COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 837 of 1,762

High Courts03 Mar 2004Dismissed

Adinarayana Vs S. Gafoor Sab and Others

Andhra Pradesh High Court · AIR 2004 AP 377 : (2004) 2 ALD 736 : (2004) 2 ALT 780 : (2004) 2 CivCC 234

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 40

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High Courts03 Mar 2004Dismissed

C. Yemuna and Another Vs P. Manohara

Andhra Pradesh High Court · AIR 2004 AP 317 : (2004) 3 ALD 323 : (2004) 4 ALT 169 : (2004) 3 CivCC 665 : (2004) 2 DMC 512

Transfer of Property Act, 1882 — Section 3, 39

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High Courts03 Mar 2004

Commr. of C. Ex. Vs I.T.C. Bhadrachalam Paper Boards Ltd.

Andhra Pradesh High Court · (2004) 172 ELT 28

Central Excises and Salt Act, 1944 — Section 11B

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High Courts03 Mar 2004Dismissed

Sunder Vs Mohd. Ismail and Another

Andhra Pradesh High Court · AIR 2004 AP 538 : (2004) 3 ALD 318 : (2004) 3 ALT 661 : (2004) 3 CivCC 633

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 6 Rule 15Constitution of India, 1950 — Article 226

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High Courts01 Mar 2004

B. Venkata Nagaraju Vs P. Ramadasu and Others

Andhra Pradesh High Court · (2004) 3 ALD 556 : (2004) 3 ALT 519

Provincial Insolvency Act, 1920 — Section 24

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High Courts27 Feb 2004

Mohammed Ikramul Quadir Vs Mohammed Amaanul Quadir

Andhra Pradesh High Court · (2004) 4 ALD 176 : (2004) 5 ALT 215

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1Constitution of India, 1950 — Article 227

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High Courts27 Feb 2004Dismissed

Mr. Gankidi Venkata Krishna Reddy Vs Gankidi Venkata Ranga Reddy and Others

Andhra Pradesh High Court · (2004) 5 ALT 357

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High Courts27 Feb 2004

M. Someswar Reddy Vs Ajay Bhanu Vanamali and Others

Andhra Pradesh High Court · (2004) 2 ALD 741 : (2004) 3 BC 254

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 37

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High Courts27 Feb 2004Dismissed

Rahimmunnisa Begum and Others Vs Mohd. Mohammadulla Khan Durrani (died) by LRs. and Others

Andhra Pradesh High Court · (2004) 2 ALD 511

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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High Courts27 Feb 2004Allowed

Bhagyanagar Metals Limited Vs Bharath Sanchar Nigam Limited

Andhra Pradesh High Court · (2004) 3 ALD 328 : (2004) 4 ALT 104 : (2004) 2 ARBLR 456 : (2005) 1 CivCC 255 : (2004) 52 SCL 665

Arbitration and Conciliation Act, 1996 — Section 11, 11(11), 11(12), 11(4), 11(5)Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts27 Feb 2004Allowed

Ureka Heat and Exchangers Limited Vs Andhra Pradesh State Financial Corporation and Another

Andhra Pradesh High Court · (2004) 2 ALD 478 : (2004) 4 ALT 159 : (2004) 2 BC 492 : (2005) 128 CompCas 257 : (2005) 1 CTLJ 162

State Financial Corporations Act, 1951 — Section 29

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High Courts27 Feb 2004Allowed

V. Bikshapati Reddy and Others Vs V. Satyamma and Others

Andhra Pradesh High Court · (2004) 3 ALD 769 : (2004) 4 ALT 415

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts27 Feb 2004Dismissed

Vaka Ramakrishna Reddy Vs Vallamreddy Venkata Subba Reddy (died) by LRs. and Another

Andhra Pradesh High Court · (2004) 3 ALD 43 : (2004) 4 ALT 341

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 2(25), 27

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High Courts26 Feb 2004Dismissed

Mohammed Abdul Qayyum, rep. by his next friend (wife) Smt. Umara Qurashi and Another Vs Union of India (UOI), Ministry of Finance, Dept. of Revenue, Central Economic Intelligence Bureau and Others

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 554 : (2004) 3 ALT 627

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)

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High Courts26 Feb 2004Allowed

P. Ananthrao, C. Srinivasa Reddy, M. Mohan Ram Reddy and Rekha Pande Vs Principle Secretary, Revenue Department and Others

Andhra Pradesh High Court · (2004) 02 AP CK 0117

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High Courts26 Feb 2004

Gullapalli Krishna and Others Vs District Collector and Others

Andhra Pradesh High Court · (2004) 2 ALD 759

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 77

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High Courts26 Feb 2004Allowed

Lakshmi Construction and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (2004) 2 ALD 755 : (2004) 3 ALT 410

Andhra Pradesh Survey and Boundaries Act, 1923 — Section 5, 6

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High Courts26 Feb 2004

Rao Rajgopal and Another Vs Jawahar Reddy, District Collector and Others

Andhra Pradesh High Court · (2004) 2 ALD 752 : (2004) CriLJ 2916

Contempt of Courts Act, 1971 — Section 12, 2, 28A

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High Courts26 Feb 2004Allowed

Vijayawada Municipal Corporation Vs Jumma Masjid Wakf and Others

Andhra Pradesh High Court · (2004) 2 ALD 484 : (2004) 3 ALT 191

Hyderabad Municipal Corporation Act, 1955 — Section 218, 218(2), 220, 220(2), 223

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High Courts26 Feb 2004

Masna Bhagya Laxmi Vs Masna Veera Bhadrudu

Andhra Pradesh High Court · (2004) 2 DMC 8

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18

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