High Courts20 Feb 1959Dismissed
Ramdayal Ayodhyaprasad Gupta Vs K.R. Patil
Bombay High Court · (1959) 61 BOMLR 1210
Constitution of India, 1950 — Article 171General Clauses Act, 1897 — Section 3Legislative Councils Act, 1957 — Section 12, 5
COURT ARCHIVE
Bombay High Court judgments, 1959
241 judgments · page 12 of 13
High Courts18 Feb 1959
Manilal (Manibhai) Gopalji Desai Vs The Union of India
Bombay High Court · AIR 1960 Bom 83 : (1959) 61 BOMLR 976
Bar Councils Act, 1926 — Section 4(3)Constitution of India, 1950 — Article 13, 14
High Courts13 Feb 1959
The Municipal Corporation of Greater Bombay Vs Akbar S. Sarela and Others
Bombay High Court · AIR 1960 Bom 141
Railways (Local Authorities Taxation) Act, 1941 — Section 3, 3(2)Railways Act, 1890 — Section 135, 135(2)
High Courts12 Feb 1959
Vyra Municipality Vs Fulchand Ganpatlal Shah
Bombay High Court · AIR 1960 Bom 99 : (1959) 61 BOMLR 973
Bombay District Municipal Act, 1901 — Section 96(2), 96(5), 96A(1)
High Courts12 Feb 1959
Vyara Municipality Vs Fulchand Ganpatlal Shah
Bombay High Court · (1960) CriLJ 322
Bombay District Municipal Act, 1901 — Section 96(5)Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts11 Feb 1959
Umer Saheb Bura Saheb Inamdar and Others Vs State
Bombay High Court · (1960) CriLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 222(2)
High Courts11 Feb 1959Dismissed
Jaswantlal Jagjivandas and Co. Vs Western Company, India
Bombay High Court · (1959) 61 BOMLR 1087
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 15, 28, 29, 29A
High Courts10 Feb 1959
SK. Rahiman Vs Raje Nilkanthrao and Another
Bombay High Court · AIR 1960 Bom 271 : (1959) 61 BOMLR 1203
Berar Land Revenue Code, 1928 — Section 73, 73(1)
High Courts05 Feb 1959
B.E.S.T. Workers'' Union Vs State of Bombay and Others
Bombay High Court · (1959) 61 BOMLR 967 : (1959) 2 LLJ 493
Bombay Industrial Relations Act, 1946 — Section 13(1), 14Constitution of India, 1950 — Article 226
High Courts02 Feb 1959
Ramsing Ratansing Pardeshi Vs The Municipal Corporation of the City of Poona
Bombay High Court · (1959) 61 BOMLR 964
Bombay District Municipal Act, 1901 — Section 15(1)(f)Bombay Municipal Boroughs Act, 1925 — Section 12(2)(b)
High Courts02 Feb 1959
Oriental Metal Pressing Works (Private) Ltd. and Others Vs Bhaskar Kashinath Thankoor and Another
Bombay High Court · (1959) 61 BOMLR 1045
Companies Act, 1956 — Section 2(12), 2(13), 2(26), 312, 9
High Courts23 Jan 1959
Dattatraya Shripati Mohite Vs Shankar Ishwara Mohite and Another
Bombay High Court · AIR 1960 Bom 153
Evidence Act, 1872 — Section 18
High Courts21 Jan 1959Dismissed
Bhikhu Sakharam Kharate Vs B.K. Potdar
Bombay High Court · (1959) 61 BOMLR 960
Constitution of India, 1950 — Article 227Representation of the People Act, 1950 — Section 4, 7
High Courts20 Jan 1959
Nivruthi Laxman Kondobahiri Vs Shivdayal Laxminarayan Sarda and Others
Bombay High Court · AIR 1960 Bom 56 : (1959) 61 BOMLR 957
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4, 70
High Courts19 Jan 1959
Nurjehan Vs Sultan Ahmed
Bombay High Court · (1959) 61 BOMLR 1570
Guardians and Wards Act, 1890 — Section 25, 3
High Courts19 Jan 1959
Jayshree Shantaram Vankudre Vs Rajkamal Kalamandiar Private Ltd. and Another
Bombay High Court · (1959) 61 BOMLR 1245
Companies Act, 1956 — Section 155
High Courts16 Jan 1959Dismissed
The Western India Theatres Ltd. Vs The Cantonment Board, Poona, Cantonment
Bombay High Court · (1959) 61 BOMLR 950
Constitution of India, 1950 — Article 14, 276Government of India Act, 1935 — Section 100, 142A
High Courts13 Jan 1959
Purshottam K. Patel Vs Bastiram Narandas
Bombay High Court · AIR 1961 Bom 119 : (1960) 62 BOMLR 841
Trade Marks Act, 1940 — Section 10, 10(1), 10(2), 15(2), 76
High Courts09 Jan 1959
Ramnivas Hanumanbux Somani Vs S. Venkataraman, Income Tax Officer, C-III Ward, Bombay and Another
Bombay High Court · (1959) 37 ITR 329
Income Tax Act, 1922 — Section 26, 26(2), 34, 34(1), 44
High Courts07 Jan 1959
Amirchand Narayan Vs Divisional Officers Bombay Division and Others
Bombay High Court · AIR 1960 Bom 88 : (1959) 61 BOMLR 1145
Motor Vehicles Act, 1939 — Section 68