High Courts03 Mar 2006Dismissed
Oriental Insurance Company Ltd. Vs P. Balagangadhara Rao and Another
Andhra Pradesh High Court · (2006) 4 ACC 252 : (2006) 4 ALD 661 : (2006) 3 ALT 45
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 720 of 1,762
High Courts03 Mar 2006Allowed
Syed Saleema Bee Vs Syed Noorjahan and Another
Andhra Pradesh High Court · (2006) 2 ALD 721 : (2006) 2 ALT 637 : (2006) 2 CivCC 613
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 4 Rule 1(2), Order 7 Rule 10, Order 7 Rule 11, 10
High Courts03 Mar 2006Allowed
Kavitam Co-operative Rural Bank Ltd. Vs Presiding Officer, Labour Court and Another
Andhra Pradesh High Court · (2006) 3 ALD 273 : (2006) 109 FLR 1155
Industrial Disputes Act, 1947 — Section 2
High Courts03 Mar 2006
Meda Anjamma and Another Vs Vikram China Veeraiah and Others
Andhra Pradesh High Court · (2006) 2 ALD 710 : (2006) 2 ALT 699
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 3, 35, 36
High Courts03 Mar 2006
Mrs. G. Seetha Kamrajj Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2006) 204 CTR 487 : (2006) 284 ITR 54
Income Tax Act, 1961 — Section 12B, 2(14), 2(4A), 271(1)Transfer of Property Act, 1882 — Section 105
High Courts03 Mar 2006Allowed
T. Balaji Rao Vs State of A.P. and Another
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 725 : (2006) 2 ALT(Cri) 62 : (2006) CriLJ 3799 : (2007) 1 DMC 297
Criminal Procedure Code, 1973 (CrPC) — Section 164, 177, 178, 190, 482Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13
High Courts02 Mar 2006
Maddala Sai Lakshmi Vs Medisetti Lakshmi Narasamma and Others
Andhra Pradesh High Court · (2006) 4 ALD 46 : (2006) 3 ALT 708
High Courts02 Mar 2006Dismissed
Allokam Peddabbayya and Another Vs Allahabad Bank and Others
Andhra Pradesh High Court · AIR 2006 AP 236 : (2006) 2 ALD 629 : (2006) 3 ALT 233 : (2006) 1 APLJ 425 : (2007) 1 BC 73
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 7, 100Transfer of Property Act, 1882 — Section 59A, 60, 85, 91
High Courts02 Mar 2006Dismissed
Ganta Chinna Shankaraiah Vs Nadunoori Swamy
Andhra Pradesh High Court · (2006) 3 ALD 646 : (2006) 6 ALT 178
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 13, 6Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227
High Courts02 Mar 2006Dismissed
Premier Chemical Industries and Another Vs Member Convener and Joint Director (M and HC) and Others
Andhra Pradesh High Court · AIR 2006 AP 242 : (2006) 1 APLJ 396 : (2006) 3 KLT 923
Civil Practice Rules — Rule 30, 32, 33Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 4, Order 6 Rule 15, Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts02 Mar 2006Dismissed
Appani Ramachandram and Another Vs Cheruku Vijayalaxmi
Andhra Pradesh High Court · (2006) 3 ALD 251 : (2006) 4 ALT 235
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts02 Mar 2006
G. Swarna Gouri and Others Vs Government of Andhra Pradesh, G.A.D. and Others
Andhra Pradesh High Court · (2006) 2 ALT 664
All India Services Act, 1951 — Section 3(1)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 4(2), 4(3)Constitution of India, 1950 — Article 14, 16, 309, 315, 320
High Courts01 Mar 2006Dismissed
Verukatachala Finance Vs Devabhaktani Suryachandra Rao and Others
Andhra Pradesh High Court · (2006) 5 ALD 123 : (2006) 1 APLJ 462
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 5
High Courts01 Mar 2006Allowed
Nirujogi Appala Naidu and Others Vs Smt. Nirujogi Roja
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 222 : (2006) 2 ALT(Cri) 203 : (2006) 2 APLJ 178 : (2006) CriLJ 3230
Criminal Procedure Code, 1973 (CrPC) — Section 82
High Courts01 Mar 2006
Hedaplast Industries Vs Deputy Commissioner (CT), Charminar Division and Another
Andhra Pradesh High Court · (2006) 148 STC 49
Constitution of India, 1950 — Article 226
High Courts01 Mar 2006Allowed
Chunchu Narayana Vs K. Srinivasulu and Another
Andhra Pradesh High Court · (2006) 4 ALD 73 : (2006) 5 ALT 29
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Mar 2006Dismissed
K. Subramanyam Reddy and Others Vs T.T. Devasthanams
Andhra Pradesh High Court · (2006) 3 ALD 757 : (2006) 6 ALT 295
High Courts01 Mar 2006Allowed
P. Mani Vs M.V. Madhava Reddy
Andhra Pradesh High Court · (2006) 3 ALD 761 : (2006) 3 ALT 69
High Courts01 Mar 2006
Kuchimanchi Subba Rao and Others Vs Kanchana Prabhakara Rao (died) per L.Rs.
Andhra Pradesh High Court · (2006) 3 ALD 744 : (2006) 3 ALT 12 : (2006) 3 CivCC 596 : (2007) 5 RCR(Civil) 147
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13
High Courts01 Mar 2006
Mathathita Sai Meditation Centre, Yogashram Vs Nallella Lachamma and Others
Andhra Pradesh High Court · (2006) 3 ALD 751 : (2006) 3 ALT 214