COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 11 of 16
T.P. Srinivasa Chariar Vs C.N. Evalappa Mudaliar
Bombay High Court · (1922) 24 BOMLR 1214
P. Subramanya Somayajulu and Another Vs Y. Seethayya and Others
Bombay High Court · (1923) ILR (Bom) 92
Kalyanchand Gopalchand Gujarati Vs Emperor
Bombay High Court · AIR 1923 Bom 35 : 67 Ind. Cas. 722
Emperor Vs Kalyanchand Gopalchand Gujarati
Bombay High Court · (1922) 24 BOMLR 487
Maharaja Sir Manindra Chandra Nandi Vs Ram Kumar Bhagat
Bombay High Court · (1922) 24 BOMLR 1251
Yeknath Narayan Kulkarni Vs Laxmibai Kesho Gopal
Bombay High Court · (1922) 24 BOMLR 836
Sitabai Nagesh Desai Vs Parvatibai Nagesh Desai
Bombay High Court · (1922) 24 BOMLR 748
T. K. Ummer and Others Vs H. M. K. V. Sankara Variar
Bombay High Court · (1923) ILR (Bom) 40
B.B. and C.I. Railway Vs Sakarchand Kalidas Shah
Bombay High Court · (1922) 24 BOMLR 787
Emperor Vs Shankar Balkrishna Deshpande
Bombay High Court · (1922) 24 BOMLR 484 : 76 Ind. Cas. 1035
Haji Dawood Haji Elias Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · (1922) 24 BOMLR 476 : 67 Ind. Cas. 426
Darashah Bomonji Dubash Vs Lipton Ltd.
Bombay High Court · AIR 1923 Bom 70 : (1922) 24 BOMLR 479 : 67 Ind. Cas. 430
Raghunath Sadashiv Thakur Vs Dadaji Shamrao Thakur and Another
Bombay High Court · 70 Ind. Cas. 423
Jaishingrao Madharao Ranu Vs Venkatarao Satwajirao Bhosle and Others
Bombay High Court · 70 Ind. Cas. 728
Purshottam Vithaldas Shet Vs Ravji Hari Athavle
Bombay High Court · (1922) 24 BOMLR 507 : 67 Ind. Cas. 754
Dinshaji Edalji Karkaria Vs Jehangir Cowasji Mistri
Bombay High Court · (1922) 24 BOMLR 400
The East Indian Railway Company Vs Dayabhai Vanmalidas
Bombay High Court · (1922) 24 BOMLR 416 : 67 Ind. Cas. 852
Mahant Narasinhdas Guru Sitaram Das and Another Vs Khanderao Vinayak Joshi and Others
Bombay High Court · 70 Ind. Cas. 860