COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 722 of 1,762

High Courts24 Feb 2006Dismissed

Ratanlal Soni Vs Nityanand Sanghi (died per LRs.) and Others

Andhra Pradesh High Court · (2006) 3 ALD 342

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22, 8(5)Evidence Act, 1872 — Section 116

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High Courts24 Feb 2006Dismissed

S.C. Bose and Co. and Others Vs G. Srikanth

Andhra Pradesh High Court · AIR 2006 AP 337 : (2006) 4 ALD 354

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 28, 6Chartered Accountants Act, 1949 — Section 28Civil Procedure Code Amendment Act, 1999 — Section 17, 32(2)

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High Courts23 Feb 2006

Tasleem Bee Vs District Collector and Others

Andhra Pradesh High Court · (2007) 1 ALD 29 : (2006) 2 ALT 569

Andhra Pradesh Escheats and Bona Vacantia Act, 1974 — Section 7, 8, 9

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High Courts23 Feb 2006Dismissed

Korvi Rosaiah Vs Mitta Srinivasa Reddy

Andhra Pradesh High Court · (2006) 3 ALD 211 : (2006) 3 ALT 605

Evidence Act, 1872 — Section 45

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High Courts23 Feb 2006Dismissed

Kodepaka Narsaiah Vs Dandi Narasimha and Others

Andhra Pradesh High Court · (2006) 2 ALD 716

Civil Procedure Code, 1908 (CPC) — Section 100, 11

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High Courts23 Feb 2006Dismissed

Jonnavithula Srinivasa and Others Vs Parimi Venkata Lakshmi Narasiaha Sastry

Andhra Pradesh High Court · (2006) 3 ALD 759

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High Courts23 Feb 2006Dismissed

Kodepaka Narsiah Vs Dandi Narasimha and Others

Andhra Pradesh High Court · (2006) 2 ALT 750

Civil Procedure Code, 1908 (CPC) — Section 10, 100, 11

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High Courts22 Feb 2006

P. Munirathnam Reddy and Another Vs B.M. Munirathnam Reddy

Andhra Pradesh High Court · (2006) 5 ALD 834

Limitation Act, 1963 — Section 5Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts22 Feb 2006Dismissed

Garlapati Nageswara Rao Vs Devarapally Venkateswara Reddy and Others

Andhra Pradesh High Court · (2006) 3 ALD 749 : (2006) 6 ALT 428

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4(4)

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High Courts22 Feb 2006

Pulaparti Sankuntala Bai Vs Mygapula Ramanjaneyulu

Andhra Pradesh High Court · (2006) 3 ALD 146 : (2006) 3 ALT 607

Evidence Act, 1872 — Section 45, 73

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High Courts22 Feb 2006Allowed

Post Master and Others Vs Voleti Satya Panivardhini and Another

Andhra Pradesh High Court · AIR 2006 AP 277 : (2006) 3 ALD 674

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High Courts22 Feb 2006Allowed

Lakshmi General Finance Ltd. Vs Executive Engineer, YRPC Division and Others

Andhra Pradesh High Court · (2006) 4 ALD 202 : (2006) 5 ALT 48

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 144, 151

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High Courts22 Feb 2006Dismissed

G. Sanjeeva Reddy and Others Vs Indukuru Lakshmamma and Others

Andhra Pradesh High Court · (2006) 3 ALT 66 : (2006) 1 APLJ 465

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)

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High Courts22 Feb 2006Dismissed

Chilakani Venkata Rao Vs Ch. Lakshman Rao and Others

Andhra Pradesh High Court · (2006) 3 ALD 614

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts21 Feb 2006Dismissed

B. Venkat Rao Vs B.V. Rayudu

Andhra Pradesh High Court · (2006) 4 ALD 405

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 106(1), 106(3), 107

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High Courts21 Feb 2006Allowed

Rayadurgam Pedda Reddeppa (died) and Others Vs Rayadurgam Narasimha Reddy (died) and Others

Andhra Pradesh High Court · (2006) 3 ALD 764 : (2006) 6 ALT 292

Registration Act, 1908 — Section 49

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High Courts21 Feb 2006

A. Govardhan Reddy Vs Ravi Medical Distributors

Andhra Pradesh High Court · (2006) 3 ALD 276 : (2006) 3 ALT 64 : (2006) 1 APLJ 410

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 115, 96(1), 96(3)

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High Courts21 Feb 2006Dismissed

V. Veera Raju Vs Executive Engineer, Civil Engineering Department, APSRTC and Others

Andhra Pradesh High Court · (2006) 3 ALD 792

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts21 Feb 2006

Chintakayala Siva Rama Krishna Vs Nadimpalli Venkata Rama Raju and Others

Andhra Pradesh High Court · AIR 2006 AP 234 : (2006) 4 ALD 9 : (2006) 3 ALT 1

Arbitration and Conciliation Act, 1996 — Section 12, 13, 13(2), 13(4), 13(5)Constitution of India, 1950 — Article 226, 227

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High Courts21 Feb 2006Dismissed

Indo Aquatics Limited Vs Supdt. of Cus. and C. Ex., Range-I

Andhra Pradesh High Court · (2009) 16 STR 112

Central Excise Rules, 1944 — Rule 209Central Excises and Salt Act, 1944 — Section 11AB, 11AC, 35F

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