High Courts05 Jan 1959
State Vs Dahyalal Dalpatram
Bombay High Court · AIR 1960 Bom 53 : (1959) 61 BOMLR 885 : (1960) CriLJ 217
Penal Code, 1860 (IPC) — Section 405, 409
COURT ARCHIVE
241 judgments · page 13 of 13
Bombay High Court · AIR 1960 Bom 53 : (1959) 61 BOMLR 885 : (1960) CriLJ 217