Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38, 38(7), 38E, 90Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 4

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High Courts02 Jul 2004Dismissed

Kalaga Krishna Rao and Another Vs Kalaga Dibbaiah @ Surya Rao and Others

Andhra Pradesh High Court · (2004) 4 ALD 783 : (2004) 5 ALT 231 : (2004) 3 APLJ 60

Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Section 5

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High Courts01 Jul 2004Dismissed

Pappasani Narayana Reddy Vs Mandem Reddappa Reddy

Andhra Pradesh High Court · AIR 2005 AP 239 : (2004) 4 ALD 703 : (2004) 5 ALT 226 : (2004) 2 APLJ 435 : (2005) 1 CivCC 480

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(1), Order 21 Rule 54(1A), Order 21 Rule 66, Order 21 Rule 66(2)Practice Civil Rules — Rule 196

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High Courts01 Jul 2004Allowed

New India Assurance Co. Ltd. Vs T.M. Chayapathi and Another

Andhra Pradesh High Court · (2005) 4 ACC 61 : (2006) ACJ 2206 : (2004) 5 ALD 297

Motor Vehicles Act, 1988 — Section 168, 170, 173

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High Courts01 Jul 2004

Dr. Punuru Venka Reddy Vs Punuru Vijayalakshmi Reddy

Andhra Pradesh High Court · (2004) 5 ALD 18 : (2004) 5 ALT 175

Evidence Act, 1872 — Section 91, 92Trusts Act, 1882 — Section 82

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High Courts01 Jul 2004Dismissed

Bavirisetty Krishna Babu Vs Pothanaboina Srinivasa Rao and Another

Andhra Pradesh High Court · (2004) 5 ALD 423 : (2004) 6 ALT 800 : (2004) 2 APLJ 475

Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts01 Jul 2004Dismissed

Gunnam Venkateswara Rao Vs Vetcha Vanaja Kumari and Others

Andhra Pradesh High Court · (2004) 4 ALD 786

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, 141

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High Courts30 Jun 2004Allowed

United India Insurance Co. Ltd.,rep. by its Divisional Manager Vs M. Abdul Khyyum and Others

Andhra Pradesh High Court · (2004) 5 ALD 425

Motor Vehicles Act, 1988 — Section 147(3), 151, 170

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High Courts30 Jun 2004Dismissed

Kore Gopal Vs Jetti Punnaiah and Another

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 197 : (2004) 2 APLJ 464 : (2005) 1 BC 516

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts30 Jun 2004

Dr. Reddy''s Laboratories Limited Vs Pulletikurthi Varaha Chandra Bose and Others

Andhra Pradesh High Court · (2004) 4 ALD 719 : (2004) 5 ALT 209

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High Courts29 Jun 2004Dismissed

National Mineral Development Corp. Ltd. Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2004) 137 STC 357

Constitution of India, 1950 — Article 226

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High Courts29 Jun 2004Allowed

Union of India (UOI) Vs H. Siva Mohana Rao, O/o. Chief Permanent way Inspector South Central Railway and Central Administrative Tribunal

Andhra Pradesh High Court · (2004) 5 ALD 427

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High Courts29 Jun 2004Allowed

V. Divakara Rao, Chinnam Jacob Raju and Pamdi Venkata Subba Rao Vs V. Srinivasa Rao

Andhra Pradesh High Court · (2004) 5 ALD 626

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts29 Jun 2004Dismissed

T. Hanumantha Rao and Another Vs Motepalli Venkataratnam and Others

Andhra Pradesh High Court · (2005) 3 ACC 869 : (2006) ACJ 2450 : (2004) 5 ALD 391

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 36Motor Vehicles Act, 1988 — Section 147(1), 173

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High Courts29 Jun 2004Dismissed

Mr. Mohd Abdul Rehaman Quadri Vs Mr. P. Gangadhar Rao

Andhra Pradesh High Court · (2004) 4 ALD 717 : (2004) 5 ALT 238 : (2004) 2 APLJ 440

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 39 Rule 1, Order 39 Rule 2

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High Courts29 Jun 2004Dismissed

E. Vinod and Another Vs Sathamm and Others

Andhra Pradesh High Court · (2004) 5 ALD 686 : (2004) 6 ALT 632

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High Courts28 Jun 2004Allowed

Smt. G. Vijayalakshmi Rao Vs Progressive Finance Corporation

Andhra Pradesh High Court · (2004) 5 ALD 82 : (2004) 6 ALT 811

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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