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Bombay High Court judgments, 1946

178 judgments · page 4 of 9

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High Courts02 Sept 1946

In Re: The Century Spinning and Manufacturing Company, Limited

Bombay High Court · AIR 1947 Bom 445 : (1947) 49 BOMLR 52

Income Tax Act, 1961 — Section 10(2)(xii)
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High Courts27 Aug 1946

MESSRS. GOVINDRAM BROS. LTD. Vs COMMISSIONER OF Income Tax, CENTRAL, BOMBAY.

Bombay High Court · AIR 1947 Bom 247 : (1946) 14 ITR 764

Income Tax Act, 1961 — Section 66(1)
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High Courts27 Aug 1946

Govindram Bros. Ltd. Vs Commissioner of Income Tax

Bombay High Court · (1946) 48 BOMLR 899

Income Tax Act, 1961 — Section 24(2)
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High Courts26 Aug 1946

Gangaram Govind Pashankar Vs Sardar K.R. Vinchurkar

Bombay High Court · (1947) 49 BOMLR 757

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 151
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High Courts23 Aug 1946

NEW INDIA ASSURANCE CO., LTD., BOMBAY Vs COMMISSIONER OF Income Tax BOMBAY.

Bombay High Court · (1946) 14 ITR 809

Income Tax Act, 1961 — Section 10(7)
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High Courts23 Aug 1946

New India Assurance Co., Ltd. Vs Commissioner of Income Tax

Bombay High Court · AIR 1947 Bom 251 : (1946) 48 BOMLR 893

Income Tax Act, 1961 — Section 10(7)
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High Courts22 Aug 1946

Jessingbhai Jagjivandas Vs Jivatlal Pratapsi

Bombay High Court · AIR 1947 Bom 487 : (1947) 49 BOMLR 428

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts22 Aug 1946Dismissed

Robasa Khanum Vs Khodadad Bomanji Irani

Bombay High Court · AIR 1947 Bom 272 : (1946) 48 BOMLR 864

Government of India Act, 1915 — Section 112
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High Courts21 Aug 1946Allowed

The Official Assignee Vs Madholal Sindhu

Bombay High Court · AIR 1947 Bom 217 : (1946) 48 BOMLR 828

Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 176
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High Courts19 Aug 1946

Dinkerrai Lalit Kumar Vs Sukhdayal Rambilas

Bombay High Court · AIR 1947 Bom 293 : (1946) 48 BOMLR 821

Sales of Goods Act, 1930 — Section 35
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High Courts17 Aug 1946

COMMISSIONER OF Income Tax BOMBAY Vs NAROTTAM PEREIRA LTD., BOMBAY.

Bombay High Court · (1946) 14 ITR 793

Excess Profits Tax Act, 1940 — Section 2(21)(a)
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High Courts09 Aug 1946Allowed

Ramchandrarao Gangadharrao Vs Vithal Keshav

Bombay High Court · (1947) 49 BOMLR 754

Civil Procedure Code, 1908 (CPC) — Section 60
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High Courts08 Aug 1946

Harkisondas Nanjibhai Vs Chaturbhuj Prabhudas

Bombay High Court · AIR 1947 Bom 434 : (1947) 49 BOMLR 425

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High Courts08 Aug 1946Dismissed

Baldevdas Vallabhdas Vs Devendraprasad

Bombay High Court · AIR 1947 Bom 462 : (1947) 49 BOMLR 306

Civil Procedure Code, 1908 (CPC) — Section 115, 47
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High Courts02 Aug 1946Dismissed

Sundrabai Sonba Tendulkar Vs Ramabai Jayaram

Bombay High Court · AIR 1947 Bom 396 : (1947) 49 BOMLR 298

Registration Act, 1908 — Section 34Transfer of Property Act, 1882 — Section 123
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High Courts02 Aug 1946

Pirozshah Dajibhoi Malaowalla Vs Najamai Rustomji

Bombay High Court · AIR 1947 Bom 464 : (1947) 49 BOMLR 303

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High Courts30 Jul 1946

Ramdhandas Jhajharia Vs Ramkisondas Dalmia

Bombay High Court · (1947) 49 BOMLR 244

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High Courts30 Jul 1946Dismissed

Bibhabati Devi Vs Ramendra Narayan Roy

Bombay High Court · (1947) 49 BOMLR 246

Evidence Act, 1872 — Section 3, 59
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High Courts29 Jul 1946Dismissed

Munnalal and Raghunathsingh Vs Kashibai

Bombay High Court · (1947) 49 BOMLR 231

Evidence Act, 1872 — Section 90
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High Courts29 Jul 1946Dismissed

Syed Asrar Ahmed Vs The Durgah Committee

Bombay High Court · (1947) 49 BOMLR 235

Religious Endowments Act, 1863 — Section 3
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