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Andhra Pradesh High Court judgments

35,240 judgments · page 726 of 1,762

High Courts07 Feb 2006Dismissed

V. Sriramulu Vs Karur Vysya Bank Limited and Others

Andhra Pradesh High Court · (2006) 2 ALD 114 : (2006) 2 ALT 405 : (2006) 1 APLJ 310 : (2006) 4 BC 222 : (2006) 6 CompLJ 558 : (2006) 68 SCL 345

Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 12, 226, 8National Assistance Act, 1948 — Section 21, 26
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High Courts06 Feb 2006

K. Swarna Kumari, Subordinate Judge (Compulsorily Retired) Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · (2006) 2 ALD 585 : (2006) 2 ALT 289 : (2006) 110 FLR 282 : (2006) 3 LLJ 570

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 5, 6Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 11, 11(1), 12, 13, 20Constitution of India, 1950 — Article 226, 309, 311, 311(2), 32
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High Courts06 Feb 2006Dismissed

Tripuraneni Sri Prasad Vs State of A.P. and Another

Andhra Pradesh High Court · (2006) 1 ALD(Cri) 643 : (2006) 1 ALT(Cri) 469 : (2006) 1 APLJ 471 : (2007) 1 BC 288 : (2006) 3 CivCC 294 : (2006) 2 RCR(Criminal) 923

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 198, 256, 302, 482, 495Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts03 Feb 2006Allowed

T. Padma Vs Anreddy Sai Reddy and Others

Andhra Pradesh High Court · (2006) 3 ALD 71 : (2006) 3 ALT 409

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 12 Rule 4, Order 12 Rule 8Evidence Act, 1872 — Section 65, 66, 66(3)
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High Courts01 Feb 2006

Makemalla Sailoo Vs Superintendent of Police and Others

Andhra Pradesh High Court · (2006) 2 ALD 290 : (2006) 2 ALT 383 : (2006) 1 APLJ 447 : (2006) 2 CivCC 639 : (2006) 2 DMC 4

Child Marriage Restraint Act, 1929 — Section 12, 2, 3, 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 161Hindu Marriage Act, 1955 — Section 11, 15, 16, 18, 5
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High Courts01 Feb 2006Dismissed

M. Laxmi Bai and Others Vs Neelam Narsimha and Others

Andhra Pradesh High Court · (2006) 2 ALD 74 : (2006) 2 ALT 391 : (2006) 1 APLJ 338

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 47, 50BAndhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 3, 4, 4(1), 5, 6Andhra Pradesh Record of Rights in Land Act, 1971 — Section 4, 5
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