High Courts30 Jul 2004
Kambhampati Srinivasa Rao Vs Kambhampati Vishnu Vardhana Rao
Andhra Pradesh High Court · (2004) 5 ALD 93 : (2004) 5 ALT 216
Evidence Act, 1872 — Section 45(1)
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Andhra Pradesh High Court judgments
35,240 judgments · page 816 of 1,762
High Courts30 Jul 2004Allowed
Anumula Raji Reddy Vs State of A.P.
Andhra Pradesh High Court · (2005) CriLJ 220 : (2005) 1 RCR(Criminal) 675
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 193, 209, 313Penal Code, 1860 (IPC) — Section 354, 376, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1), 3(2), 4
High Courts30 Jul 2004Dismissed
V. Dharma Reddy and Others Vs S. Hariram
Andhra Pradesh High Court · (2004) 5 ALD 600 : (2004) 6 ALT 802
Evidence Act, 1872 — Section 65, 66Stamp Act, 1899 — Section 35
High Courts29 Jul 2004Allowed
Union of India (UOI) and Others Vs A.S. Ramachandran
Andhra Pradesh High Court · (2005) 105 FLR 1180 : (2005) 2 LLJ 76
High Courts29 Jul 2004Allowed
Bollineni Pedayogaiah and Others Vs Joint Collector/Settlement Officer and Others
Andhra Pradesh High Court · (2004) 5 ALD 597 : (2004) 5 ALT 806 : (2004) 3 APLJ 76
Estates Abolition Act — Section 11
High Courts29 Jul 2004Allowed
Bommagani Chandra Mohan Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2004) 2 ALT(Cri) 583
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts29 Jul 2004Dismissed
S. Rukman Naik Vs P. Anjani Prabha and Another
Andhra Pradesh High Court · (2004) 4 ALD 876
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), Order 39 Rule 1, Order 39 Rule 2Contempt of Courts Act, 1971 — Section 10, 12
High Courts29 Jul 2004Dismissed
K.R. Subbaraya Mudaliar Vs Tirumala Tirupathi Devasthanam
Andhra Pradesh High Court · (2004) 5 ALD 322
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 118, 82, 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts29 Jul 2004Dismissed
Hyder Khan and Another Vs Zakirunnisa Begum and Another
Andhra Pradesh High Court · (2004) 5 ALD 622
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 151
High Courts28 Jul 2004
Toddy Cooperative Society Vs The Superintendent of Prohibition and Excise, The Inspector of Prohibition and Excise and The Commissioner of Prohibition and Excise, Government of Andhra Pradesh
Andhra Pradesh High Court · (2004) 5 ALD 188 : (2004) 6 ALT 205 : (2004) 2 APLJ 419
Andhra Pradesh Excise (Arrack and Toddy Licences General Conditions) Rules, 1969 — Rule 24Andhra Pradesh Excise (Tapping of Trees and Toddy Shops Special Conditions of License) Rules, 1969 — Rule 24, 5Andhra Pradesh Excise Act, 1968 — Section 31, 31(1)
High Courts28 Jul 2004
Asra Begum Vs Regional Passport Officer
Andhra Pradesh High Court · (2004) 6 ALD 360
Constitution of India, 1950 — Article 226
High Courts28 Jul 2004
Ballala Venkateswarlu Kondaiah Vs State
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 152 : (2004) 3 APLJ 153 : (2005) CriLJ 1577
Penal Code, 1860 (IPC) — Section 302, 404
High Courts28 Jul 2004Dismissed
Chinnakondu Kondaiah Vs The State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 420 : (2004) 2 ALT(Cri) 504 : (2004) CriLJ 3901
Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Jul 2004Allowed
R. Vijayudu Vs N. Ramachandra Reddy
Andhra Pradesh High Court · (2004) 5 ALD 486 : (2004) 6 ALT 411
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts27 Jul 2004Dismissed
APSRTC Vs Revenue Divisional Officer/Land Acquisition Officer and Another
Andhra Pradesh High Court · AIR 2005 AP 128 : (2004) 5 ALD 1 : (2004) 4 ALT 704
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2)
High Courts27 Jul 2004
Vadla Monappa Vs D. Venkat Ram Reddy and Others
Andhra Pradesh High Court · (2004) 5 ALD 305
High Courts27 Jul 2004Dismissed
C.R. Reddy Law College Employees'' Association and Others Vs Bar Council of India and Others
Andhra Pradesh High Court · (2004) 5 ALD 180 : (2004) 5 ALT 1
Andhra Pradesh Education Act, 1982 — Section 26Constitution of India, 1950 — Article 226
High Courts27 Jul 2004Dismissed
Mididodi Saraswathi and Another Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2004) 5 ALD 276 : (2005) 1 CivCC 233
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 12
High Courts27 Jul 2004Dismissed
Ramji Patel and Another Vs Irukulla Narender and Others
Andhra Pradesh High Court · (2004) 5 ALD 403 : (2004) 6 ALT 165
Transfer of Property Act, 1882 — Section 54
High Courts27 Jul 2004Dismissed
ANGR Agricultural University Retired Teachers'' Association and Dr. R. Radha Ramakrishna Reddy Vs Government of A.P.
Andhra Pradesh High Court · (2004) 5 ALD 244 : (2004) 4 ALT 666
Constitution of India, 1950 — Article 14, 16, 21, 39AIncome Tax Rules, 1962 — Rule 89(2)State Bank of India Employees Pension Fund Rules, 1955 — Rule 22(1)