Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 11, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 127

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High Courts14 Feb 2006Allowed

D. Neetha Vs Joint Collector and Others

Andhra Pradesh High Court · (2006) 3 ALD 5 : (2006) 3 ALT 611

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High Courts14 Feb 2006

P.B.B. Narasimha Rao Vs Environment Protection Training and Search Institute, Govt. of A.P. and Another

Andhra Pradesh High Court · (2006) 2 ALD 705 : (2006) 3 ALT 199 : (2006) 109 FLR 945

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(5), 20(6)

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High Courts14 Feb 2006

Ch. Vijaya Mohan Vs Deputy Commissioner of Prohibition and Excise, (Hyderabad Division) and Others

Andhra Pradesh High Court · (2006) 3 ALD 1 : (2006) 2 ALT 482 : (2006) 1 APLJ 274 : (2006) CriLJ 1912

Andhra Pradesh (Compounding of Offences) Rules, 2000 — Rule 5Andhra Pradesh Excise Act, 1968 — Section 33(1), 34Andhra Pradesh Prohibition Act, 1995 — Section 11B, 11B(1), 8, 9

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High Courts14 Feb 2006Dismissed

Mohammed Yousufuddin Vs Md. Azizuddin

Andhra Pradesh High Court · (2006) 3 ALD 156 : (2006) 3 ALT 627

Arbitration and Conciliation Act, 1996 — Section 35, 36, 5Civil Procedure Code, 1908 (CPC) — Section 151, 47

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High Courts14 Feb 2006

SJK Steel Plant Limited Vs Government of India

Andhra Pradesh High Court · (2006) 203 ELT 209

Customs Act, 1962 — Section 15, 47, 61, 61(1), 61(2)

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High Courts14 Feb 2006

Ananthula Chandrakala Vs Karim Gulam Hussain Lalani

Andhra Pradesh High Court · (2007) 2 BC 339 : (2006) 3 CivCC 705 : (2007) 5 RCR(Civil) 170

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1

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High Courts13 Feb 2006Dismissed

Dr. S. Vijaya Rama Rao and Another Vs Secunderabad Cantonment Board

Andhra Pradesh High Court · (2006) 3 ALD 260

Cantonments Act, 1924 — Section 179, 180, 181, 181(1), 181(2)

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High Courts13 Feb 2006Allowed

Motte Rajaram Vs Revenue Divisional Officer and Another

Andhra Pradesh High Court · (2006) 3 ALD 199 : (2006) 2 ALT 477

Civil Procedure Code, 1908 (CPC) — Section 100, 2, 96Land Acquisition Act, 1894 — Section 11, 18, 18(1), 23(1), 26

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High Courts13 Feb 2006

Padamati Venkata Sundara Rao Vs State of A.P.

Andhra Pradesh High Court · (2006) 1 ALD(Cri) 585 : (2006) 2 ALT(Cri) 47 : (2006) 1 APLJ 372 : (2006) CriLJ 2168

Criminal Procedure Code, 1973 (CrPC) — Section 156, 160, 161, 162, 173(3)Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 300, 307, 324, 326, 328

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High Courts13 Feb 2006Dismissed