High Courts14 Feb 2003
Commissioner of Wealth Tax Officer Vs N.T. Rama Rao per LRs
Andhra Pradesh High Court · (2003) 4 ALT 591 : (2003) 182 CTR 625 : (2003) 261 ITR 611
Wealth Tax Act, 1957 — Section 2(2), 25(2), 5(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 901 of 1,762
High Courts14 Feb 2003Dismissed
K. Rajeshwara Rao and Another Vs G. Sammaiah
Andhra Pradesh High Court · (2003) 3 ALD 97 : (2003) 3 ALT 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts14 Feb 2003
Commissioner of Income Tax Vs Coromandel Fertilizers Limited
Andhra Pradesh High Court · (2003) 2 ALT 338 : (2003) 182 CTR 264 : (2003) 261 ITR 408
Income Tax Act, 1961 — Section 3
High Courts14 Feb 2003
Commissioner of Income Tax Vs Coromandal Fertilizers Ltd.
Andhra Pradesh High Court · (2003) 128 TAXMAN 869
Income Tax Act, 1961 — Section 10, 3
High Courts14 Feb 2003Dismissed
LIC of India Vs Vaila Lakshmi Bai and Another
Andhra Pradesh High Court · (2003) 3 ALD 294 : (2003) 3 ALT 698
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34
High Courts13 Feb 2003Dismissed
B. Basiah (died) and Others Vs Singanamala Esurathanam and Others
Andhra Pradesh High Court · (2003) 6 ALD 83 : (2003) 4 ALT 145
High Courts13 Feb 2003Allowed
New India Assurance Company Limited Vs Sandepudi Mariyamma and Others
Andhra Pradesh High Court · (2005) 4 ACC 857 : (2004) ACJ 1692 : (2003) 2 ALD 921 : (2003) 3 ALT 188
Motor Vehicles Act, 1939 — Section 2Motor Vehicles Act, 1988 — Section 166, 2(14)
High Courts13 Feb 2003Dismissed
Chinta Ramaiah and Another Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD 723 : (2003) 3 ALT 59
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 14, 3, 80, 80(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Alienation of Immovable Property Rules, 1987 — Rule 14
High Courts13 Feb 2003Dismissed
The Food Inspector Vs Mutuku Ravichandra Babu and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 599 : (2003) 1 ALT(Cri) 423 : (2003) CriLJ 2449 : (2003) 3 RCR(Criminal) 752
Criminal Procedure Code, 1973 (CrPC) — Section 42Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 16(2), 16(4)
High Courts13 Feb 2003Dismissed
Anil Kumar Aggarwal Vs K.C. Babu
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 828 : (2003) 2 ALT(Cri) 251 : (2004) 118 CompCas 89 : (2003) CriLJ 2197 : (2003) 89 ECC 439 : (2003) 45 SCL 545
Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(2)Foreign Exchange Regulation Act, 1973 — Section 51, 56
High Courts11 Feb 2003Allowed
B. Doraswamy Vs The State
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 656 : (2003) 2 ALT(Cri) 413 : (2003) CriLJ 4055
Prevention of Corruption Act, 1988 — Section 13
High Courts11 Feb 2003Allowed
Kalyani Straw Boards Limited Vs Lala Gopi Krishna, Gokuldas Agencies Firm
Andhra Pradesh High Court · (2003) 2 ALD 728 : (2003) 3 ALT 210 : (2003) 1 AnWR 416 : (2003) 2 CivCC 624
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Feb 2003Dismissed
V.P.B. Nair Vs Principal Secretary to Govt. of A.P., Home Department and Others
Andhra Pradesh High Court · (2003) 3 ALD 634 : (2003) 2 ALT 702
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts11 Feb 2003
Chaitanya Mahila Mandalsi Vs Punuri Arogyam and Another
Andhra Pradesh High Court · (2003) 2 ALD 506 : (2003) 2 ALT 437
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23Andhra Pradesh Co-operative Societies Act, 1964 — Section 121, 61Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 9
High Courts11 Feb 2003Dismissed
Bandakuri Parvathi Vs Bandakuri Vijayakumar and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 604 : (2003) 2 ALT(Cri) 127 : (2003) 2 APLJ 87 : (2004) 1 DMC 571
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 498A
High Courts11 Feb 2003Allowed
Ganti Madhusarma and Another Vs Velagala Appalanaidu and Others
Andhra Pradesh High Court · (2003) 6 ALD 5 : (2003) 5 ALT 340
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Evidence Act, 1872 — Section 118
High Courts11 Feb 2003Dismissed
A.P. State Minorities Commission Vs Osmania University and Others
Andhra Pradesh High Court · (2003) 2 ALD 729 : (2003) 3 ALT 48
Andhra Pradesh State Minorities Commission Act, 1998 — Section 12
High Courts10 Feb 2003Dismissed
Oruganti Seshachala Venkateswarlu Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 433 : (2003) 2 ALT 444 : (2003) 1 ALT(Cri) 450 : (2003) CriLJ 2234
Andhra Pradesh Excise Act, 1968 — Section 45, 46EConstitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 452, 457
High Courts10 Feb 2003
National Insurance Co. Ltd. Vs Takkeda Venkateswara Rao and Others
Andhra Pradesh High Court · (2005) 1 ACC 415
Motor Vehicles Act, 1988 — Section 140
High Courts10 Feb 2003Partly Allowed
National Insurance Company Limited Vs Takkeda Venkateswara Rao and Others
Andhra Pradesh High Court · (2004) ACJ 1503 : (2003) 2 ALD 855 : (2003) 3 ALT 65
Motor Vehicles Act, 1988 — Section 141