High Courts05 Jul 1921
Nagindas Kapurchand Vs Maganlal Panachand
Bombay High Court · (1921) 23 BOMLR 1023
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 8 of 14
High Courts05 Jul 1921
Basappa Dodfakirapa Hebballiyavar Vs Fakirappa Shenkrappa Hebballiyavar
Bombay High Court · (1921) 23 BOMLR 1040
Transfer of Property Act, 1882 — Section 53
High Courts05 Jul 1921
Anandrao Purshottam Hatkar Vs Bhikaji Sadashiv Vaishampayan
Bombay High Court · (1921) 23 BOMLR 979
High Courts05 Jul 1921Allowed
Chandbhai Mahamadbhai Vs Hasanbhai Rahimtula
Bombay High Court · (1921) 23 BOMLR 1033
High Courts04 Jul 1921Dismissed
The Sholapur Municipality Vs Shankar Sheshbhat Ambalji
Bombay High Court · (1921) 23 BOMLR 1018
Bombay District Municipal Act, 1901 — Section 59
High Courts02 Jul 1921
Bapuji Rustamji Karawalla Vs Haji Esmail Haji Ahmed
Bombay High Court · (1921) 23 BOMLR 1259
High Courts01 Jul 1921
Uttamram Vithaldas Vs Thakordas Parshottamdas
Bombay High Court · (1921) 23 BOMLR 911
High Courts01 Jul 1921
Jasraj Bastimal Vs Sadashiv Mahadev Walekar
Bombay High Court · AIR 1923 Bom 169 : (1921) 23 BOMLR 976
Evidence Act, 1872 — Section 115
High Courts01 Jul 1921
Hiralal Motichand Vs Ganpat Lahanu
Bombay High Court · (1921) 23 BOMLR 995
Court Fees Act, 1870 — Section 17
High Courts30 Jun 1921
Vallabhdas Narayanji and Another Vs The Special Land Acquisition Officer for Railways and Another
Bombay High Court · 85 Ind. Cas. 427
High Courts30 Jun 1921Dismissed
Nowroji Sorabji Bunshah Vs The Special Land Acquisition Officer
Bombay High Court · (1921) 23 BOMLR 1288
High Courts30 Jun 1921Dismissed
Fazal D. Allana Vs Mangaldas M. Pakvasa
Bombay High Court · (1921) 23 BOMLR 1144 : 66 Ind. Cas. 726
Contract Act, 1872 — Section 108
High Courts28 Jun 1921
Krishnaji Shridhar Barde Vs Mahadeo Sakharam Patil
Bombay High Court · (1921) 23 BOMLR 909
Bombay Co-operative Societies Act, 1925 — Section 43Civil Procedure Code, 1908 (CPC) — Section 39
High Courts27 Jun 1921Allowed
Abaji Ragho Mhalas Vs The Municipality of Jalgaon
Bombay High Court · (1921) 23 BOMLR 1028
Bombay District Municipal Act, 1901 — Section 122Limitation Act, 1908 — Article 146A, 29
High Courts27 Jun 1921Dismissed
Gulabchand Chhotiram Marwadi Vs Ramnath Chhotriram Marwadi
Bombay High Court · (1921) 23 BOMLR 1171
High Courts24 Jun 1921
Sunder Spinner and Another Vs Makan Bhula
Bombay High Court · (1922) ILR (Bom) 130
High Courts24 Jun 1921
Dharamdas Kaushalyadas Vs Ranchhodji Dahyabhai
Bombay High Court · (1921) 23 BOMLR 1009
High Courts23 Jun 1921
Shankar Balkrishna Torne Vs South Indian Railway
Bombay High Court · 64 Ind. Cas. 390
Presidency Small Cause Courts Act, 1882 — Section 69Railways Act, 1890 — Section 77