High Courts08 Feb 1946
Mulchand Kesaji Vs Shiddappa Gurubasappa
Bombay High Court · AIR 1947 Bom 18 : (1946) 48 BOMLR 571
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
Bombay High Court judgments, 1946
178 judgments · page 9 of 9
High Courts04 Feb 1946
Narendrasingji Ranjitsingji Vs Udesinghji
Bombay High Court · AIR 1947 Bom 451 : (1947) 49 BOMLR 318
Limitation Act, 1908 — Article 120, 131Pensions Act, 1871 — Section 6
High Courts30 Jan 1946
Punjab Province Vs Daulat Singh
Bombay High Court · (1946) 48 BOMLR 443
Government of India Act, 1935 — Section 298, 298(7), 99(i)
High Courts25 Jan 1946Dismissed
J.M. D''souza Vs The Reserve Bank of India
Bombay High Court · AIR 1946 Bom 510 : (1946) 48 BOMLR 365
Specific Relief Act, 1877 — Section 45
High Courts21 Jan 1946Dismissed
Chhabba Lal Vs Kallu Lal
Bombay High Court · (1946) 48 BOMLR 452
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 20
High Courts17 Jan 1946
Emperor Vs Raghunath Krishna Ghanekar
Bombay High Court · AIR 1947 Bom 239 : (1946) 48 BOMLR 758
Criminal Procedure Code, 1898 (CrPC) — Section 517, 518, 523
High Courts16 Jan 1946
Emperor Vs Gokuldas Nensi
Bombay High Court · AIR 1947 Bom 28 : (1946) 48 BOMLR 545
Defence of India Rules, 1939 — Rule 81(4)
High Courts15 Jan 1946Dismissed
Vithoba Babaji Narote Vs Sholapur Municipality
Bombay High Court · AIR 1947 Bom 241 : (1946) 48 BOMLR 804
Bombay Municipal Boroughs Act, 1925 — Section 206Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jan 1946Dismissed
M. Samiullah Vs Collector of Aligarh
Bombay High Court · (1946) 48 BOMLR 439
Land Acquisition Act, 1894 — Section 11, 18
High Courts11 Jan 1946Dismissed
Kaikhushru Sorabji Vs Commissioner of Police
Bombay High Court · AIR 1947 Bom 153 : (1946) 48 BOMLR 717
Defence of India Act, 1971 — Section 15, 2(1)
High Courts11 Jan 1946
Shankar Maruti Girme Vs Bhagwant Gunaji Girme
Bombay High Court · AIR 1947 Bom 259 : (1947) 49 BOMLR 72
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Article 17(vii), 7(iv)(b)
High Courts09 Jan 1946
Raghavendra Sadashiv Vs Sadashivrao Madhavrao
Bombay High Court · AIR 1947 Bom 33 : (1946) 48 BOMLR 616
Bombay Court of Wards Act, 1905 — Section 32, 82
High Courts09 Jan 1946
Badevva Immamsab Pinjar Vs Hiriyenna Bhimappa
Bombay High Court · AIR 1947 Bom 389 : (1947) 49 BOMLR 158
Bombay Agricultural Debtors Relief Act, 1947 — Section 17, 9
High Courts09 Jan 1946
Daulatrao Malojirao Vs Province of Bombay
Bombay High Court · AIR 1947 Bom 340 : (1947) 49 BOMLR 270
Bombay Revenue Jurisdiction Act, 1876 — Section 12
High Courts08 Jan 1946Dismissed
Ujamshi Govindji Sanghadia Vs Emperor
Bombay High Court · AIR 1946 Bom 533 : (1946) 48 BOMLR 387
Criminal Procedure Code, 1898 (CrPC) — Section 133, 435, 439
High Courts08 Jan 1946Allowed
Musa Hasafji Usman Bhamarda Vs Keshavlal Chunilal
Bombay High Court · AIR 1947 Bom 88 : (1946) 48 BOMLR 613
Bombay Agricultural Debtors Relief Act, 1947 — Section 37
High Courts08 Jan 1946
Kalookhan Fazledin Vs Surji Vallabhdas
Bombay High Court · AIR 1947 Bom 328 : (1947) 49 BOMLR 155
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(e), 141
High Courts08 Jan 1946
The Superintendent of Stamps Vs Ramkrishnalal Dahyabhai
Bombay High Court · AIR 1947 Bom 343 : (1947) 49 BOMLR 277
Stamp Act, 1899 — Article 43, 57