High Courts01 Mar 2006Dismissed
Boppanna Vs Ramakka and Others
Andhra Pradesh High Court · (2006) 3 ALD 763 : (2006) 6 ALT 60
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 721 of 1,762
High Courts01 Mar 2006Dismissed
Ravikanth Industries and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 261 : (2006) 2 ALT(Cri) 211 : (2007) 1 BC 203 : (2006) 3 CivCC 777 : (2006) CriLJ 2685 : (2006) 3 RCR(Criminal) 306
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Mar 2006
K. Vinayak Reddy and Another Vs Shriram Chits Limited, Branch I and Others
Andhra Pradesh High Court · (2006) 4 ALD 205 : (2006) 6 ALT 47
Civil Procedure Code Amendment Act, 2002 — Section 16(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Mar 2006Dismissed
Chunchu Laxminarayana (died) and Others Vs P. Andamma
Andhra Pradesh High Court · (2006) 3 ALD 747 : (2006) 6 ALT 430
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Mar 2006Dismissed
Nimmagadda Padmanabha Rao Vs Kosaraju Satyavathi
Andhra Pradesh High Court · AIR 2006 AP 233 : (2006) 3 ALD 673
High Courts28 Feb 2006Dismissed
Butti Veerpal and Others Vs K. Vijaya Laxmi and Others
Andhra Pradesh High Court · (2006) 4 ALD 441 : (2008) 4 ALT 225 : (2006) 2 APLJ 220
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1AConstitution of India, 1950 — Article 227
High Courts28 Feb 2006
Tetali Chinna Krishna Reddy Vs Konala Nagalakshmi and Others
Andhra Pradesh High Court · (2006) 4 ALD 596 : (2006) 3 ARBLR 575
Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(2), 11(3), 11(4)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49Partnership Act, 1932 — Section 34, 44
High Courts28 Feb 2006Dismissed
On the Way Bakers Oven and Another Vs Susheela Devi and Others
Andhra Pradesh High Court · (2006) 3 ALD 753
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106
High Courts28 Feb 2006Allowed
N. Ramakrishna and Others Vs Special Officer and Competent Authority, Urban Land Ceilings and Another
Andhra Pradesh High Court · (2006) 3 ALD 350
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6, 6(1)
High Courts28 Feb 2006Allowed
Shaik Bahseer Ahmed and Others Vs Shaik Yakoob Ahmed and Another
Andhra Pradesh High Court · (2006) 3 ALD 457 : (2006) 3 ALT 510
Arbitration Act, 1940 — Section 17, 30Partnership Act, 1932 — Section 48Registration Act, 1908 — Section 17
High Courts28 Feb 2006Allowed
District Employment Officer (FAC), District Employment Exchange Vs Chairman and Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Andhra Pradesh High Court · (2006) 3 ALD 264 : (2006) 109 FLR 1153 : (2006) 3 LLJ 185
High Courts28 Feb 2006
Vishamodh Gowbhuja Samaj Vs Mahboob Begum (died) by LRs. and Others
Andhra Pradesh High Court · (2006) 4 ALD 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Transfer of Property Act, 1882 — Section 52
High Courts28 Feb 2006Allowed
Mamatha Chit Fund P. Ltd. (In Liquidation) Vs Smt. Doure Swarropa Rani and Others
Andhra Pradesh High Court · (2007) 136 CompCas 758 : (2007) 80 SCL 69
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 15, 19, 2(2), 20, 21Companies (Court) Rules, 1959 — Rule 6Companies Act, 1913 — Section 153, 166, 177, 221
High Courts27 Feb 2006
Bhadrachalam Bar Association Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2006) 2 ALT 583
High Courts27 Feb 2006
B. Poornima Vs Thoomu Ramdasu and Others
Andhra Pradesh High Court · (2006) 3 ALD 365 : (2006) 4 ALT 236
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 65, 66, 74Registration Act, 1908 — Section 57, 57(5)
High Courts24 Feb 2006Allowed
Sterling Tree Magnum (India) Limited Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2006) 3 ALD 240
Stamp Act, 1899 — Section 47A
High Courts24 Feb 2006Dismissed
Mullapudi Venkatarayudu Vs Kakarla Madhubala
Andhra Pradesh High Court · AIR 2006 AP 245 : (2006) 4 ALD 146
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 39, 6(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 18
High Courts24 Feb 2006
Nanjala Satyanarayana Vs Joint Collector and Others
Andhra Pradesh High Court · (2006) 3 ALD 789
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24, 4, 5, 6, 7Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87(1)(c)Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9
High Courts24 Feb 2006Allowed
Satyamma and Another Vs G. Lalitha Bai
Andhra Pradesh High Court · (2006) 3 ALD 254 : (2006) 3 ALT 420
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts24 Feb 2006Dismissed
Sri Krishna Sarma Vs Ramesh Kumar Joshi and Others
Andhra Pradesh High Court · (2006) 3 ALD 731 : (2006) 2 ALT 724 : (2006) 3 ARBLR 186
Arbitration and Conciliation Act, 1996 — Section 16(2), 2, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1