High Courts28 Jan 2003Allowed
G. Maisaiah Vs A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2003) 3 ALT 644
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 905 of 1,762
High Courts27 Jan 2003Dismissed
Navayuga Engineering Company Limited Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2003) 4 ALD 291 : (2003) 1 ALT 759 : (2003) 2 ARBLR 53
High Courts27 Jan 2003
M. Ramamurthy Vs Gundala Lakshminarayana
Andhra Pradesh High Court · (2003) 6 ALD 99
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts24 Jan 2003Allowed
Sunrise Oleo Chemicals Ltd. Vs K.M. Enterprises
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 912 : (2003) 3 ALT 106 : (2004) 1 BC 407 : (2005) 123 CompCas 242 : (2004) 2 RCR(Criminal) 35 : (2003) 44 SCL 368
Limitation Act, 1963 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts24 Jan 2003Dismissed
T.K. Satyanarayana Chary Vs Chairman, A.P. State Electricity Board and Another
Andhra Pradesh High Court · (2003) 2 ALT 334
High Courts24 Jan 2003Allowed
Kasha Kistappa Vs New India Assurance Company Limited and Another
Andhra Pradesh High Court · (2003) 2 ACC 729 : (2004) ACJ 1937 : (2003) 2 ALD 644 : (2003) 1 AnWR 422 : (2003) 1 APLJ 178 : (2003) 2 LLJ 447
Criminal Procedure Code, 1973 (CrPC) — Section 162Workmens Compensation Act, 1923 — Section 30
High Courts24 Jan 2003Dismissed
Novapan Industries Limited Vs S. Krishna Murthy and Another
Andhra Pradesh High Court · (2003) 2 ALD 126 : (2003) 97 FLR 342
Industrial Disputes (Central) Rules, 1957 — Rule 24Industrial Disputes Act, 1947 — Section 10, 2A, 2A(2)
High Courts24 Jan 2003Allowed
Nandam Eswaraiah and Others Vs Proddatur Padmasali Bahuthama Sangham and Others
Andhra Pradesh High Court · (2003) 2 ALD 89 : (2003) 6 ALT 444 : (2003) 1 AnWR 318
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)
High Courts24 Jan 2003
G.J.R. Sunand Vs Convention of Baptist Churches of Northern Circars (CBCNC) and Others
Andhra Pradesh High Court · (2003) 2 ALT 261
Andhra Pradesh Education Act, 1982 — Section 24, 24(2)Constitution of India, 1950 — Article 13, 14, 226, 3, 30(1)
High Courts24 Jan 2003Dismissed
P. Janardhan Reddy Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2003) 2 ALD 170 : (2003) 2 ALT 579
Commissions of Inquiry Act, 1952 — Section 3, 7
High Courts24 Jan 2003Dismissed
K.M. Safiullah Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2003) 2 ALD 440 : (2003) 2 ALT 253
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 64(1), 64(5), 70, 71Wakf Rules, 2000 — Rule 24
High Courts24 Jan 2003Dismissed
Geetanjali Wines Vs P. Bhaskar Reddy and Others
Andhra Pradesh High Court · (2003) 3 ALT 666
Andhra Pradesh Excise Act, 1968 — Section 36, 63Constitution of India, 1950 — Article 226
High Courts24 Jan 2003Dismissed
Mandadi Ram Reddy and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 764 : (2003) 2 ALT(Cri) 202 : (2003) 3 BC 438 : (2004) 120 CompCas 201 : (2003) CriLJ 3647 : (2004) 1 RCR(Criminal) 536
Criminal Procedure Code, 1973 (CrPC) — Section 258Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts23 Jan 2003Allowed
B. Jogi Reddy Vs Baldev Singh (died) by LRs.
Andhra Pradesh High Court · (2003) 4 ALD 276
Specific Relief Act, 1963 — Section 15
High Courts23 Jan 2003Allowed
Kanjarala Prashanth @ Kittu and Others Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 417 : (2003) 1 ALT(Cri) 508
Penal Code, 1860 (IPC) — Section 395, 412
High Courts23 Jan 2003Partly Allowed
Kantala Srinivas Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 2 ALD 98 : (2003) 2 ALT 1
Andhra Pradesh Water Tax Act, 1988 — Section 3, 4, 5, 5(2)
High Courts23 Jan 2003Dismissed
M. Subbarayudu and Others Vs Rajamma
Andhra Pradesh High Court · (2003) 4 ALD 873 : (2003) 4 ALT 139
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 100, 105, 105(1), 107
High Courts23 Jan 2003Allowed
Bandi Dhana Lakshmi and Another Vs Chalamala Satyanarayana
Andhra Pradesh High Court · AIR 2003 AP 274 : (2003) 2 ALD 778 : (2003) 3 ALT 202 : (2003) 2 APLJ 285
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 14(2)
High Courts22 Jan 2003
Puttala Saraiah and Another Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 696 : (2003) 2 ALT(Cri) 1 : (2003) 2 DMC 562
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts22 Jan 2003Allowed
V. Jaya Raj Vs Bhavani Sweets and Bakery
Andhra Pradesh High Court · (2003) 2 ALD 120 : (2003) 2 ALT 649 : (2003) 1 AnWR 335 : (2003) 46 SCL 655
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3