High Courts11 Mar 2004Allowed
I. Vasamsetty Surya Rao and Others Vs Vasamsetty Durgayya and Others
Andhra Pradesh High Court · (2004) 4 ALT 546
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 835 of 1,762
High Courts11 Mar 2004Allowed
A.P. State Civil Supplies Corporation Ltd. Vs Simhadripuram Co-operative Marketing Society and Others
Andhra Pradesh High Court · (2004) 4 ALD 220 : (2004) 4 ALT 587 : (2004) 3 ARBLR 34
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 213, 74
High Courts11 Mar 2004Dismissed
Mahenderkar Chandrasekhar and Others Vs Mahenderkar Nagamani Bai and Others
Andhra Pradesh High Court · (2004) 4 ALT 633
High Courts11 Mar 2004Dismissed
Bondugula Samyuktha Devi Vs T. Sreedhar Reddy and Others
Andhra Pradesh High Court · (2004) 2 ACC 744 : (2005) ACJ 170 : (2004) 3 ALD 561 : (2004) 4 ALT 143
Motor Vehicles Act, 1988 — Section 173
High Courts10 Mar 2004Dismissed
V.P. Rama Rao Vs District Co-operative Officer/Registrar and Others
Andhra Pradesh High Court · (2004) 2 ALD 701 : (2004) 3 ALT 515 : (2004) 102 FLR 718
Constitution of India, 1950 — Article 226
High Courts10 Mar 2004
S. Padmavathamma Vs S. Sudha Rani and Others
Andhra Pradesh High Court · AIR 2004 AP 309 : (2004) 3 ALD 547 : (2004) 3 ALT 213 : (2004) 2 CivCC 364 : (2004) 4 RCR(Civil) 103
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts10 Mar 2004
The New India Assurance Co. Ltd. Vs Dasari Vijaya and Others
Andhra Pradesh High Court · (2004) 03 AP CK 0041
High Courts10 Mar 2004Dismissed
Surapuneni Rani Vs Surapuneni Latha and Another
Andhra Pradesh High Court · (2004) 4 ALD 631 : (2004) 4 ALT 764
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Mar 2004Dismissed
M. Krishna Rangaiah Vs General Manager, S.C. Railway and Others
Andhra Pradesh High Court · (2004) 4 ALD 93 : (2004) 3 ALT 168
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6)Constitution of India, 1950 — Article 226
High Courts10 Mar 2004Dismissed
Ravi Raghuramayya Vs Koneru Rama Tulasamma
Andhra Pradesh High Court · (2004) 5 ALD 35 : (2004) 4 ALT 526 : (2004) 3 CivCC 356
Evidence Act, 1872 — Section 114
High Courts09 Mar 2004Dismissed
Yatam Venkateswar and Others Vs Thurka Narsimha Reddy
Andhra Pradesh High Court · (2004) 3 ALD 314
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts09 Mar 2004
G.V. Pratap Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2004) 3 ALD 51 : (2004) 3 ALT 601 : (2004) 4 BC 328
High Courts09 Mar 2004
LAO-cum-Revenue Divisional Officer, Chevella Division and Others Vs Mekala Pandu and Others
Andhra Pradesh High Court · AIR 2004 AP 250 : (2004) 2 ALD 451 : (2004) 2 ALT 546
Constitution of India, 1950 — Article 14, 21, 31A, 39, 41Land Acquisition Act, 1894 — Section 23
High Courts09 Mar 2004Allowed
Venkata Subbamma Vs Praneshachari and Another
Andhra Pradesh High Court · (2004) 3 ALD 767 : (2004) 3 ALT 513 : (2004) 1 APLJ 457 : (2004) 2 CivCC 614
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts09 Mar 2004Dismissed
Suman Kumar and Others Vs Jawaharlal Nehru Technical University and Others
Andhra Pradesh High Court · (2004) 3 ALD 209 : (2004) 3 ALT 406
Jawaharlal Nehru Technological University Academic Regulations — Regulation 6
High Courts09 Mar 2004Dismissed
National Insurance Company Ltd., Branch Officer Vs Sowmya and Others
Andhra Pradesh High Court · (2004) 3 ACC 172 : (2005) ACJ 546 : (2004) 4 ALD 199 : (2004) 3 ALT 361
Motor Vehicles Act, 1988 — Section 149
High Courts09 Mar 2004
Annapoorna Builders Vs General Manager (Engineering), Hyderabad Metro Water Supply and Sewerage Board, O and M Division I and Others
Andhra Pradesh High Court · (2004) 2 ALD 705
Hyderabad Metropolitan Water Supply and Sewerage Board Act, 1989 — Section 3, 46, 46(1), 46(2), 46(3)
High Courts08 Mar 2004Dismissed
The Oriental Insurance Co. Ltd. Vs Vadde Thimmanna, S. Abdul Subur [died] and S. Khatoon Bee
Andhra Pradesh High Court · (2004) 03 AP CK 0133
High Courts08 Mar 2004Allowed
Ch. Rukma Reddy and Others Vs K. Dharma Reddy and Others
Andhra Pradesh High Court · (2004) 3 ALD 772 : (2004) 4 ALT 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts08 Mar 2004Dismissed
R.C. Mall, A.P. Paper Mills Ltd. and Another Vs B. Sivaram Murthy
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 820 : (2004) 2 ALT(Cri) 398 : (2004) 2 APLJ 223
Andhra Pradesh Factories Act, 1948 — Section 106, 92Criminal Procedure Code, 1973 (CrPC) — Section 245, 468, 473