COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 832 of 1,762

High Courts24 Mar 2004Allowed

Government of A.P. and Others Vs Pallava Granite Industries (India) Private Limited and Others

Andhra Pradesh High Court · (2004) 2 ALD 684 : (2004) 2 ALT 704

Mines and Minerals (Development and Regulation) Act, 1957 — Section 17A(2)

High Courts24 Mar 2004Allowed

Kummari Ramulu Vs Gangaram Penta Reddy and Others

Andhra Pradesh High Court · (2004) 3 ALD 280 : (2004) 3 ALT 788

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 7(2)

High Courts24 Mar 2004Allowed

B. Anusha and Others Vs B. Laxmikanth Reddy and Others

Andhra Pradesh High Court · (2004) 3 ALD 274 : (2004) 3 ALT 721

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1)(2)

High Courts24 Mar 2004Allowed

Trilokchand Jain Vs Gurrapu Rajamouli and Another

Andhra Pradesh High Court · (2004) 3 ALD 276 : (2004) 4 ALT 605 : (2004) 3 CivCC 406

Evidence Act, 1872 — Section 65

High Courts24 Mar 2004Allowed

Shaik Rahman Sahab (died) by LRs. Vs Amarbin Jaffer and Another

Andhra Pradesh High Court · (2004) 5 ALD 483

Motor Vehicles Act, 1988 — Section 168

High Courts23 Mar 2004Allowed

Sri Sobhanadri Lakshmi Narasimhaswamy Veda Patasala Vs District Collector and Others

Andhra Pradesh High Court · (2004) 03 AP CK 0122

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3, 3(3), 3(4), 4(2)Essential Commodities Act, 1955 — Section 3 , 6CLimitation Act, 1963 — Article 141, 10, 11, 12, 13

High Courts23 Mar 2004

Nagiripadu Jayaramaiah Vs Somasila Gopala Krishna and Another

Andhra Pradesh High Court · (2005) 2 ALD 27

Motor Vehicles Act, 1988 — Section 140, 166

High Courts23 Mar 2004Dismissed

Smith Detection Asia Pacific Pte. Ltd. Vs Electronics Corporation of India Ltd. and Others

Andhra Pradesh High Court · (2004) 2 ALD 878 : (2004) 3 ALT 305

Constitution of India, 1950 — Article 14, 15, 19, 226

High Courts23 Mar 2004Allowed

Y. Vijaya @ Viyaja Laxmi Vs Bojja Baghaiah

Andhra Pradesh High Court · AIR 2004 AP 506 : (2004) 3 ALD 283 : (2004) 4 ALT 177 : (2005) 1 CivCC 70

Stamp Act, 1899 — Section 48

High Courts23 Mar 2004Dismissed

Kanduru Samasundaram Vs B. Satyanarayana Agarwal and Another

Andhra Pradesh High Court · (2004) 3 ALD 442

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

High Courts23 Mar 2004Dismissed

Shaik Nurbi Vs Pathan Mastanbi and Others

Andhra Pradesh High Court · (2004) 3 ALD 719 : (2004) 4 ALT 624 : (2004) 2 APLJ 242

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts23 Mar 2004Allowed

Jaleel Ahmed Siddiqui Vs Mohd. Mahmood Khan

Andhra Pradesh High Court · (2004) 4 ALD 520

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts23 Mar 2004Dismissed

Central Warehousing Corporation Vs Gowthami Engineering Corporation

Andhra Pradesh High Court · (2004) 3 ALD 212 : (2004) 3 ALT 322 : (2004) 2 ARBLR 341

Arbitration Act, 1940 — Section 17, 33

High Courts22 Mar 2004

National Insurance Co. Ltd. Vs B. Rama Goud and Others

Andhra Pradesh High Court · (2005) 2 ACC 70

Motor Vehicles Act, 1988 — Section 170, 173

High Courts22 Mar 2004

Andhra Pradesh State Road Transport Corporation Vs Chatharajupalli Nageswaramma and Others

Andhra Pradesh High Court · (2007) 2 ACC 65

Evidence Act, 1872 — Section 145, 21

High Courts22 Mar 2004Dismissed

Chodey Sanyasi Rao Vs Cheekati Parasuram Naidu (died) by LRs. and Others

Andhra Pradesh High Court · (2004) 4 ALD 609 : (2004) 5 ALT 39

Partnership Act, 1932 — Section 4

High Courts22 Mar 2004Allowed

Sri Sobhanadri Lakshmi Narasimhaswamy Varla Veda Pathasala Vs District Collector and Others

Andhra Pradesh High Court · (2004) 4 ALD 240 : (2004) 4 ALT 349

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3(4)Limitation Act, 1963 — Section 14(2), 29(2), 5

High Courts22 Mar 2004Allowed

Jagati Thimma Raju Vs Dronamraju Sitabhai and Others

Andhra Pradesh High Court · (2004) 3 ALD 735 : (2004) 3 ALT 634

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16

High Courts22 Mar 2004Dismissed

The National Insurance Company ltd. Vs B. Ramagoud and Others

Andhra Pradesh High Court · (2006) ACJ 2143 : (2004) 5 ALT 315

Motor Vehicles Act, 1988 — Section 170, 173

High Courts22 Mar 2004Allowed

Nellore Arya Vysya Bullion Merchants and Pawan Brokers Association and Others Vs K. Bhaskar Rao and Others

Andhra Pradesh High Court · (2004) 5 ALD 12 : (2004) 3 ALT 511 : (2004) 3 BC 512

Civil Procedure Code, 1908 (CPC) — Section 24