High Courts16 Jun 2004
Cheekati Nageswar Rao Vs G. Rama Rao and Another
Andhra Pradesh High Court · (2006) ACJ 2248 : (2004) 5 ALD 395 : (2004) 2 APLJ 395
Motor Vehicles Act, 1988 — Section 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 824 of 1,762
High Courts16 Jun 2004
Divisional Manager, New India Assurance Co. Ltd. Vs M. Das and Another
Andhra Pradesh High Court · (2005) 1 ACC 253 : (2004) 5 ALD 135
Motor Vehicles Act, 1988 — Section 149Workmens Compensation Act, 1923 — Section 22, 30
High Courts16 Jun 2004Dismissed
Cheekati Nageswara Rao Vs G. Rama Rao and Another
Andhra Pradesh High Court · (2006) ACJ 2248 : (2004) 5 ALD 395 : (2004) 2 APLJ 395
Motor Vehicles Act, 1988 — Section 2(13)
High Courts16 Jun 2004Dismissed
A.C. Nagaraju Vs N. Sreenivasa Reddy
Andhra Pradesh High Court · AIR 2004 AP 465 : (2004) 4 ALD 468 : (2001) 4 ALD 468 : (2004) 5 ALT 149 : (2004) 2 APLJ 360 : (2005) 1 BC 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62, Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 90(2), Order 21 Rule 90(3)
High Courts16 Jun 2004Dismissed
S. Zaheer Ahmed Khan and Another Vs S. Nazeer Ahmed Khan and Another
Andhra Pradesh High Court · AIR 2004 AP 505 : (2004) 4 ALD 466 : (2004) 5 ALT 113
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Evidence Act, 1872 — Section 145Registration Act, 1908 — Section 17, 49
High Courts16 Jun 2004Dismissed
The oriental Insurance Company Ltd. Vs Donepudi Venkaiah, Donepudi Varakumari, Donepudi Srilaxmi and Jakkireddy Venkateswara Reddy
Andhra Pradesh High Court · (2005) 4 ACC 47 : (2006) ACJ 2234 : (2004) 5 ALD 411
Motor Vehicles Act, 1939 — Section 96(1), 96(2)Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 304A
High Courts15 Jun 2004Allowed
Bhasker Vs State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 177 : (2004) 2 ALT(Cri) 403 : (2004) 3 APLJ 10 : (2005) CriLJ 48 : (2004) 2 DMC 708
Criminal Rules of Practice and Circular Orders, 1990 — Rule 33Penal Code, 1860 (IPC) — Section 302
High Courts15 Jun 2004
Stames Tyres and Rubber Products Ltd. Vs The Commercial Tax Officer and The Government of Andhra Pradesh
Andhra Pradesh High Court · (2004) 5 ALD 52 : (2004) 5 ALT 330 : (2005) 140 STC 259
Andhra Pradesh General Sales Tax Act, 1957 — Section 5Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6B
High Courts14 Jun 2004Dismissed
Nenavath Basu and Another Vs Smt. Ch. Seetha and Others
Andhra Pradesh High Court · (2005) 4 ACC 3 : (2004) 5 ALD 393 : (2004) 2 APLJ 457
High Courts14 Jun 2004
Gundala Mallamma Vs T. Anka Prasad and The New India Assurance Company Limited
Andhra Pradesh High Court · (2004) 5 ALD 400
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 457, 476(7)Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts14 Jun 2004
Ramavath Sseeni and Others Vs Smt. Ch. Seetha and Others
Andhra Pradesh High Court · (2005) 2 ACC 104 : (2004) 5 ALT 249
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Apr 2004Dismissed
K. Mohd Yousuf and Others Vs The Commissioner, Kadiri Municipality
Andhra Pradesh High Court · (2004) 4 ALT 335
Andhra Pradesh Municipalities Act, 1965 — Section 276, 277, 277(1), 277(2), 277(3)Constitution of India, 1950 — Article 226
High Courts30 Apr 2004Dismissed
M. Surya Rao Vs The District Collector, Land Acquisition and Others
Andhra Pradesh High Court · (2004) 04 AP CK 0106
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 18Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80Land Acquisition Act, 1894 — Section 4, 4(1)
High Courts30 Apr 2004Dismissed
Union of India (UOI) and Principal, Divisional Training School, South Central Railway Vs S. Mariyamma and Others
Andhra Pradesh High Court · (2005) 4 ACC 207 : (2005) 1 ACC 752 : (2006) ACJ 1086 : (2004) 4 ALD 599 : (2004) 4 ALT 277 : (2004) 102 FLR 1082
Workmens Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4A(3)
High Courts30 Apr 2004Dismissed
Smt. Ashraf Unnisa and Others Vs K. Lakshmaiah (died) and Others
Andhra Pradesh High Court · (2004) 5 ALD 209 : (2004) 4 ALT 578
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 17, 19, 19(2), 28(2), 32(2)Transfer of Property Act, 1882 — Section 53A
High Courts30 Apr 2004Dismissed
Hindustan Petroleum Corporation Limited and Others Vs Ali Jafaar and Others
Andhra Pradesh High Court · (2004) 3 ALD 463 : (2004) 3 ALT 371
Constitution of India, 1950 — Article 226
High Courts30 Apr 2004Allowed
Asia Vision Entertainment Limited Vs Suresh Productions and Others
Andhra Pradesh High Court · (2004) 3 ALD 874
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts30 Apr 2004
P. Venkateswara Rao and Another Vs The State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 108 : (2004) 2 ALT(Cri) 496 : (2004) 2 APLJ 365 : (2004) CriLJ 3384
Essential Commodities Act, 1955 — Section 10A, 10AA, 11, 3, 6A
High Courts30 Apr 2004
The Director, Intermediate Education, Government of A.P. Vs Rama Prabhakara Rao, School Assistant, Government Tribal Welfare Ashram High School
Andhra Pradesh High Court · (2004) 4 ALT 41
Administrative Tribunals Act, 1985 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115, 38, 96Constitution of India, 1950 — Article 226, 227
High Courts30 Apr 2004
G.V. Jayachandra Chowdary and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 3 ALD 474 : (2004) 3 ALT 417
Constitution of India, 1950 — Article 226