High Courts31 Jan 2003
Commissioner of Income Tax Vs B. Narasimha Rao
Andhra Pradesh High Court · (2003) 4 ALT 244 : (2003) 185 CTR 219 : (2003) 263 ITR 62
Income Tax Act, 1961 — Section 182(3), 2(23), 64, 64(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 904 of 1,762
High Courts31 Jan 2003Allowed
The General Manager, APSRTC Vs Smt. Lakshmi and Others
Andhra Pradesh High Court · (2004) ACJ 2109 : (2003) 3 ALT 267
High Courts31 Jan 2003
Excise Superitnendent Vs Kundena Bhagyamma and Others
Andhra Pradesh High Court · (2004) 1 ACC 499 : (2003) 4 ALT 588
Workmens Compensation Act, 1923 — Section 12(2), 30(1), 32, 4A
High Courts31 Jan 2003Allowed
LAO Vs Jadala Anand and Others
Andhra Pradesh High Court · (2003) 3 ALD 374
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 152
High Courts30 Jan 2003
New India Assurance Company Limited Vs Syed Jaheera and Others
Andhra Pradesh High Court · (2003) 3 ACC 37 : (2004) ACJ 1833 : (2003) 2 ALD 515
Motor Vehicles Act, 1988 — Section 173(1)
High Courts29 Jan 2003
United India Insurance Co. Ltd. Vs Gorla Shankar and Others
Andhra Pradesh High Court · (2005) 3 ACC 204
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304A, 337, 338
High Courts29 Jan 2003Dismissed
United India Insurance Company Limited Vs Gorla Shankar and Others
Andhra Pradesh High Court · (2005) ACJ 597 : (2003) 2 ALD 775 : (2003) 2 ALT 596
Motor Vehicles Act, 1988 — Section 173(1)Penal Code, 1860 (IPC) — Section 304
High Courts29 Jan 2003Allowed
Mykala Subbamma Vs N. Srinivasa Rao and Others
Andhra Pradesh High Court · (2003) 2 ALD 49 : (2003) 3 ALT 223
Constitution of India, 1950 — Article 21, 5, 7Criminal Procedure Code, 1973 (CrPC) — Section 129, 151, 154, 154(3), 164Penal Code, 1860 (IPC) — Section 302, 304, 343
High Courts29 Jan 2003
The Regional Manager, APSRTC Vs Sk. Gulam Rasool
Andhra Pradesh High Court · (2003) 2 ALT 376 : (2003) 97 FLR 950 : (2003) 3 LLJ 368
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts29 Jan 2003
Ragam Yellaiah and Others Vs Chintha Shankaraiah
Andhra Pradesh High Court · (2003) 3 ALD 105 : (2003) 5 ALT 403 : (2003) 2 AnWR 480 : (2004) 1 CivCC 549
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(3), Order 7 Rule 11, 100, 2(2)Limitation Act, 1963 — Article 58, 65
High Courts29 Jan 2003Dismissed
Khaja Mujeebuddin Vs Khaja Muneeruddin
Andhra Pradesh High Court · (2003) 4 ALD 854
Hyderabad Municipal Corporation Act, 1955 — Section 276(3), 276(4)
High Courts29 Jan 2003Dismissed
Batchu Ramakrishna and Another Vs Golla Venkata Koteswararao and Others
Andhra Pradesh High Court · (2003) 2 ALD 517 : (2003) 2 ALT 542 : (2003) 1 APLJ 410
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts28 Jan 2003Dismissed
All India SC and ST Railway Employees Association Vs E. Venkateshwarlu and Others
Andhra Pradesh High Court · (2003) 2 ALD 384 : (2003) 3 ALT 674
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23Constitution of India, 1950 — Article 226
High Courts28 Jan 2003Dismissed
P. Venkataramaiah and Others Vs The Station House Officer, Chittamur Police Station and Others
Andhra Pradesh High Court · (2003) 4 ALT 494
Andhra Pradesh Forest Act, 1967 — Section 20, 52, 55, 59, 59(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 155(2), 378, 379, 482
High Courts28 Jan 2003Allowed
Md. Sukur Miya and Another Vs Singareni Collieries Company Limited and Others
Andhra Pradesh High Court · (2003) 2 ALD 335 : (2003) 3 ALT 765
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(2)
High Courts28 Jan 2003Allowed
Md. Roshanlal Khan and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 3 ALD 309
Andhra Pradesh State Housing Corporation Limited Service Rules — Rule 4
High Courts28 Jan 2003
Continental Exports and Another Vs Southern Power Distribution Co. Ltd. and Another
Andhra Pradesh High Court · (2003) 6 ALD 10
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts28 Jan 2003Dismissed
Gorrela Varalakshmi Vs Gundu Ratnam @ Ratnavathi and Another
Andhra Pradesh High Court · (2003) 2 ALD 859 : (2003) 2 ALT 599
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Jan 2003Allowed
Maddukuri Mastan Rao Vs Maddukuri Venkateswarlu
Andhra Pradesh High Court · (2003) 6 ALD 642 : (2003) 5 ALT 165
High Courts28 Jan 2003Dismissed
Md. Aliuddin Farooqui (died) by LRs. and Others Vs Mohd. Karamath Hussain and Others
Andhra Pradesh High Court · (2003) 3 ALD 528