High Courts29 Mar 2004Allowed
S. Janardhan Rangaiah Vs Jamindari Ramadevi and Others
Andhra Pradesh High Court · (2004) 3 ACC 712
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 831 of 1,762
High Courts29 Mar 2004Dismissed
State of Andhra Pradesh Vs Mathangi Kanakaiah and Others
Andhra Pradesh High Court · (2004) 3 ALD 731 : (2004) 4 ALT 322
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38, 38EAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 8, 9
High Courts29 Mar 2004Dismissed
Surya Industries Vs Secretary, Ministry of Mines, Government of India and Others
Andhra Pradesh High Court · AIR 2004 AP 422 : (2004) 3 ALD 759 : (2004) 4 ALT 315
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(3)
High Courts29 Mar 2004Dismissed
V. Mankoji Rao Vs United Commercial Corporation and Others
Andhra Pradesh High Court · (2005) 104 FLR 1019 : (2005) 1 LLJ 797
Andhra Pradesh Shops and Establishments Act, 1966 — Section 41, 43, 44, 44(1)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Mar 2004
Branch Manager, Andhra Bank Vs Myneni Prabhavathi
Andhra Pradesh High Court · (2004) 6 ALD 574
Transfer of Property Act, 1882 — Section 106
High Courts26 Mar 2004Allowed
Bonthu Venkataramana Vs Patrevu Samba Murthy and Others
Andhra Pradesh High Court · (2004) 3 ALD 753 : (2004) 4 ALT 230
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts26 Mar 2004Allowed
Lesley Jacob Vs Indian Council for Cultural Relations (ICCR) and Others
Andhra Pradesh High Court · (2004) 3 ALD 262 : (2004) 4 ALT 148
Council for Cultural Relations, Cadre, Seniority and Promotion Rules — Rule 4(3)
High Courts26 Mar 2004Dismissed
Kundurthi Ranganadham and Others Vs Puli Ragaiah
Andhra Pradesh High Court · AIR 2004 AP 415 : (2004) 3 ALD 629 : (2004) 4 ALT 209
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58
High Courts26 Mar 2004Dismissed
Korru Reddi Kumar Vs M. Suresh Kumar Reddy and Others
Andhra Pradesh High Court · (2004) 3 ALD 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts26 Mar 2004
Tirumala Tirupathi Devasthanams Vs K. Govindaiah (died) by LRs.
Andhra Pradesh High Court · (2004) 4 ALD 540 : (2004) 4 ALD 504 : (2004) 5 ALT 86
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 113, 83(1)Powers and Functions of T.T.D. Board Rules, 1990 — Rule 145, 150
High Courts25 Mar 2004
Ediga Jagannadha Gowd and Others Vs The State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 241 : (2004) 1 ALD(Cri) 963 : (2004) 2 ALT(Cri) 60 : (2004) CriLJ 4052
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 149, 300, 302
High Courts25 Mar 2004Allowed
Putur Nanemma Vs Jilakara Gundaiah and Others
Andhra Pradesh High Court · (2004) 3 ALD 639 : (2004) 4 ALT 122
Andhra Pradesh Board of Revenue (Replacement by Commissioners) Act, 1977 — Section 3Constitution of India, 1950 — Article 162Contract Act, 1872 — Section 23
High Courts25 Mar 2004Dismissed
A.P. State Financial Corporation Vs Paida Jogaiah and Others
Andhra Pradesh High Court · AIR 2004 AP 297 : (2006) 3 ALD 726 : (2004) 3 ALD 270 : (2006) 2 APLJ 25 : (2004) 55 SCL 697
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3, 4
High Courts25 Mar 2004Dismissed
Duda Raju Vs Visakhapatnam Municipal Corporation and Another
Andhra Pradesh High Court · (2004) 3 ALD 23 : (2004) 2 ALT 806
Constitution of India, 1950 — Article 226
High Courts25 Mar 2004Dismissed
Katta Annaji Rao Vs Nemani Krishnaraju Sekhar and The State of A.P.
Andhra Pradesh High Court · (2004) 4 ALT 491 : (2004) 4 BC 160 : (2004) 3 CivCC 547 : (2004) CriLJ 2911 : (2005) 1 RCR(Criminal) 220
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Mar 2004
Nelaturi Venkatamma Vs Peruboini Sreenivasarao, United India Insurance Company Ltd., S.P. Plastic Pipe Industries and National Insurance Company Ltd.
Andhra Pradesh High Court · (2004) 03 AP CK 0063
Motor Vehicles Act, 1988 — Section 163A
High Courts25 Mar 2004Dismissed
Rashtra Dalita Seva Sangham Vs Collector and District Magistrate Hyderabad and Others
Andhra Pradesh High Court · (2004) 3 ALD 19 : (2004) 3 ALT 488
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 8
High Courts25 Mar 2004Dismissed
Chanumuri Subhaveni and Others Vs Sappa Srinivasa Rao and Others
Andhra Pradesh High Court · (2004) 4 ALD 745 : (2004) 5 ALT 255
High Courts24 Mar 2004Allowed
P. Satyanarayana and Others Vs Smt. V. Sarala Devi
Andhra Pradesh High Court · (2004) 5 ALT 552
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5(2), 148, 149
High Courts24 Mar 2004Dismissed
A. Krishna and Another Vs A. Arjun Rao and Another
Andhra Pradesh High Court · AIR 2004 AP 502 : (2004) 3 ALD 34 : (2004) 2 ALT 757 : (2004) 2 APLJ 189 : (2004) 3 BC 525 : (2004) 2 CivCC 194
Stamp Act, 1899 — Section 35