High Courts20 Feb 2004Allowed
Ganta Prabhakar and Another Vs Ganta Sreedhar Kumar
Andhra Pradesh High Court · (2004) 2 ALD 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), Order 41 Rule 27(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 839 of 1,762
High Courts20 Feb 2004Dismissed
Pochi Reddy Vs The Revenue Divisonal officer, Vikarabad Division, The M.R.O., Pudur Mandal and Dhanraj Singh
Andhra Pradesh High Court · (2004) 3 ALT 414
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5BCivil Procedure Code, 1908 (CPC) — Order 16 Rule 7, 151Constitution of India, 1950 — Article 226
High Courts20 Feb 2004Allowed
In Re: Lanco Kalahasthi Castings Ltd.
Andhra Pradesh High Court · (2004) 2 ALT 598 : (2005) 124 CompCas 523 : (2004) 52 SCL 131
Companies Act, 1956 — Section 110, 391, 392, 393, 394
High Courts19 Feb 2004Dismissed
Perala Kishan Rao (Correct name is Perala Kista Rao) Vs Sripuram Bhadramma and Another
Andhra Pradesh High Court · (2004) 3 BC 550
Constitution of India, 1950 — Article 227
High Courts19 Feb 2004
Sri Ramdas Motor Transport Ltd. Vs Devarapalli Surya Rao
Andhra Pradesh High Court · (2005) 127 CompCas 336 : (2004) 51 SCL 654
Companies Act, 1956 — Section 397, 398, 402
High Courts19 Feb 2004Allowed
Vittal Reddy and Others Vs Principal Secretary, I and CAD Department and Others
Andhra Pradesh High Court · (2004) 2 ALD 540 : (2004) 4 ALT 430
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 18
High Courts19 Feb 2004
Branch Manager, Margadarsi Chit Fund Limited and Another Vs District Consumers Disputes Redressal Forum and Others
Andhra Pradesh High Court · AIR 2004 AP 343 : (2004) 2 ALD 645 : (2004) 2 ALT 822 : (2005) 123 CompCas 194
Consumer Protection Act, 1986 — Section 2(1), 3(1)
High Courts19 Feb 2004Allowed
K. Gopal Reddy Vs Secretary and Others
Andhra Pradesh High Court · (2004) 2 ALD 317 : (2004) 2 ALT 538
Constitution of India, 1950 — Article 12, 226Specific Relief Act, 1963 — Section 39Transfer of Property Act, 1882 — Section 54
High Courts19 Feb 2004Allowed
Purnam Ramachandram Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 4 ALD 821
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 144, 16, 34
High Courts19 Feb 2004Dismissed
R. Ganesh Mudali Vs Murugesa Mudali and Another
Andhra Pradesh High Court · AIR 2004 AP 507 : (2004) 5 ALD 125 : (2004) 5 ALT 519
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts19 Feb 2004Allowed
M. Anjaiah, M. Laxminaryana and Suseelamma Vs Revenue Divisional Officer, Chevella Division and Others
Andhra Pradesh High Court · (2004) 02 AP CK 0005
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5(5), 9
High Courts17 Feb 2004Allowed
Zonal Manager, Central Bank of India Vs D. Anjaiah and Another
Andhra Pradesh High Court · (2004) 5 ALD 204 : (2004) 4 ALT 486 : (2004) 3 LLJ 1118
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10(1), 2A
High Courts17 Feb 2004Dismissed
A.P. Scheduled Castes Welfare Association and Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2004 AP 381 : (2004) 3 ALD 33 : (2004) 2 ALT 604
Constitution of India, 1950 — Article 226, 330, 332Delimitation Act, 2002 — Section 8
High Courts17 Feb 2004Dismissed
United India Insurance Company Limited Vs Tam Tam Venkata Reddy and Another
Andhra Pradesh High Court · (2004) 3 ACC 126 : (2006) ACJ 372 : (2004) 2 ALD 775
Motor Vehicles Act, 1988 — Section 144
High Courts17 Feb 2004Dismissed
Ascend Technologies Ltd. Vs Principal Secretary, Home, Govt. of A.P. and Others
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 492 : (2004) 4 ALT 449
Constitution of India, 1950 — Article 161, 162, 166, 226, 233Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 156, 156(3), 157, 157(2)
High Courts17 Feb 2004Dismissed
Mohd. Abdul Kareem and Another Vs Andhra Pradesh State Wakf Board and Others
Andhra Pradesh High Court · (2004) 2 ALD 345 : (2004) 3 ALT 254
Waqf Act, 1995 — Section 83(9)
High Courts17 Feb 2004Dismissed
Mani Enterprises Vs Vasavi Co-operative Urban Bank Limited and Others
Andhra Pradesh High Court · (2004) 2 ALD 501 : (2004) 3 ALT 349 : (2004) 53 SCL 255
Constitution of India, 1950 — Article 12, 226
High Courts16 Feb 2004
Abdul Wahab Vs Municipal Corporation of Vijayawada and Another
Andhra Pradesh High Court · AIR 2004 AP 462 : (2004) 3 ALT 473
Hyderabad Municipal Corporation Act, 1955 — Section 636Mental Health Rules, 1987 — Rule 16, 20
High Courts16 Feb 2004Allowed
Chinna Mallaiah Vs Assistant Director of Fisheries and Another
Andhra Pradesh High Court · (2004) 2 ALD 360 : (2004) 3 ALT 327 : (2004) 2 APLJ 7
High Courts16 Feb 2004
V. Bhaskar Vs State of A.P. and Others
Andhra Pradesh High Court · (2004) 3 ALD 341
Andhra Pradesh Water Land and Trees Rules, 2004 — Rule 23