High Courts22 Mar 2004
A.P. State Road Transport Corporation Vs Chatharajupalli Nageswaramma and Others
Andhra Pradesh High Court · (2005) 2 ACC 65 : (2004) 5 ALT 235
Evidence Act, 1872 — Section 145, 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 833 of 1,762
High Courts22 Mar 2004
Coramandal Traders Vs Agricultural Market Committee and Another
Andhra Pradesh High Court · (2004) 3 ALD 285 : (2004) 1 ALD(Cri) 829 : (2004) 2 ALT(Cri) 393 : (2004) 2 APLJ 100
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 3, 4, 4(4), 4(5)
High Courts22 Mar 2004Dismissed
Chennamilla Chenna Basavaiah Vs The Deputy Commissioner of Endowments and Others
Andhra Pradesh High Court · AIR 2004 AP 467 : (2004) 4 ALD 638
High Courts19 Mar 2004
Borra Subba Rao (died) by LRs. Vs S. Veerrabhadraiah and Others
Andhra Pradesh High Court · (2004) 3 ALD 289
Limitation Act, 1963 — Section 14Provincial Insolvency Act, 1920 — Section 68, 75, 75(1)
High Courts19 Mar 2004Dismissed
Smt. S. Shakunthala Vs State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 531 : (2004) 2 ALT(Cri) 1 : (2004) CriLJ 2906 : (2004) 2 DMC 579
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 498A
High Courts18 Mar 2004
Idain Sivarajya Laxmi Vs Idam Vani
Andhra Pradesh High Court · (2004) 140 TAXMAN 333
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 4Hindu Succession Act, 1956 — Section 16, 6
High Courts18 Mar 2004Allowed
Dairapu Satyanarayana and Others Vs Omni Appala Naidu and Others
Andhra Pradesh High Court · AIR 2004 AP 520 : (2004) 3 ALD 728 : (2004) 4 ALT 418 : (2004) 3 CivCC 505 : (2005) 1 RCR(Civil) 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 97(2), 151
High Courts18 Mar 2004Dismissed
Idam Swarajya Laxmi Vs Idam Vani and Others
Andhra Pradesh High Court · (2004) 5 ALD 414
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3(1), 3(2), 4, 4(1)Hindu Adoptions and Maintenance Act, 1956 — Section 16Hindu Succession Act, 1956 — Section 6
High Courts18 Mar 2004Dismissed
Canara Bank Vs Mopeds India Ltd. and Others
Andhra Pradesh High Court · (2004) 4 ALD 738 : (2004) 55 SCL 686
Companies (Court) Rules, 1959 — Rule 147, 279Companies Act, 1956 — Section 164, 19, 445(1), 445(3), 446Industrial Disputes Act, 1947 — Section 2, 25, 25FFF
High Courts18 Mar 2004Allowed
J. Papa Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 2 ALD 855 : (2004) 2 ALT 663
High Courts18 Mar 2004
S. Nooruddin Vs Khadam Gnanoba
Andhra Pradesh High Court · AIR 2004 AP 495 : (2004) 3 ALD 292 : (2004) 3 ALT 795 : (2004) 2 APLJ 219 : (2004) 1 APLJ 417 : (2004) 3 CivCC 696 : (2005) 1 RCR(Civil) 483
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1A), Order 21 Rule 66(2)
High Courts18 Mar 2004Dismissed
Sajja Chimpiraiah Vs Gaddam Venkata Subbaiah and Others
Andhra Pradesh High Court · AIR 2004 AP 528 : (2004) 3 ALD 28 : (2004) 3 ALT 142
Limitation Act, 1963 — Article 136Specific Relief Act, 1963 — Section 29
High Courts17 Mar 2004
P. Divya Vs P. Jayender Rao and Another
Andhra Pradesh High Court · (2004) 3 ALD 553 : (2004) 3 ALT 325 : (2004) 2 CivCC 438 : (2004) 4 RCR(Civil) 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 11
High Courts17 Mar 2004Dismissed
Chella Chenchaiah Vs Commissioner, Appeals and Others
Andhra Pradesh High Court · (2004) 2 ALD 648 : (2004) 2 ALT 657
Andhra Pradesh Writ Proceedings Rules, 1977 — Rule 8Constitution of India, 1950 — Article 226
High Courts17 Mar 2004Allowed
In Re: ITW Signodge India Ltd.
Andhra Pradesh High Court · (2004) 3 ALD 519 : (2004) 3 ALT 169 : (2004) 121 CompCas 66 : (2004) 52 SCL 147
Companies Act, 1956 — Section 106, 391, 391(2), 392, 393
High Courts17 Mar 2004Dismissed
Pragnapuram Indira Vs Akkinapally Parvathamma and Others
Andhra Pradesh High Court · (2004) 3 ALD 38
Andhra Pradesh Election Tribunals in Respect of Grampanchyats, Mandal Parishads and Zilla Parishads Rules, 1995 — Rule 3, 4, 6
High Courts16 Mar 2004Allowed
V. Sreekantha Reddy and Others Vs Varanasi Rajeena Venugopal Reddy
Andhra Pradesh High Court · (2004) 5 ALD 200
Succession Act, 1925 — Section 372, 374
High Courts16 Mar 2004Dismissed
Gudivada Mahalakshmi Vs Rajana Atchayya (died) per LRs.
Andhra Pradesh High Court · AIR 2005 AP 7 : (2004) 3 ALD 296
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 4
High Courts16 Mar 2004
Branch Manager, Oriental Fire and General Insurance Co. Ltd. Vs Dr. C. Chandra Obula Reddy and Others
Andhra Pradesh High Court · (2006) ACJ 285 : (2004) 4 ALD 883 : (2006) 2 ALT 209
Motor Vehicles Act, 1988 — Section 16, 163A, 168
High Courts16 Mar 2004Dismissed
Irrigation Development Employees Association and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2004) 2 ALD 599 : (2004) 3 ALT 17 : (2004) 2 LLJ 581 : (2004) 55 SCL 459
Companies Act, 1956 — Section 29(1), 291, 291(1), 36(1)Constitution of India, 1950 — Article 14, 16(4), 162, 226