COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 818 of 1,762

High Courts19 Jul 2004Allowed

Budumuru Vijayanandh Vs Potnuru Bhagyalakshmi

Andhra Pradesh High Court · AIR 2005 AP 35 : (2004) 5 ALD 98 : (2004) 6 ALT 813 : (2004) 2 APLJ 454 : (2005) 2 BC 568

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45

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High Courts19 Jul 2004Allowed

Konkimalla Venkata Suresh Vs State of A.P.

Andhra Pradesh High Court · (2005) 1 ALD 19 : (2005) 1 ALD(Cri) 19 : (2005) 1 ALT(Cri) 280 : (2005) 1 ALT(Cri) 208

Essential Commodities Act, 1955 — Section 6A, 7, 7(1)

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High Courts19 Jul 2004Allowed

Golla Hanumanthu Vs The State of A.P.

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 430 : (2004) 2 ALT(Cri) 546 : (2004) CriLJ 4009 : (2005) 1 DMC 144

Criminal Procedure Code, 1973 (CrPC) — Section 161, 294, 313, 428Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 306, 498A

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High Courts19 Jul 2004Allowed

S. Ismail and Another Vs Agraseni Chit Funds (P) Ltd. and Others

Andhra Pradesh High Court · AIR 2005 AP 33 : (2004) 5 ALD 138 : (2004) 5 ALT 212 : (2005) 1 CivCC 518

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(1), Order 21 Rule 37(2), Order 21 Rule 40

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High Courts19 Jul 2004Dismissed

Gandeti Suryakantham Vs Gandeti Subba Rao and Others

Andhra Pradesh High Court · AIR 2004 AP 533 : (2004) 5 ALD 553

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9

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High Courts17 Jul 2004Allowed

N. Nancharaiah Vs Girijan Cooperative Corporation Limited and Managing Director, Girijan Cooperative Corporation Limited and General Manager (Finance), Girijan Cooperative Corporation Limited

Andhra Pradesh High Court · (2004) 07 AP CK 0086

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High Courts16 Jul 2004Dismissed

Nagisetty Nagaiah Vs State of A.P. and Another

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 455 : (2004) 3 APLJ 82 : (2004) CriLJ 4107 : (2005) 1 RCR(Criminal) 924

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts16 Jul 2004Dismissed

Diamond Cables Ltd. and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 305 : (2004) 2 ALT(Cri) 360 : (2004) CriLJ 4100

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 403, 406, 420

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High Courts16 Jul 2004

Venkateshwara Wines Vs Superintendent of Prohibition and Excise and Others

Andhra Pradesh High Court · (2004) 4 ALD 681 : (2004) 4 ALT 495

Andhra Pradesh Excise Act, 1968 — Section 31(1)

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High Courts16 Jul 2004

Avinash Constructions and Sri P.V. Venugopal Rao Vs Mrs. P. Usha Rao and Financial Adviser and Chief Controller of Accounts, A.P. TRANSCO

Andhra Pradesh High Court · (2004) 4 ALD 698 : (2004) 5 ALT 242 : (2004) 2 APLJ 426 : (2004) 4 BC 527

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(4)

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High Courts16 Jul 2004

Visakha Public Telephone Attendants Welfare Association Vs The Commissioner of Labour, The Deputy Commissioner of Labour and The District Labour Officer

Andhra Pradesh High Court · (2004) 5 ALD 116 : (2004) 102 FLR 1200 : (2005) 1 LLJ 374

Andhra Pradesh Shops and Establishments Act, 1988 — Section 12, 15, 2(10), 2(21), 2(5)Constitution of India, 1950 — Article 66

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High Courts16 Jul 2004Dismissed

The District and Sessions Judge Vs C. Srinivas, D. Narsimha, Katha Hanmanna@Anjaneyulu and The State of A.P.

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 593 : (2004) 3 APLJ 50

Criminal Procedure Code, 1973 (CrPC) — Section 228, 395(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 2(1), 3(1)

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High Courts16 Jul 2004

Nirdosh Enterprises Vs State of A.P. and Another

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 298 : (2004) 4 ALT 507

Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts16 Jul 2004

APSRTC Vs Chamarthi Siddi Raju

Andhra Pradesh High Court · (2004) 5 ALD 595

Motor Vehicles Act, 1988 — Section 168Penal Code, 1860 (IPC) — Section 337, 338

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High Courts15 Jul 2004Dismissed

K. Narsimhan Vs Maturi Venkata Subba Rao Engineering College and Another

Andhra Pradesh High Court · (2005) 2 ALD 428 : (2005) 2 ALT 538

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High Courts15 Jul 2004Allowed

Uttar Pradesh State Road Transport Corporation Vs K.L. Hi-Tech Secure Print Ltd.

Andhra Pradesh High Court · (2004) 4 ALT 498

Constitution of India, 1950 — Article 14, 226

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High Courts15 Jul 2004

Vysya Bank Ltd. Vs Chairman, Industrial Tribunal-I and Another

Andhra Pradesh High Court · (2004) 5 ALD 146 : (2004) 5 ALT 134 : (2004) 3 LLJ 1062

Industrial Disputes Act, 1947 — Section 11A

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High Courts14 Jul 2004Allowed

Singireddy Yadi Reddy Vs Singireddi Malla Reddy, Singireddi Narsamma (died), Singireddi Chandra Reddy (died) and Smt. Balamani Reddy

Andhra Pradesh High Court · (2004) 5 ALD 121 : (2004) 6 ALT 670

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High Courts14 Jul 2004

Balireddy Appalanarasaiah (died) and Others Vs Balireddy Saddhu and Others

Andhra Pradesh High Court · (2004) 5 ALD 308 : (2004) 3 APLJ 121

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 101

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High Courts14 Jul 2004Dismissed

V. Brahmachary Vs Lakshminarayana

Andhra Pradesh High Court · (2004) 5 ALD 231

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

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