High Courts17 Jul 1922Dismissed
Shivbasappa Lagmappa Manoli Vs Nilava Satapa Manoli
Bombay High Court · AIR 1923 Bom 17 : (1922) 24 BOMLR 1162
COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 8 of 16
High Courts17 Jul 1922
N. Buch and Co. Vs Gordhandas Mavji
Bombay High Court · AIR 1923 Bom 92 : (1922) 24 BOMLR 991
Contract Act, 1872 — Section 118
High Courts11 Jul 1922Dismissed
Chhotey Lal Vs Collector of Moradabad
Bombay High Court · (1923) 25 BOMLR 655
Registration Act, 1908 — Section 35
High Courts11 Jul 1922
Emperor Vs Hasrat Mohani
Bombay High Court · (1922) 24 BOMLR 885 : 75 Ind. Cas. 299
Criminal Procedure Code, 1898 (CrPC) — Section 307(3), 35Penal Code, 1860 (IPC) — Section 121, 124A
High Courts10 Jul 1922
Shriniwas Laxmipatirao and Others Vs Hanmant Shriniwas Deshpande and Another
Bombay High Court · AIR 1923 Bom 39 : 79 Ind. Cas. 210
Letters Patent Act, 1865 — Section 39
High Courts10 Jul 1922Dismissed
Shankar Bharati Vs Narasinha Bharati
Bombay High Court · (1922) 24 BOMLR 925
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts10 Jul 1922Allowed
Damodar Mahadev Bhonde Vs Kashinath Sadashiv
Bombay High Court · AIR 1923 Bom 79 : (1922) 24 BOMLR 1040 : 76 Ind. Cas. 897
Bombay Revenue Jurisdiction Act, 1876 — Section 4(b)
High Courts10 Jul 1922Allowed
Ambaji Balwantrao Mane Vs Hanmantrao Bajirao Deshmukh
Bombay High Court · (1922) 24 BOMLR 924
High Courts04 Jul 1922
In Re: Maneckchand Virchand Patni
Bombay High Court · 75 Ind. Cas. 61
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts04 Jul 1922Dismissed
In re: Maneckchand Virchand Patni
Bombay High Court · (1922) 24 BOMLR 872
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts03 Jul 1922
Chotalal Lallubhai Vs Champsey Umersey and Sons
Bombay High Court · AIR 1923 Bom 75 : (1922) 24 BOMLR 877
High Courts30 Jun 1922
Vallabhdas Narayanji and Amritlal Amerchand Vs The Special Land Acquisition Officer for Railways and Another
Bombay High Court · (1922) ILR (Bom) 272
High Courts30 Jun 1922Dismissed
Sardar Singh Vs Kunj Behari Lal
Bombay High Court · (1923) 25 BOMLR 648
High Courts28 Jun 1922
In Re: Badiuddin Sarfuddin
Bombay High Court · 68 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 Jun 1922
In Re: Budiuddin Sarfuddin
Bombay High Court · (1923) ILR (Bom) 102
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Jun 1922
K.C. Mehta Vs Cassumbhai Keshavji
Bombay High Court · (1922) 24 BOMLR 847 : 75 Ind. Cas. 193
High Courts22 Jun 1922Allowed
Ganesh Moreshwar Joshi Vs Vasudeo Vithal Paranjpe
Bombay High Court · (1922) 24 BOMLR 911
Transfer of Property Act, 1882 — Section 60
High Courts21 Jun 1922Dismissed
Abdul Latif Usman Vs Haji Tar Mahomed
Bombay High Court · (1922) 24 BOMLR 817
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts19 Jun 1922
Jai Behram Vs Kedar Nath Marwari
Bombay High Court · (1923) 25 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Section 144