COURT ARCHIVE
35,240 judgments · page 826 of 1,762
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 979 : (2004) 2 ALT(Cri) 477 : (2005) 2 BC 8 : (2005) 124 CompCas 28 : (2004) CriLJ 3163 : (2004) 4 RCR(Criminal) 177
Andhra Pradesh High Court · (2004) 5 ALD 807 : (2004) 5 ALT 755
Andhra Pradesh High Court · (2004) 4 ALT 219
Andhra Pradesh High Court · AIR 2004 AP 410 : (2004) 3 ALD 616 : (2004) 3 ALT 657 : (2004) 4 BC 297
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 207 : (2004) 2 ALT(Cri) 558 : (2004) 2 APLJ 304 : (2004) CriLJ 3138
Andhra Pradesh High Court · (2004) 4 ALD 109
Andhra Pradesh High Court · AIR 2004 AP 485 : (2004) 4 ALD 401 : (2004) 4 ALT 648
Andhra Pradesh High Court · (2004) 3 ALD 690 : (2004) 4 ALT 330 : (2004) 2 DMC 313
Andhra Pradesh High Court · (2004) 2 APLJ 401
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 894 : (2004) 3 ALT 723 : (2004) 2 APLJ 267
Andhra Pradesh High Court · (2004) 4 ALD 245 : (2004) 4 ALT 781
Andhra Pradesh High Court · (2004) 4 ALD 382 : (2004) 4 ALT 360
Andhra Pradesh High Court · (2004) 3 ALD 676 : (2004) 4 ALT 114
Andhra Pradesh High Court · (2004) 3 ALD 668 : (2004) 4 ALT 260
Andhra Pradesh High Court · (2004) 4 ALD 657 : (2004) 122 CompCas 519 : (2005) 59 SCL 341
Andhra Pradesh High Court · (2004) 3 ALD 840 : (2004) 4 ALT 274 : (2004) 2 APLJ 312
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 882 : (2004) 2 ALT(Cri) 520 : (2004) 2 DMC 849
Andhra Pradesh High Court · (2004) 3 ALD 802 : (2004) 4 ALT 407
Andhra Pradesh High Court · (2004) 4 ALD 536 : (2004) 5 ALT 482
Andhra Pradesh High Court · AIR 2004 AP 310 : (2004) 3 ALD 228 : (2004) 4 ALT 8 : (2004) 2 APLJ 371