High Courts19 Apr 2004Allowed
United India Insurance Co. Ltd. Vs Purrai Kishore and Others
Andhra Pradesh High Court · (2006) ACJ 1881 : (2004) 4 ALD 238 : (2004) 5 ALT 108
Motor Vehicles Act, 1988 — Section 151, 173
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 827 of 1,762
High Courts19 Apr 2004Allowed
Chitrapu Chinabapanaiah and Others Vs Union of India (UOI)
Andhra Pradesh High Court · (2005) 1 ACC 822 : (2006) ACJ 2602 : AIR 2004 AP 413 : (2004) 3 ALD 692 : (2004) 4 ALT 269
Succession Act, 1925 — Section 370
High Courts19 Apr 2004Dismissed
R. Ramakrishna Reddy Vs M. Kamala Devi and Others
Andhra Pradesh High Court · AIR 2004 AP 484 : (2004) 4 ALD 498 : (2004) 4 ALT 539 : (2004) 2 APLJ 315
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts19 Apr 2004Dismissed
Bheemati Dawood Vs Madichetty Rachaiah and Others
Andhra Pradesh High Court · (2004) 3 ALD 798 : (2004) 4 ALT 402
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 90, 91
High Courts16 Apr 2004Dismissed
Harijana Gadi Lingappa alias Gadigadu Vs State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 924 : (2004) 2 ALT(Cri) 421 : (2004) 2 APLJ 285 : (2004) CriLJ 4050
Penal Code, 1860 (IPC) — Section 324, 354
High Courts16 Apr 2004Dismissed
Setti Siddamma Vs S. Ramulu and Another
Andhra Pradesh High Court · (2004) 5 ALD 14
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3, Order 8 Rule 1A
High Courts16 Apr 2004Allowed
The Public Prosecutor, High Court of A.P. Vs Badana Ramayya
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 983 : (2004) CriLJ 3510 : (2004) 4 RCR(Criminal) 766
Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 323, 376, 452
High Courts16 Apr 2004Allowed
Shankar Lalmaniyar and Another Vs The State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 314 : (2005) CriLJ 356
Essential Commodities Act, 1955 — Section 6B
High Courts16 Apr 2004Dismissed
Dr. Reddy''s Laboratories Ltd. Vs Secy., Govt. of India, Ministry of Chemicals and Fertilizers, Dept. of Chemicals and Pertrochemicals and Another
Andhra Pradesh High Court · (2004) 3 ALD 695 : (2004) 3 ALT 781
High Courts15 Apr 2004
Bharateeya Bahujan Congress Vs Secretary, Finance Dept. (Banking), Govt. of India and Others
Andhra Pradesh High Court · (2004) 4 ALD 380
Constitution of India, 1950 — Article 226
High Courts15 Apr 2004
United India Insurance Company Ltd. Vs Smt. B. Jaya Lakshmi and Others
Andhra Pradesh High Court · (2005) 1 ACC 191 : (2006) ACJ 848 : (2004) 4 ALD 99 : (2004) 5 ALT 50 : (2004) 2 APLJ 296
Motor Vehicles Act, 1988 — Section 149, 151
High Courts15 Apr 2004Allowed
J. Narahari Chari Vs B.R. Jain and Others
Andhra Pradesh High Court · (2004) 4 ALD 502
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
High Courts15 Apr 2004
United India Insurance Company Limited and Another Vs Dandugula Bheem Bai @ Bheemakka and Others
Andhra Pradesh High Court · (2005) 2 ACC 396 : (2006) ACJ 381 : (2004) 5 ALT 515
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Apr 2004Allowed
Bandaru Azad Chandra Sekhar Vs K. Venkata Ramana and Another
Andhra Pradesh High Court · (2005) 2 ACC 582 : (2006) ACJ 2146 : (2004) 4 ALD 713 : (2004) 5 ALT 318
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476(6)Motor Vehicles Act, 1988 — Section 166, 168
High Courts13 Apr 2004Dismissed
K. Ramulu Vs Returning Officer, 190-Kalvakurthi Assembly Constituency and Others
Andhra Pradesh High Court · (2004) 3 ALD 857
High Courts13 Apr 2004
K. Vijayakumar Vs N. Gururaja Rao
Andhra Pradesh High Court · AIR 2004 AP 435 : (2004) 3 ALD 702 : (2004) 3 ALT 476
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts13 Apr 2004Dismissed
Dasyam Vinaya Bhaskar Vs Dharma Rao Marthineni and Others
Andhra Pradesh High Court · (2004) 4 ALD 664 : (2004) 5 ALT 574
Representation of the People Act, 1951 — Section 123, 123(4), 87, 98, 99
High Courts13 Apr 2004Dismissed
Andhra Pradesh State Road Transport Corporation Vs Koka Meenakshi and Others
Andhra Pradesh High Court · (2004) 4 ALT 505
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 115Constitution of India, 1950 — Article 226Land Acquisition (Amendment) Act, 1984 — Section 23(1A)
High Courts13 Apr 2004Allowed
Goldstone Engineering Ltd. Vs Union of India (UOI)
Andhra Pradesh High Court · (2005) 124 ECR 48
Central Excises and Salt Act, 1944 — Section 11B, 11BB
High Courts12 Apr 2004
Andhra Pradesh State Road Transport Corporation Vs N. Krishna Reddy and Others
Andhra Pradesh High Court · (2005) 2 ACC 158 : (2006) ACJ 2156 : (2004) 5 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5