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Andhra Pradesh High Court judgments

35,240 judgments · page 820 of 1,762

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High Courts08 Jul 2004Dismissed

Chintapalli Ramulu (died), Sri Chintapalli Ramakrishna, Sri Chintapalli Appalanaidu and Smt. Pinninti Ramalaxmi Vs Sri Cheekati Sreeramulu, Sri Andhavarapu Bhaskararao Patrudu and National Insurance Company Ltd.

Andhra Pradesh High Court · (2004) 07 AP CK 0044

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252
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High Courts08 Jul 2004Dismissed

Chikkamma @ Parvathamma and Another Vs Yerriswamy and Another

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 193 : (2004) 2 APLJ 390 : (2005) 1 DMC 8

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts08 Jul 2004

Arredla Ram Reddy, Arredla Venkat Reddy and Arredla Sudhakar Reddy Vs Arredla Alivelamma Reddy

Andhra Pradesh High Court · (2004) 5 ALD 388

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
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High Courts08 Jul 2004Allowed

The Singareni Collieries Company Limited Vs H. Sugunakar Rao and The Land Acquisition Officer, (Special Thasildar/Land Acquisition Unit) Singareni Collieries Company Limited

Andhra Pradesh High Court · (2004) 5 ALD 9 : (2004) 5 ALT 205 : (2004) 3 APLJ 54

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 18, 30
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High Courts07 Jul 2004Dismissed

United India Insurance Co. Ltd. Vs Suggu Venkata Raju and Others

Andhra Pradesh High Court · (2005) 2 ACC 755 : (2005) ACJ 669

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High Courts07 Jul 2004

Dr. S. Chandra Sekhar Rao Vs VST Constructions and Others

Andhra Pradesh High Court · (2004) 4 ALD 840

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 17, 18, 19
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High Courts07 Jul 2004Allowed

Adhikarala Jagadeeswara Rao Vs Gopala Krishna Transport and Others

Andhra Pradesh High Court · (2005) 1 ALD 111

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 149(2), 167
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High Courts07 Jul 2004Dismissed

V. Krishna Murthy Vs Veluru Venkatasubbaiah and Others

Andhra Pradesh High Court · (2004) 4 ALD 689 : (2004) 4 ALT 777

Evidence Act, 1872 — Section 65
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High Courts06 Jul 2004Dismissed

Special Deputy Collector (LA), S.R.B.C. Vs Mallu Sivanarayana Reddy and Others

Andhra Pradesh High Court · (2004) 6 ALT 473

Land Acquisition Act, 1894 — Section 18, 54
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High Courts06 Jul 2004Dismissed

The New India Assurance Company Ltd. Vs Malavath Bheelya and Others

Andhra Pradesh High Court · (2004) 07 AP CK 0103

Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 337, 338
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High Courts06 Jul 2004

Special Deputy Collector, (LAO), SRBC Vs P. Chinna Pullaiah

Andhra Pradesh High Court · (2004) 5 ALD 385 : (2004) 5 ALT 465 : (2004) 2 APLJ 460

Land Acquisition Act, 1894 — Section 51A
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High Courts06 Jul 2004

Santhapuri Vijaya and Another Vs Kulukuluri Appalakondababu and Others

Andhra Pradesh High Court · (2005) 3 ACC 243 : (2005) ACJ 1170 : (2004) 5 ALD 781 : (2004) 6 ALT 547

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147(1)
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High Courts06 Jul 2004Allowed

Rajam Extractions Ltd. Vs Nagaboyina Pakeeru

Andhra Pradesh High Court · (2004) 5 ALD 80 : (2004) 6 ALT 24 : (2005) 1 RCR(Civil) 842

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts06 Jul 2004Allowed

Shoba Jaiswal Vs Satyanarayana Kakda

Andhra Pradesh High Court · (2004) 4 ALD 693 : (2004) 5 ALT 244 : (2004) 2 APLJ 429

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts06 Jul 2004

Special Deputy Collector (LA) SRBC Vs Medam Venkata Guruvaiah

Andhra Pradesh High Court · (2005) 1 ALD 724 : (2005) 1 ALT 725

Land Acquisition Act, 1894 — Section 23, 51A
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High Courts06 Jul 2004

Special Deputy Collector (LA) SRBC Vs Mallu Sunki Reddy

Andhra Pradesh High Court · (2004) 6 ALD 428 : (2004) 3 APLJ 205

Land Acquisition Act, 1894 — Section 18
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High Courts05 Jul 2004Allowed

National Insurance Company Limited Vs Rangu Anjamma and Others

Andhra Pradesh High Court · (2004) 5 ALD 233

Motor Vehicles Act, 1988 — Section 147(3), 151
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High Courts05 Jul 2004

Institute of Chartered Financial Analysts of India Vs Assistant Superintendent, R.M.S. Department of Posts, Hyderabad PSO and BMC and Others

Andhra Pradesh High Court · AIR 2005 AP 423 : (2004) 5 ALD 173 : (2004) 5 ALT 440 : (2004) 3 APLJ 25

Post Office Act, 1898 — Section 9, 9(2)Post Office Rules, 1930 — Rule 30
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High Courts05 Jul 2004

The Tirumala Tirupathi Devasthanam Vs M. Munikrishna Reddi (died) and Others

Andhra Pradesh High Court · (2005) 1 ALT 578

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 123Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 40, 41, 42, 43, 64
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High Courts05 Jul 2004Dismissed

Mahabubnagar Housing Board, Allottees and Agreement Purchasers Welfare Association Vs Land Acquisition Officer/Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2004) 5 ALD 235

Land Acquisition Act, 1894 — Section 18, 3, 50(2)
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