COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 828 of 1,762

High Courts12 Apr 2004Allowed

Smt. A. Lakshmi Vs Arjun Associated Pvt. Ltd. and Another

Andhra Pradesh High Court · (2005) 1 ACC 289 : (2005) ACJ 704 : (2004) 4 ALD 618 : (2004) 5 ALT 13

Constitution of India, 1950 — Article 14Life Insurance Corporation Act, 1956 — Section 44FMotor Vehicles Act, 1939 — Section 110, 110B, 147, 162, 163A

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High Courts12 Apr 2004Dismissed

Ranga Reddy Associates Vs K. Shapoor Chenai and Others

Andhra Pradesh High Court · (2004) 4 ALD 564

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(a), 96(3)(2)

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High Courts12 Apr 2004

Vanga Buchi Reddy and Others Vs Vanga Madhusudhan Reddy

Andhra Pradesh High Court · (2004) 3 ALD 815 : (2004) 4 ALT 267

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

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High Courts12 Apr 2004

Chairman, A.P. State Electricity Board Vs Mohd Noruddin Asrani (died) by LRs. and Others

Andhra Pradesh High Court · (2004) 4 ALD 413

Limitation Act, 1963 — Article 65

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High Courts09 Apr 2004Dismissed

S.R.Y. Ankineeduprasad and Another Vs S.R.Y. Srimatha and Others

Andhra Pradesh High Court · (2004) 4 ALD 19 : (2004) 4 ALT 743

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 45, 47

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High Courts09 Apr 2004Dismissed

Voltas Employees'' Co-operative House Building Society Vs Registrar-cum-Commissioner for Co-operative Societies, Govt. of A.P. and Others

Andhra Pradesh High Court · (2004) 3 ALD 234 : (2004) 4 ALT 421

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High Courts09 Apr 2004

Andhra Pradesh State Road Transport Corporation Vs D. Sasikala and Others

Andhra Pradesh High Court · (2004) 4 ALD 33

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High Courts09 Apr 2004Allowed

Kolli Butchi Koteswara Rao Vs District Level Committee and Others

Andhra Pradesh High Court · (2004) 3 ALD 652 : (2004) 3 ALT 822

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9B, 9LCivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227

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High Courts09 Apr 2004Allowed

G. Nagaiah and Others Vs Sarala Devi

Andhra Pradesh High Court · (2004) 4 ALD 151

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10

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High Courts09 Apr 2004Allowed

Gandodi Reddeppa Vs Ayyala Krishnaveni

Andhra Pradesh High Court · (2005) 3 ALT 427 : (2005) 2 CivCC 495 : (2005) 3 RCR(Civil) 70

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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High Courts09 Apr 2004Allowed

Mohammad Abdullah Butuk and Others Vs Zainab Begum

Andhra Pradesh High Court · AIR 2004 AP 474

Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 38, 39

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High Courts09 Apr 2004Dismissed

Valigandla Subbaraju Vs Kalyanapu Subbarao and United India Insurance Company Limited

Andhra Pradesh High Court · (2004) 5 ALD 9

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 242Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 147(1)

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High Courts09 Apr 2004Dismissed

Kallem Shankar Reddy Vs State of A.P.

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 901 : (2004) 2 ALT(Cri) 341 : (2004) 2 APLJ 166 : (2004) CriLJ 3270

Penal Code, 1860 (IPC) — Section 376

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High Courts09 Apr 2004Allowed

Ratnala Brundavanam Vs State of A.P.

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 905 : (2004) 2 ALT(Cri) 700 : (2004) 2 APLJ 197 : (2004) CriLJ 3194 : (2004) 4 RCR(Criminal) 175

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts08 Apr 2004Allowed

Vadlamannati Venkata Satya Suryanarayana Murthy Vs The Commissioner, Narsapur Municipal Council and Others

Andhra Pradesh High Court · (2004) 5 ALD 149 : (2004) 5 ALT 428

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High Courts08 Apr 2004

The A.P. Wakf Board Vs Syed Jalaludin Sha and Others

Andhra Pradesh High Court · AIR 2005 AP 54 : (2004) 4 ALT 389 : (2004) 3 CivCC 469

Evidence Act, 1872 — Section 11, 13, 21, 40, 41Waqf Act, 1954 — Section 4, 5, 6, 66E

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High Courts08 Apr 2004Dismissed

S.B. Yogi Raju Vs Commissioner and Director of Municipal Administration A.P. and Others

Andhra Pradesh High Court · (2004) 3 ALD 620 : (2004) 4 ALT 89

Andhra Pradesh Municipalities Act, 1965 — Section 59

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High Courts08 Apr 2004Dismissed

Patchipulusu Mahalakshmi and Another Vs Nagolu Ramanamma and Others

Andhra Pradesh High Court · (2004) 3 ALD 564 : (2004) 4 ALT 64 : (2004) 2 APLJ 193 : (2004) 3 CivCC 56 : (2005) 1 RCR(Civil) 532

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

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High Courts08 Apr 2004Allowed

K. Neelakantan Vs Pathikottai Aghagiri Transport Corporation Ltd.

Andhra Pradesh High Court · (2005) 3 ACC 164 : (2005) ACJ 760 : (2004) 5 ALD 14 : (2004) 4 ALT 635 : (2005) 1 RCR(Civil) 193

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 151

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High Courts07 Apr 2004Dismissed

Pothuganti Balaiah Vs P. Narasimha Rao and The New India Assurance Company Limited

Andhra Pradesh High Court · (2004) 04 AP CK 0098

Motor Vehicles Act, 1988 — Section 140

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