High Courts18 Nov 1960

State Vs Vishandas Motiram Malwani

Bombay High Court · (1961) 63 BOMLR 294 : (1961) NLJ 537 : (1961) 12 STC 409

Bombay Sales Tax Act, 1953 — Section 36, 44(1), 44(2)Penal Code, 1860 (IPC) — Section 34, 353, 380Sales Tax Act — Section 23
High Courts10 Nov 1960

Abdul Gani Abdul Shakoor Vs State

Bombay High Court · (1961) 63 BOMLR 317 : (1961) 1 LLJ 696

Bombay Municipal Corporation Act, 1888 — Section 313Bombay Shops and Establishments Act, 1948 — Section 2(8), 27(2), 52, 7(1)Bombay Shops and Establishments Rules, 1948 — Rule 18(14)
High Courts10 Oct 1960Allowed

The State Vs Balwant Ganpati Mulye

Bombay High Court · (1961) 63 BOMLR 87

Bombay Prohibition Act, 1949 — Section 117, 118, 129A, 133, 143Constitution of India, 1950 — Article 19, 20, 21, 228Penal Code, 1860 (IPC) — Section 186, 353
High Courts06 Oct 1960

State Vs Nathumal Damumal and Others

Bombay High Court · AIR 1962 Bom 21 : (1961) 63 BOMLR 362 : (1961) ILR (Bom) 735 : (1961) NLJ 271

Criminal Procedure Code, 1898 (CrPC) — Section 179, 180, 221, 227Drugs and Cosmetics Act, 1940 — Section 18