High Courts08 Mar 2004Dismissed
Inguva Saraswathi Vs S. Vaddemani Sivarama Krishna Rao and Others
Andhra Pradesh High Court · (2004) 4 ALD 216 : (2004) 2 ALT 510 : (2004) 1 APLJ 388
Hindu Succession Act, 1956 — Section 15(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 836 of 1,762
High Courts08 Mar 2004Dismissed
Sattaram Manemma Reddy Vs Maddigatla Balaiah, Maddigatla Chandraiah and Maddigatla Sattaiah
Andhra Pradesh High Court · AIR 2005 AP 14 : (2004) 4 ALD 634
High Courts08 Mar 2004Allowed
Reserve Bank of India Vs Joint Registrar/District Co-operative Officer, Hyderabad (Urban) and Others
Andhra Pradesh High Court · (2004) 6 ALD 699 : (2004) 6 ALT 335 : (2005) 125 CompCas 790
High Courts08 Mar 2004
APSRTC Vs Poleboina Gurvaiah (died) by LRs. and Others
Andhra Pradesh High Court · (2004) 3 ALD 783 : (2004) 3 ALT 165
Land Acquisition Act, 1894 — Section 23(1A), 23(2)Land Acquisition Act, 1984 — Section 30, 30(2)
High Courts05 Mar 2004Dismissed
Yelka Ram Reddy and Others Vs Kancharla Indira and Others
Andhra Pradesh High Court · (2004) 4 ALD 368 : (2004) 5 ALT 48
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts05 Mar 2004
B. Krishna Rao Vs M. William Carey and Others
Andhra Pradesh High Court · (2004) 3 ALD 222 : (2004) 3 ALT 579
All India Council for Technical Education Act, 1987 — Section 10, 3Pharmacy Act, 1948 — Section 10, 2University Grants Commission Act, 1956 — Section 3
High Courts05 Mar 2004Allowed
Bandari Pushpamma Vs Bandari Krishna and Others
Andhra Pradesh High Court · (2004) 2 ALD 712
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts05 Mar 2004Dismissed
Sughra Bee Vs Kareez Fatima Qureshi
Andhra Pradesh High Court · (2004) 3 ALD 821 : (2004) 3 ALT 704 : (2004) 2 CivCC 685
Contract Act, 1872 — Section 29Specific Relief Act, 1963 — Section 15
High Courts05 Mar 2004Dismissed
Ganapuram Bramaramba and Others Vs Anneparthy Anantharamaiah and Others
Andhra Pradesh High Court · AIR 2004 AP 315 : (2004) 2 ALD 718 : (2004) 5 ALT 597
Evidence Act, 1872 — Section 114
High Courts05 Mar 2004Dismissed
Vulavala Nagamani Vs Devu Suranarayana and Others
Andhra Pradesh High Court · (2004) 03 AP CK 0013
High Courts05 Mar 2004Allowed
Khaja Habeebuddin Vs Md. Ibrahim and Others
Andhra Pradesh High Court · (2004) 4 ALD 84 : (2004) 3 ALT 51 : (2004) 2 APLJ 239
Registration Act, 1908 — Section 17, 49
High Courts04 Mar 2004Dismissed
K. Matura Bai and Others Vs A. Shiva Nageswar Rao and Others
Andhra Pradesh High Court · (2004) 3 ACC 592 : (2006) ACJ 1341 : (2004) 3 ALD 658 : (2004) 4 ALT 304
Motor Vehicles Act, 1988 — Section 140, 146, 163A, 166
High Courts04 Mar 2004Dismissed
The New India Assurance Co. Ltd. Vs Shaik Moulali and Another
Andhra Pradesh High Court · (2004) 4 ALD 174
High Courts04 Mar 2004Dismissed
Fishermen Co-operative Society Vs Commissioner of Fisheries and Others
Andhra Pradesh High Court · (2004) 2 ALD 726 : (2009) 2 ALT 604 : (2004) 2 ALT 740 : (2008) 1 APLJ 28
High Courts04 Mar 2004Dismissed
Asst. General Manager (Admn.), Hyderabad Engineering Industries Vs Chairman, The Hon''ble Addl. Industrial Tribunal-cum-Addl. Labour Court and Others
Andhra Pradesh High Court · (2004) 2 ALD 720 : (2004) 3 ALT 467 : (2004) 2 LLJ 793
Industrial Disputes Act, 1947 — Section 10, 2A(2)
High Courts04 Mar 2004Allowed
Ananthula Buchiramulu Vs Sakinala Janaki Ramaiah
Andhra Pradesh High Court · (2004) 2 ALD 730
High Courts04 Mar 2004Dismissed
P. Ramachandra Reddy Vs Munna Lal (died) and Others
Andhra Pradesh High Court · (2004) 4 ALD 127 : (2004) 4 ALT 639
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Mar 2004
Depot Manager, APSRTC, Kavali Depot and Others Vs Bitragunta Srinivasulu Reddy
Andhra Pradesh High Court · (2004) 4 ALD 388
Constitution of India, 1950 — Article 227
High Courts03 Mar 2004
T.R. Ananthan Vs Jeevan Mitra Chit und (P) Ltd. and Others
Andhra Pradesh High Court · (2004) 03 AP CK 0124
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 9 Rule 13
High Courts03 Mar 2004Dismissed
Dr. Mandakini Naik Vs G.K. Naik and Others
Andhra Pradesh High Court · AIR 2004 AP 525 : (2004) 2 ALD 732 : (2004) 3 ALT 829 : (2004) 2 APLJ 183
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Hindu Succession Act, 1956 — Section 30Registration Act, 1877 — Section 17