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Andhra Pradesh High Court judgments

35,240 judgments · page 718 of 1,762

High Courts10 Mar 2006Allowed

Peruboyina Satyanarayana and Another Vs State of A.P.

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 70 : (2006) 2 ALT(Cri) 213 : (2006) CriLJ 3027 : (2006) 3 RCR(Criminal) 300

Criminal Procedure Code, 1973 (CrPC) — Section 148(3), 342, 357, 359, 482Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 201, 202, 203, 211, 302
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High Courts10 Mar 2006Allowed

Kimberly Clark Liver Ltd. Vs State

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 903 : (2006) 2 ALT(Cri) 261 : (2006) CriLJ 2438 : (2006) 4 RCR(Criminal) 432

Criminal Procedure Code, 1973 (CrPC) — Section 200, 468(2), 469, 471Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 10, 23, 39(2), 6(1)Standards of Weights and Measures Act, 1976 — Section 29(1), 39(2), 72, 73, 9
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High Courts09 Mar 2006Dismissed

Muddasani Rajamba Vs Nandre Bhaskar

Andhra Pradesh High Court · (2006) 3 ALD 690 : (2006) 5 ALT 258

Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 2(7), 3, 5(1), 6(1), 6(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 9
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High Courts09 Mar 2006Dismissed

Chiranjeevi Vs Smt. Lavanya @ Sujatha

Andhra Pradesh High Court · AIR 2006 AP 269 : (2006) 3 ALD 522 : (2006) 3 ALT 168 : (2006) 2 DMC 553 : (2006) 4 RCR(Civil) 280

Criminal Procedure Code, 1973 (CrPC) — Section 200Hindu Marriage Act, 1955 — Section 10, 13(1)Penal Code, 1860 (IPC) — Section 498A, 500
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