High Courts13 Sept 1950Dismissed
Gajanan Govind Pathak Vs Pandurang Keshav Puntambekar
Bombay High Court · AIR 1951 Bom 290 : (1951) 53 BOMLR 100 : (1951) ILR (Bom) 240
Transfer of Property Act, 1882 — Section 114
COURT ARCHIVE
Bombay High Court judgments, 1950
132 judgments · page 3 of 7
High Courts13 Sept 1950Allowed
State of Bombay Vs Geoffrey Manners and Co. (No. 1) and Others
Bombay High Court · AIR 1951 Bom 45 : (1951) 53 BOMLR 112 : (1951) ILR (Bom) 518
Merchandise Marks Act, 1889 — Section 2, 2(3), 6, 7Penal Code, 1860 (IPC) — Section 482, 486, 487
High Courts12 Sept 1950
The Broach Borough Municipality Vs Bhadriklal Ambalal
Bombay High Court · AIR 1951 Bom 358 : (1951) 53 BOMLR 282 : (1951) ILR (Bom) 492
Bombay Municipal Boroughs Act, 1925 — Section 33, 33(2), 58Broach Municipal Rules, 1912 — Rule 182, 189
High Courts12 Sept 1950
Wasudeorao G. Sheorey Vs Gopal Dattatraya Karkare
Bombay High Court · (1951) CriLJ 663
Contempt of Courts Act, 1971 — Section 3
High Courts04 Sept 1950
Mohsinali Mahomedali and Others Vs The State of Bombay
Bombay High Court · AIR 1951 Bom 303 : (1951) 53 BOMLR 94 : (1951) ILR (Bom) 701
Bombay Land Requisition Act, 1948 — Section 6(4)Constitution of India, 1950 — Article 226
High Courts04 Sept 1950Dismissed
Suryaprakash Weaving Factory Vs The Industrial Court
Bombay High Court · AIR 1951 Bom 16 : (1950) 52 BOMLR 902 : (1951) ILR (Bom) 232
Bombay Industrial Relations Act, 1946 — Section 42(2), 73
High Courts01 Sept 1950
In Re: Atmaram Shridhar Vaidya
Bombay High Court · AIR 1951 Bom 266 : (1950) 52 BOMLR 856 : (1951) ILR (Bom) 155
Constitution of India, 1950 — Article 22(5)Preventive Detention Act, 1950 — Section 7
High Courts27 Aug 1950Dismissed
Dwarkadas Shrinivas Vs The Sholapur Spg. and Wvg. Co. Ltd. and Others
Bombay High Court · AIR 1951 Bom 86 : (1951) 53 BOMLR 218 : (1951) ILR (Bom) 473
Constitution of India, 1950 — Article 14, 19, 19(1), 19(5), 31Sholapur Spinning and Weaving Company (Emergency Provisions) Ordinance, 1950 — Section 4
High Courts24 Aug 1950Allowed
Mirvahedali Kadumiya and Others Vs Rashidbeg Kadumiya
Bombay High Court · AIR 1951 Bom 22 : (1950) 52 BOMLR 884 : (1951) ILR (Bom) 169
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Aug 1950
The Chief Controlling Revenue Authority Vs The Maharashtra Sugar Mills Ltd.
Bombay High Court · AIR 1951 Bom 28 : (1951) 53 BOMLR 82 : (1951) ILR (Bom) 226
Stamp Act, 1899 — Section 17
High Courts22 Aug 1950Allowed
Prithvisingh Devising Vs Hasan Alli Vazirkhan
Bombay High Court · AIR 1951 Bom 6 : (1950) 52 BOMLR 862 : (1951) ILR (Bom) 101
Partnership Act, 1932 — Section 69, 69(2)
High Courts22 Aug 1950
Sakarchand Satidas and Others Vs Narayan Savla Vani and Others
Bombay High Court · AIR 1951 Bom 10 : (1950) 52 BOMLR 888 : (1951) ILR (Bom) 217
High Courts22 Aug 1950
Tatya Savla and Others Vs Yeshwant Kondiba and Others
Bombay High Court · AIR 1951 Bom 283 : (1950) 52 BOMLR 909 : (1951) ILR (Bom) 293
Transfer of Property Act, 1882 — Section 111, 117
High Courts22 Aug 1950
Fram Nusservanji Balsara Vs State of Bombay and Another
Bombay High Court · AIR 1951 Bom 210 : (1950) 52 BOMLR 799 : (1951) ILR (Bom) 17
Bombay Foreign Liquor Rules, 1953 — Rule 67Bombay Prohibition Act, 1949 — Section 1, 12, 13, 136(1), 136(2)Constitution of India, 1950 — Article 13(1), 14, 19(1), 2(22), 22(2)
High Courts22 Aug 1950
Gordhandas Pursottam Sonawala Vs Natvarlal Chandulal and Co.
Bombay High Court · AIR 1952 Bom 349 : (1952) 54 BOMLR 367
Arbitration Act, 1940 — Section 10, 11, 12, 16(3), 19Bombay Cotton Contracts Act, 1932 — Section 14, 15, 4, 8Companies Act, 1956 — Section 21
High Courts21 Aug 1950Dismissed
Lingbhat Tippanbhat Joshi and Others Vs Parappa Mallappa Ganiger and Others
Bombay High Court · AIR 1951 Bom 1 : (1950) 52 BOMLR 846
High Courts17 Aug 1950Allowed
Ramappa Vanappa Akale and Others Vs Laxman Malyappa Akale
Bombay High Court · AIR 1951 Bom 258 : (1950) 52 BOMLR 839
Bombay Watan Act, 1886 — Section 5
High Courts17 Aug 1950
Nana Sakharam Mithari Vs Dadaji Ramchandra Savant
Bombay High Court · AIR 1951 Bom 19 : (1950) 52 BOMLR 892 : (1951) ILR (Bom) 209
Transfer of Property Act, 1882 — Section 72, 76
High Courts17 Aug 1950Dismissed
Kisansing Mohansing Balwar and Others Vs Vishnu Balkrishna Jogalekar
Bombay High Court · AIR 1951 Bom 4 : (1950) 52 BOMLR 867 : (1951) ILR (Bom) 148
Transfer of Property Act, 1882 — Section 123
High Courts16 Aug 1950Dismissed
Sarwar Merwan Yezdiar Vs Merwan Rashid Yezdiar
Bombay High Court · AIR 1951 Bom 14 : (1950) 52 BOMLR 876 : (1951) ILR (Bom) 279
Parsi Marriage and Divorce Act, 1936 — Section 18, 2(7), 29