High Courts07 Feb 1950Allowed
Emperor Vs Narji Bhalji Bhil
Bombay High Court · AIR 1950 Bom 273 : (1950) 52 BOMLR 321
Bombay Prohibition Act, 1949 — Section 116Criminal Procedure Code, 1898 (CrPC) — Section 260, 261, 262(2)
COURT ARCHIVE
Bombay High Court judgments, 1950
132 judgments · page 7 of 7
High Courts07 Feb 1950
Chunilal Motiram Vs Shivram Naguji Ghule and Others
Bombay High Court · AIR 1950 Bom 188 : (1950) 52 BOMLR 250
Limitation Act, 1908 — Article 181, 182
High Courts06 Feb 1950
Manohar Damodar Patil and Another Vs The Government of Bombay
Bombay High Court · AIR 1950 Bom 210 : (1950) 52 BOMLR 275
Press (Emergency Powers) Act, 1931 — Section 3(3), 4, 4(1)
High Courts03 Feb 1950Dismissed
Shantaram Balaji Naik Vs Municipality of Vengurla
Bombay High Court · AIR 1950 Bom 352 : (1950) 52 BOMLR 411
Bombay District Municipal Act, 1901 — Section 48, 48(1), 64, 65, 66Bombay District Municipal Rules, 1901 — Rule 175
High Courts25 Jan 1950
Laxmipatirao Shriniwas Rao Deshpande Vs Krishtrao Bhimrao Deshpande and Another
Bombay High Court · AIR 1950 Bom 356 : (1950) 52 BOMLR 342
High Courts24 Jan 1950
Kapildeo Singh Vs The King
Bombay High Court · (1950) 52 BOMLR 512
Penal Code, 1860 (IPC) — Section 141, 147, 149, 302, 304
High Courts23 Jan 1950
Vishnu Pandu Yadav and Another Vs Mahadu Baburao Yadav Patil and Others
Bombay High Court · AIR 1951 Bom 170 : (1950) 52 BOMLR 599 : (1950) ILR (Bom) 487
High Courts20 Jan 1950Dismissed
Ram Ganu Ghadge Vs Hari Sambhu Ghadge
Bombay High Court · AIR 1950 Bom 346 : (1950) 52 BOMLR 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(3), 47Limitation Act, 1908 — Article 12, 142
High Courts13 Jan 1950
Kanji Devsi Shet Vs Velji Haridas and Others
Bombay High Court · AIR 1950 Bom 350 : (1950) 52 BOMLR 405 : (1951) ILR (Bom) 696
Limitation Act, 1908 — Section 12
High Courts12 Jan 1950
Ganesh Sao Hari Prasad Sao Vs Sm. Sheomala Devi
Bombay High Court · AIR 1950 Bom 168 : (1950) CriLJ 1141
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts06 Jan 1950Dismissed
Shripad Gopalkrishna Chandavarkar Vs Sidram Satappa Dodamani and Others
Bombay High Court · AIR 1951 Bom 167 : (1950) 52 BOMLR 594 : (1950) ILR (Bom) 421
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Jan 1950
Chhotu Vs King-Emperor
Bombay High Court · (1950) CriLJ 1007
Legal Practitioners Act, 1879 — Section 36(4)Penal Code, 1860 (IPC) — Section 188