High Courts08 Mar 1926
Vaman Balvant Pophale Vs Jagannath Govind Pophale and Others
Bombay High Court · AIR 1926 Bom 364
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 13 of 17
High Courts08 Mar 1926Dismissed
Sayad Daud Sayad Mahomed Vs Mulna Mahomed Sayad
Bombay High Court · (1926) 28 BOMLR 554
High Courts08 Mar 1926Dismissed
Vaman Balvant Pophale Vs Jagannath Govind Pophale
Bombay High Court · (1926) 28 BOMLR 556 : 95 Ind. Cas. 528
High Courts04 Mar 1926
Bai Sona Vs Bai Hiragavri
Bombay High Court · AIR 1926 Bom 374
Transfer of Property Act, 1882 — Section 108(j)
High Courts03 Mar 1926
Yeshvant Satva Chaugule Vs Emperor
Bombay High Court · AIR 1926 Bom 314 : 95 Ind. Cas. 72
Criminal Procedure Code, 1898 (CrPC) — Section 255Penal Code, 1860 (IPC) — Section 148, 149
High Courts03 Mar 1926
Emperor Vs Yeshvant Satva Chaugule
Bombay High Court · (1926) 28 BOMLR 497
Criminal Procedure Code, 1898 (CrPC) — Section 225
High Courts01 Mar 1926Dismissed
M.P. Bharucha Vs Wadilal Sarabhai and Co. and Maganlal C. Ghia
Bombay High Court · (1926) 28 BOMLR 777
Contract Act, 1872 — Section 121, 95
High Courts25 Feb 1926
Rustomji Dorabji Vs Keshavji Damji
Bombay High Court · AIR 1926 Bom 567
Transfer of Property Act, 1882 — Section 99
High Courts23 Feb 1926Allowed
Madivallappa Irbhadrappa Vs Mallappa Somappa
Bombay High Court · (1926) 28 BOMLR 711
High Courts23 Feb 1926
Mahadev Ganesh Jamsandekar Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 550 : 95 Ind. Cas. 515
High Courts23 Feb 1926
Mahadeo Ganesh Jamsandekar Vs Secretary of State
Bombay High Court · AIR 1926 Bom 367
High Courts19 Feb 1926Allowed
Shivputrappa Parappa Kamshetti Vs Shivrudrappa Kalappa Huli
Bombay High Court · (1926) 28 BOMLR 708
High Courts17 Feb 1926Dismissed
C.S. Ramanujachary Vs Pohoomal Bros.
Bombay High Court · (1926) 28 BOMLR 1275 : (1926) ILR (Bom) 665
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts16 Feb 1926
Collector of Thana Vs Chaturbhuj Radha Krishna and Others
Bombay High Court · AIR 1926 Bom 365
High Courts16 Feb 1926Allowed
Vishwanath Dhoxdiraj Gayadhani Vs Pandh Arinath Ganesh and Another
Bombay High Court · (1926) ILR (Bom) 600
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts16 Feb 1926
Raghunath Shivram Kulkarni Vs Narayan Chintaman Deshmukh
Bombay High Court · (1926) 28 BOMLR 543 : 95 Ind. Cas. 267
High Courts16 Feb 1926
The Collector of Thana Vs Chaturbhuj Radha Krishna
Bombay High Court · (1926) 28 BOMLR 548 : 95 Ind. Cas. 513
High Courts16 Feb 1926
Sourendra Mohan Sinha Vs Hari Prasad Sinha
Bombay High Court · (1926) 28 BOMLR 1260
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15(1)
High Courts16 Feb 1926
Raghunath Shivram Kulkarni and Others Vs Narayan Chintaman Deshmukh and Others
Bombay High Court · AIR 1926 Bom 368