Andhra Pradesh High Court Judgments

High Courts28 Jun 2004

Darsi Ragamma and D. Arun Kumar Minor, reptd. by first petitioner Smt. Darsi Ragamma Vs Government of Andhra Pradeh and Others

Andhra Pradesh High Court · (2004) 4 ALD 488

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 141Constitution of India, 1950 — Article 226

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High Courts25 Jun 2004

K. Shiva Goud Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2004) 5 ALD 301 : (2004) 5 ALT 326

Andhra Pradesh (Arrack, Retail Vend Special Conditions of Licences) Rules, 1969 — Rule 22

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High Courts25 Jun 2004Allowed

Nagireddy Lakshmi and Others Vs Nagireddy Nagaraju and Others

Andhra Pradesh High Court · AIR 2005 AP 17 : (2004) 5 ALD 162

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High Courts25 Jun 2004Dismissed

Vachala and Others Vs V.R. Kumar and Another

Andhra Pradesh High Court · (2007) 1 ACC 895 : (2006) ACJ 2098 : (2004) 5 ALD 30 : (2004) 5 ALT 460

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252(5)Motor Vehicles Act, 1988 — Section 147, 173

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High Courts25 Jun 2004Dismissed

K.K. Mohan Rao Vs Narra Ranga Rao

Andhra Pradesh High Court · (2004) 4 ALD 814 : (2004) 5 ALT 58 : (2004) 2 APLJ 397

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts24 Jun 2004

N. Sreeramudu Vs Kum. N. Lahari, Minor rep. by her natural guardian mother Smt. N. Saraswathi

Andhra Pradesh High Court · (2004) 4 ALD 722 : (2004) 5 ALT 434 : (2004) 2 APLJ 445 : (2005) 1 DMC 566

Hindu Adoptions and Maintenance Act, 1956 — Section 18

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High Courts24 Jun 2004Dismissed

Aitha Gopalakrishna Vs Miryala Venkata Radha Krishna and Others

Andhra Pradesh High Court · AIR 2004 AP 542 : (2004) 4 ALD 662 : (2004) 5 ALT 447

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99, 115

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High Courts24 Jun 2004

Sompalli Venkatarathnam and Others Vs Kilari Lingaiah and Others

Andhra Pradesh High Court · (2004) 4 ALD 558 : (2008) 2 ALT 598 : (2004) 2 APLJ 477

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 104, 2(2), 96

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High Courts23 Jun 2004

Nanu Vs Ghouse Mohinuddin and Another

Andhra Pradesh High Court · (2006) ACJ 1885 : (2004) 5 ALD 48 : (2004) 5 ALT 423 : (2004) 102 FLR 1196

Workmens Compensation Act, 1923 — Section 4A(3)

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High Courts23 Jun 2004Allowed

Rentala Kesavulu Vs Deputy Chief Mechanical Engineer, Carriage Repairs Shop, SC Railway and Another

Andhra Pradesh High Court · (2006) ACJ 351 : (2004) 5 ALD 219

Motor Vehicles Act, 1988 — Section 168

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High Courts23 Jun 2004

Paka Venkaiah Vs Taduri Buchi Reddy and Others

Andhra Pradesh High Court · (2004) 4 ALD 889

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Evidence Act, 1872 — Section 101, 102Specific Relief Act, 1963 — Section 34

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High Courts23 Jun 2004Allowed

Kolla Venkateswarlu Vs Abdul Kareem and Another

Andhra Pradesh High Court · (2005) 1 ACC 837 : (2005) ACJ 1144 : (2004) 4 ALD 729 : (2004) 5 ALT 240 : (2004) 2 APLJ 443

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 147(2), 171

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High Courts23 Jun 2004

Rentala Kesavulu Vs Deputy Chief Mechanical Engineer and Another

Andhra Pradesh High Court · (2004) 3 ACC 947

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High Courts22 Jun 2004Allowed

Nizamuddin and Others Vs Narsappa and Others

Andhra Pradesh High Court · (2004) 4 ALD 708

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38(7), 38E

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High Courts22 Jun 2004Dismissed

Smt. B. Lakshmi Vs The Revenue Divisional Officer Khammam and The Mandal Revenue Officer, Nelakondapalli Mandal

Andhra Pradesh High Court · (2004) 06 AP CK 0041

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High Courts22 Jun 2004

G. Meena Sankara Rao Vs The Principal Secretary to Government, Revenue Department, Endowments and The Executive Officer, Sri Bhavji Mutt, Sri Bhavaji Mutt

Andhra Pradesh High Court · (2004) 06 AP CK 0034

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 5(1)

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High Courts22 Jun 2004Dismissed

M. Varalakshmi Vs K. Mahadeva Sastry (died) by his L.Rs. and Others

Andhra Pradesh High Court · (2004) 06 AP CK 0031

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High Courts22 Jun 2004Dismissed

N. Balaraju and Another Vs G. Vidhyadhar

Andhra Pradesh High Court · AIR 2004 AP 516 : (2004) 4 ALD 490 : (2004) 5 ALT 55

Andhra Pradesh Chit Funds Act, 1971 — Section 7Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), 148

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High Courts21 Jun 2004Dismissed

Airwa Bharathamma Vs District Collector and Another

Andhra Pradesh High Court · (2004) 4 ALD 482

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High Courts21 Jun 2004

M. Venkata Ramana Vs The State of A.P.

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 185 : (2004) 2 ALT(Cri) 444 : (2004) 2 DMC 481

Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 304B, 307, 498A

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