High Courts07 Apr 2004Dismissed
Royalwar Gangaram Vs Chandrakanth Tambakuwar and Others
Andhra Pradesh High Court · (2004) 4 ALD 859 : (2004) 2 APLJ 33
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 829 of 1,762
High Courts07 Apr 2004Dismissed
United India Insurance Company Limited Vs S. Rama Krishna Reddy and Others
Andhra Pradesh High Court · (2005) 3 ACC 524 : (2005) ACJ 1229 : (2004) 3 ALD 715 : (2004) 4 ALT 411
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(7)
High Courts07 Apr 2004Allowed
Komatireddy Ramachandra Reddy and Others Vs Y. Maramma and Another
Andhra Pradesh High Court · (2004) 3 ALD 243
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Apr 2004Dismissed
General Manager, South Central Railway Vs A. Veera Lakshmi Bhaskaram @ Lakshmi and Others
Andhra Pradesh High Court · (2005) ACJ 1609 : (2004) 4 ALT 618
Railways Act, 1989 — Section 123, 124A
High Courts07 Apr 2004
United India Insurance Co. Ltd. Vs S. Rama Krishna Reddy and Others
Andhra Pradesh High Court · (2005) 3 ACC 524
Motor Vehicles Act, 1988 — Section 147, 149, 165, 166, 167
High Courts06 Apr 2004Dismissed
Hyderabad Plywood Industries (P) Ltd. Vs Presiding Officer, Labour Court-III and Others
Andhra Pradesh High Court · (2004) 3 ALD 707 : (2004) 4 ALT 251 : (2004) 3 LLJ 600
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Apr 2004Allowed
Union of India (UOI) Vs Alapati Viswanatham
Andhra Pradesh High Court · (2006) ACJ 1014 : (2004) 4 ALD 493 : (2004) 5 ALT 500
Railways Act, 1989 — Section 106, 106(1), 106(2), 77Railways Administration Act — Section 106
High Courts06 Apr 2004Allowed
Yemula Raghavulu Vs Shafiullah and Another
Andhra Pradesh High Court · (2004) 3 ACC 640 : (2004) 4 ALD 177
Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts06 Apr 2004
T.S. Yusuf Vs Doraiswamy Chetty and Another
Andhra Pradesh High Court · (2005) 1 ACC 204 : (2004) 4 ALD 500 : (2004) 5 ALT 147
High Courts06 Apr 2004Dismissed
Kambhamettu Jaya Bharathi Vs Khaja Abdul Moin Baig (died) and Others
Andhra Pradesh High Court · (2004) 4 ALT 622
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
High Courts05 Apr 2004Allowed
Kanakadurga Wines, IL-24 Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 4 ALD 653 : (2004) 4 ALT 570
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 29(5)
High Courts05 Apr 2004Dismissed
K. Neeraja @ Rajani Vs K. Narsinga Rao
Andhra Pradesh High Court · (2005) 6 ALD 33 : (2005) 5 ALT 497
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13, 14, 14(1)
High Courts04 Apr 2004Dismissed
General Manager, South Central Railway Vs A. Veera Lakshmi Bhaskaram and Others
Andhra Pradesh High Court · (2005) ACJ 702
Railways Act, 1989 — Section 123, 124A
High Courts02 Apr 2004
K. Yesamma and Others Vs D.V. Subbareddy and Another
Andhra Pradesh High Court · (2007) 1 ACC 884
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Apr 2004
Katipalli Yesamma, Katipalli Venkataiah and Katipalloi Pddakka Vs D.V. Subbareddy and United India Insurance Company Ltd.
Andhra Pradesh High Court · (2006) ACJ 2069 : (2004) 4 ALD 726 : (2004) 5 ALT 222
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252, 252(2), 252(5)Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Apr 2004Dismissed
G. Loretta and Others Vs Gunkula Rathanamma (died) and Another
Andhra Pradesh High Court · (2004) 4 ALD 862 : (2004) 2 APLJ 379
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Apr 2004
K. Sujatha Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 2004 AP 400 : (2004) 3 ALD 1 : (2004) 3 ALT 682 : (2004) 2 APLJ 330
Andhra Pradesh Panchayat Raj Act, 1994 — Section 345Andhra Pradesh Panchayat Raj Rules, 1994 — Rule 2, 3
High Courts02 Apr 2004
R. Krishnaiah Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2005 AP 10 : (2004) 2 ALD 794 : (2004) 2 ALT 730
Constitution of India, 1950 — Article 204(3), 213
High Courts02 Apr 2004Allowed
K. Girija Kumari Vs Konuru Swarajya Lakshmi and Another
Andhra Pradesh High Court · AIR 2004 AP 248 : (2004) 3 ALD 249 : (2004) 4 ALT 611
Succession Act, 1925 — Section 372(1)
High Courts02 Apr 2004Allowed
P. Pochamma Vs Principal Secretary, Technical Education, Govt. of A.P. and Others
Andhra Pradesh High Court · (2004) 3 ALD 251 : (2004) 4 ALT 156