High Courts31 Jan 2006Dismissed
Harbans Singh and Another Vs State of Punjab
Andhra Pradesh High Court · (2006) 17 CriminalCC 335
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 727 of 1,762
High Courts31 Jan 2006Allowed
Divisional Electrical Engineer (Operation), APSEB and Another Vs T. Pallapa Rao and Another
Andhra Pradesh High Court · (2006) 2 ALD 550 : (2006) 109 FLR 478
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 11A
High Courts31 Jan 2006Allowed
Addagatla Narendar Vs Some Vijayalakshmi
Andhra Pradesh High Court · (2006) 3 ALD 94 : (2006) 3 ALT 422
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2), Order 16 Rule 1(3), Order 16 Rule 1A
High Courts31 Jan 2006Dismissed
B. Satyanarayana and Another Vs Deputy Commissioner of Endowments and Another
Andhra Pradesh High Court · (2006) 3 ALD 44 : (2006) 4 ALT 214
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 57
High Courts31 Jan 2006Allowed
Mukhtiar Singh Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2006) 3 ACC 9 : (2007) ACJ 1137 : (2006) 1 ALT(Cri) 418
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304A
High Courts30 Jan 2006Allowed
A. Peddanna Vs Divisional Security Commissioner, Railway Protection Force
Andhra Pradesh High Court · (2006) 2 ALD 560 : (2006) 4 ALT 631 : (2006) 109 FLR 784
Railway Protection Force Rules, 1987 — Rule 146.4Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts28 Jan 2006
GVPREL-MEE (J.V.) Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 2006 AP 169 : (2006) 3 ALD 703 : (2007) 1 CTLJ 265
High Courts28 Jan 2006Dismissed
Parameswara Veerraju Reddi Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 4 ALD 558
Andhra Pradesh Civil Courts Act, 1972 — Section 1, 1(2), 1(3)Constitution of India, 1950 — Article 227
High Courts28 Jan 2006Dismissed
E. Tirupem Reddy Vs Deputy Superintendent of Police and Others
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 535 : (2006) 2 ALT 366 : (2006) CriLJ 1606 : (2006) 3 RCR(Criminal) 435
Penal Code, 1860 (IPC) — Section 12, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts28 Jan 2006Dismissed
4G Informatics (P) Ltd. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 2 ALD 418 : (2006) 3 ALT 92
Constitution of India, 1950 — Article 226
High Courts28 Jan 2006Allowed
G. Raghava Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 2 ALD 376 : (2006) 2 ALT 440
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)
High Courts28 Jan 2006Dismissed
Sri Vishnu Merchants Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2006) 2 ALD 457 : (2006) 2 ALT 329 : (2006) 71 SCL 357
Andhra Pradesh Revenue Recovery Act, 1864 — Section 25Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 11(4), 14Revenue Recovery Act, 1890 — Section 3, 5
High Courts28 Jan 2006
E. Sugunamma Vs District Collector and Others
Andhra Pradesh High Court · (2006) 2 ALD 429 : (2006) 2 ALT 359
Constitution of India, 1950 — Article 14, 21, 226Panchayat Raj Act, 1994 — Section 17, 18, 19, 20, 22
High Courts28 Jan 2006Dismissed
Integrated Rural Health Women and Child Education Development Society Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 3 ALD 479 : (2006) 2 ALT 432
High Courts28 Jan 2006Dismissed
Manaksia Limited and Others Vs Inspector, Legal Metrology, Weights and Measures Department and Others
Andhra Pradesh High Court · (2006) 2 ALT 325
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 9(3)Standards of Weights and Measures Act, 1976 — Section 2(1)
High Courts28 Jan 2006Allowed
Dandu Trinadha Raju and Others Vs District Collector and Others
Andhra Pradesh High Court · (2006) 2 ALT 9
Land Acquisition Act, 1894 — Section 10, 17, 17(3A), 17(3A)(1), 17(3A)(2)
High Courts28 Jan 2006Allowed
Government of A.P. and Others Vs V. Lingamma and Others
Andhra Pradesh High Court · (2006) 2 ALD 507 : (2006) 2 ALT 348
Andhra Pradesh Escheats and Bona Vacantia Act, 1974 — Section 11, 11(1), 2(1), 5, 7Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts27 Jan 2006
S. Murali Krishna Vs A.P. Scheduled Castes Co-operative Finance Corporation Ltd.
Andhra Pradesh High Court · (2006) 3 ALD 539 : (2006) 110 FLR 392
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8, 8(1)
High Courts27 Jan 2006
S. Narasimha and Others Vs Joint Collector-II and Another
Andhra Pradesh High Court · (2006) 2 ALD 621 : (2006) 3 ALT 84
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 2, 24, 24(1), 24(2)Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 6Constitution of India, 1950 — Article 227
High Courts27 Jan 2006Dismissed
Y. Malleswara Rao Vs Chief General Manager, S.B.I. and Others
Andhra Pradesh High Court · (2006) 2 ALD 312 : (2006) 3 ALT 102 : (2006) 3 LLJ 907
Constitution of India, 1950 — Article 324State Bank of India (Officers Service) Rules, 1992 — Rule 50(4), 66, 67State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 70