High Courts05 Feb 2003
Dammu Sreenu and Another Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 664 : (2003) 1 ALT(Cri) 568 : (2003) 1 APLJ 269 : (2003) CriLJ 2185
Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 903 of 1,762
High Courts04 Feb 2003Allowed
Model Bottling Company Private Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2004) 138 STC 294
Andhra Pradesh General Sales Tax (Amendment) Act, 1997 — Section 20(2)Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 20(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 44A
High Courts04 Feb 2003Dismissed
Satyasri Fertilisers Vs E.I.D. Parry (India) Ltd.
Andhra Pradesh High Court · AIR 2003 AP 312
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts04 Feb 2003Dismissed
E. Mallaiah Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 726 : (2003) 2 ALT(Cri) 366
Andhra Pradesh Excise (Arrack and Toddy Licences General Conditions) Rules, 1969 — Rule 24, 34Andhra Pradesh Excise Act, 1968 — Section 36, 81(1)Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts04 Feb 2003Allowed
Shaik Mahaboob Bee Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 414 : (2004) 2 ALT(Cri) 223 : (2003) CriLJ 2199 : (2003) 2 DMC 91
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127
High Courts04 Feb 2003
Md. Sharieffuddin and Another Vs Syed Anwar Mohiddin and Another
Andhra Pradesh High Court · (2003) 3 ALT 559 : (2003) 1 APLJ 468
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 148(1), 148(3), 148(4), 148A
High Courts04 Feb 2003Dismissed
Public Prosecutor, High Court of A.P. Vs Lokula Ramesh and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 605 : (2003) 2 ALT(Cri) 188 : (2003) 2 APLJ 44 : (2003) 2 DMC 704
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B
High Courts04 Feb 2003Dismissed
D. Padmavati and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 2 ALD 253 : (2003) 2 ALT 566
Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 12
High Courts04 Feb 2003
Commissioner of Income Tax Vs Sundwiger EMFG and Co. and Others
Andhra Pradesh High Court · (2003) 3 ALD 744 : (2003) 5 ALT 73 : (2003) 183 CTR 434 : (2003) 262 ITR 110
Income Tax Act, 1961 — Section 5(2), 9(1)
High Courts04 Feb 2003Allowed
Pioneer Builders Vs Superintending Engineer and Another
Andhra Pradesh High Court · (2003) 2 ALD 756 : (2003) 2 ALT 234
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 37
High Courts04 Feb 2003
Commissioner of Income Tax Vs Sundwiger EMFG and Co.
Andhra Pradesh High Court · (2003) 129 TAXMAN 776
Income Tax Act, 1961 — Section 15, 195, 256, 5, 9
High Courts04 Feb 2003Allowed
B. Yesudas, E. 32041, SHG Vs A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2003) 6 ALD 65 : (2003) 3 ALT 500
High Courts03 Feb 2003Allowed
Samir Mathur Vs State of A.P. and Others
Andhra Pradesh High Court · AIR 2003 AP 321 : (2003) 2 ALD 858 : (2003) 3 ALT 47
Wild Life (Protection) Act, 1972 — Section 40Wild Life Protection (Andhra Pradesh) Rules — Rule 35
High Courts03 Feb 2003Allowed
Sriram Subrahmanyam and Others Vs S. Mohammed Riyaz and Another
Andhra Pradesh High Court · (2003) 5 ALD 68
Motor Vehicles Act, 1988 — Section 149(2), 96(2)
High Courts03 Feb 2003
Goriparthi Gayatri Vs Goripathi Srinivasa Rao
Andhra Pradesh High Court · (2003) 2 ALD 513 : (2003) 2 ALT 367 : (2003) 1 APLJ 482
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Feb 2003Partly Allowed
R. Laxminarayana Vs B. Ramya
Andhra Pradesh High Court · (2003) 2 ALD 767 : (2003) 3 ALT 185
Legal Services Authorities Act, 1987 — Section 20
High Courts03 Feb 2003
B. Shankar and Others Vs State of A.P.
Andhra Pradesh High Court · (2003) CriLJ 2242
Criminal Procedure Code, 1973 (CrPC) — Section 116, 161, 437(1), 482Evidence Act, 1872 — Section 9Identification of Prisoners Act, 1920 — Section 2, 4
High Courts31 Jan 2003Allowed
Food Inspector Vs N. Chandraiah
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 668 : (2003) 1 ALT(Cri) 499 : (2003) CriLJ 4416
Prevention of Food Adulteration Act, 1954 — Section 16(1), 16(1C), 20
High Courts31 Jan 2003
General Manager (Managing Director), A.P.S.R.T.C. Vs Laxmi Bai and Others
Andhra Pradesh High Court · (2003) 3 ACC 559 : (2003) 6 ALD 75
High Courts31 Jan 2003Dismissed
Karri Krishnaveni Vs Batchu Nookaraju Reddi
Andhra Pradesh High Court · (2003) 2 ALD 769 : (2003) 2 ALT 655
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22