High Courts21 Mar 2006Allowed
K. Ramaseshu Vs Hon''ble Labour Court and Others
Andhra Pradesh High Court · (2006) 4 ALD 53 : (2006) 3 ALT 779 : (2006) 110 FLR 457 : (2006) 3 LLJ 993
Industrial Disputes Act, 1947 — Section 10, 14, 25F, 2A(2), 33
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 716 of 1,762
High Courts21 Mar 2006Dismissed
D. Ajanthamma and Others Vs Joint Collector and Another
Andhra Pradesh High Court · (2006) 3 ALD 267 : (2006) 6 ALT 192
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 5(2), 7Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7
High Courts21 Mar 2006Allowed
Panjala Rajaiah Vs Government of India
Andhra Pradesh High Court · (2006) 4 ALD 185 : (2006) 3 ALT 774
High Courts21 Mar 2006Allowed
Thota Venkata Rao Vs Sunkara Raja Kumar
Andhra Pradesh High Court · (2006) 6 ALD 247 : (2006) 3 ALT 729
Hyderabad Money Lenders Act, 1349 — Section 15, 2, 2(7), 3, 3(5)Hyderabad Money Lenders Rules, 1349 — Rule 11
High Courts20 Mar 2006Allowed
National Insurance Company Limited Vs Raheema Begum and Others
Andhra Pradesh High Court · (2007) 2 ACC 174 : (2007) ACJ 2481 : (2006) 5 ALD 801 : (2006) 3 ALT 403
Workmens Compensation Act, 1923 — Section 10, 4A(3)
High Courts18 Mar 2006Dismissed
Federation of All India Tea Traders Associations and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 5 VST 21
Andhra Pradesh Value Added Tax Act, 2005 — Section 4(3)Constitution of India, 1950 — Article 14, 19(1)
High Courts18 Mar 2006Dismissed
A.P. State Electricity Board and Another Vs Y. Venu Kumar and Others
Andhra Pradesh High Court · (2006) 3 ALD 710
Andhra Pradesh Municipalities Act, 1965 — Section 369Criminal Procedure Code, 1973 (CrPC) — Section 174Limitation Act, 1963 — Article 113, 72, 82, 3
High Courts18 Mar 2006Dismissed
Kalpana Theatre Vs Joint Collector and Others
Andhra Pradesh High Court · (2006) 3 ALD 639 : (2006) 6 ALT 240 : (2006) 2 APLJ 109
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 9Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12(7), 12B, 12B(1), 13(7), 16Constitution of India, 1950 — Article 226
High Courts18 Mar 2006Allowed
Addepalli Naga Raju Vs Addepalli Rama Ratnam and Others
Andhra Pradesh High Court · (2006) 4 ALD 470 : (2006) 2 APLJ 346
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), 151Constitution of India, 1950 — Article 227
High Courts18 Mar 2006Allowed
Pullambotla Kasturibayamma Vs Ramesh V. Parekh
Andhra Pradesh High Court · (2006) 3 ALD 805 : (2006) 3 ALT 224
Civil Procedure Code, 1908 (CPC) — Section 105, 105(1)
High Courts18 Mar 2006Dismissed
A.P. Circle of All India Bharat Sanchar Nigam Ltd. Executives Association and Another Vs General Manager (Finance), Telecom and Others
Andhra Pradesh High Court · (2007) 283 ITR 388
Income Tax Act, 1961 — Section 17, 17(2), 192Income Tax Rules, 1962 — Rule 3, 3(1)
High Courts18 Mar 2006
T. Rameshwar Vs Commissioner, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2006) 3 ALD 337
Andhra Pradesh Municipalities Act, 1965 — Section 213, 215Constitution of India, 1950 — Article 144Hyderabad Municipal Corporation Act, 1955 — Section 388, 428, 429, 429(1), 433
High Courts18 Mar 2006
Mahankali Ramalingam and Another Vs Election Authority, Commissioner and Director of Municipal Administration and Another
Andhra Pradesh High Court · (2006) 3 ALD 236
Andhra Pradesh Municipalities Act, 1965 — Section 13, 16, 5, 5(1), 5(2)
High Courts18 Mar 2006Allowed
M.C. Jain Vs Official Liquidator, High Court of A.P.
Andhra Pradesh High Court · (2006) 3 ALD 593 : (2007) 137 CompCas 395 : (2006) 6 CompLJ 541 : (2006) 72 SCL 402
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 454(5), 454(5A)
High Courts18 Mar 2006
A. P. Circle of All India Bharat Sancha-R Nigam Ltd. Executives Association and Another Vs General Manager (Finance), Telecom and Others
Andhra Pradesh High Court · (2006) 204 CTR 573 : (2006) 283 ITR 388 : (2006) 155 TAXMAN 282
Income Tax Act, 1961 — Section 17, 192
High Courts18 Mar 2006Allowed
Ramachander Rao P. Vs State of A.P.
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 883 : (2006) 2 ALT(Cri) 271 : (2006) 2 APLJ 224 : (2006) 3 LLJ 621
Child Labour (Prohibition and Regulation) Act, 1986 — Section 10, 14(1), 2, 3
High Courts18 Mar 2006Dismissed
Hyderabad Cylinders Vs Assistant Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (2006) 148 STC 104
High Courts17 Mar 2006Dismissed
B. Rajeshwar Rao Vs Chintha Kunta Narasimha Reddy (died) and Others
Andhra Pradesh High Court · (2006) 4 ALD 663
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Limitation Act, 1963 — Article 54
High Courts17 Mar 2006
G. Hanumantha Rao Vs Management of Nucon Industries Pvt. Ltd. and Another
Andhra Pradesh High Court · (2006) 4 ALD 418 : (2006) 3 ALT 338
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 2A(2), 33, 33(2)
High Courts17 Mar 2006Dismissed
Todupunoory Srinivas Vs Venishetty Mahesh Kumar
Andhra Pradesh High Court · (2006) 4 ALD 684
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(3), 151