COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 729 of 1,762

High Courts24 Jan 2006Allowed

Karumuri Prakash Vs Arya Vysya Sangham and Others

Andhra Pradesh High Court · (2006) 2 ALD 387 : (2006) 1 ALT 733

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(3), 17, 6, 76Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11, 151, 96Constitution of India, 1950 — Article 25, 26

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High Courts23 Jan 2006

Yannam Satyanarayan Vs State of A.P.

Andhra Pradesh High Court · (2006) 1 ALD(Cri) 605 : (2006) 2 ALT(Cri) 223 : (2006) 2 APLJ 119 : (2006) CriLJ 2320 : (2006) 3 RCR(Criminal) 294

Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 193, 195, 196Penal Code, 1860 (IPC) — Section 354, 427, 447, 504, 506Prevention of Corruption Act, 1988 — Section 13(1), 17

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High Courts23 Jan 2006Allowed

A.P. State Essential Commodities Corporation and Another Vs Uppala Ramakrishna Rao

Andhra Pradesh High Court · (2006) 2 ALD 738 : (2006) 3 ALT 331

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 1, Order 7 Rule 7Limitation Act, 1963 — Section 15(9)

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High Courts23 Jan 2006

Jatavath Sali Vs Mandal Parishad Development Officer and Another

Andhra Pradesh High Court · (2006) 2 ALT 217 : (2006) 1 APLJ 413

Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 11B, 12, 19(5), 2, 2(1)

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High Courts23 Jan 2006Allowed

Yalla Arjuna Prasad Vs Yalla Gangaraju and Others

Andhra Pradesh High Court · (2006) 2 ALD 653 : (2006) 3 ALT 379

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High Courts23 Jan 2006Allowed

Penumatsa Narasimha Raju Vs Valluri Jaya Prakasa Babu

Andhra Pradesh High Court · (2006) 2 ALD 666 : (2006) 3 ALT 112 : (2007) 1 CivCC 85 : (2007) 5 RCR(Civil) 494

Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 55, 55(2)

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High Courts23 Jan 2006Allowed

Jampana Rama Raju and Others Vs Kanuri Suryanarayana and Another

Andhra Pradesh High Court · (2006) 2 ALD 638 : (2006) 3 ALT 356

Evidence Act, 1872 — Section 45, 47, 63, 67, 68Limitation Act, 1908 — Article 142, 144, 28Limitation Act, 1963 — Article 65

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High Courts23 Jan 2006Allowed

Yerra Venkateshwarulu Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 246

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 1, 70Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 47

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High Courts06 Jan 2006Dismissed

Prof and Dr. D. Venkayya Chowdary Vs Paruchisti R. Katrak

Andhra Pradesh High Court · (2006) 3 ALD 173 : (2006) 2 ALT 456

Evidence Act, 1872 — Section 64Succession Act, 1925 — Section 213, 276, 278, 301, 63

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High Courts06 Jan 2006Allowed

M. Sheelamma (died) by LRs and Others Vs B. Alibert and Another

Andhra Pradesh High Court · AIR 2006 AP 209 : (2006) 2 ALD 574

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 21 Rule 35

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High Courts06 Jan 2006

Ch. Suryanarayana Raju Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 195 : (2006) 2 ALT 264 : (2006) 1 APLJ 331 : (2006) 134 CompCas 79

Andhra Pradesh Education Act, 1982 — Section 79(3)

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High Courts06 Jan 2006Dismissed

St. Mary''s College of Engineering and Technology Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 182 : (2006) 2 ALT 277

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High Courts06 Jan 2006

National Insurance Co. Ltd. Vs Anjaneya Tobacco Company and Another

Andhra Pradesh High Court · (2007) 1 ACC 133 : (2007) ACJ 2578 : (2006) 1 ALT 762

Civil Procedure Code, 1908 (CPC) — Section 101, 102, 103Partnership Act, 1932 — Section 69Penal Code, 1860 (IPC) — Section 436

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High Courts05 Jan 2006Allowed

Kalagara Vighneswararao Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 683

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 2, 3(1)

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High Courts05 Jan 2006

Potina Ramu Vs P. Siva Prasad and Others

Andhra Pradesh High Court · (2006) 2 ACC 144 : (2007) ACJ 1969 : (2006) 2 ALD 659 : (2006) 3 ALT 186 : (2006) 3 RCR(Civil) 577

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High Courts05 Jan 2006

Jamia Masjid, Masjid Hazarath Bilal Vs Station House Officer, Sub-Inspector of Police and Others

Andhra Pradesh High Court · (2006) 1 ALD 702

Constitution of India, 1950 — Article 14, 21, 226, 300A

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High Courts04 Jan 2006Allowed

P.N. Shanmugam and Another Vs Rama P.D. Vadivelu and Another

Andhra Pradesh High Court · (2006) 4 CivCC 660

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Partnership Act, 1932 — Section 17, 4, 42, 44(d), 44(g)

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High Courts04 Jan 2006Allowed

Khaja Raheemuddin Vs Divisional Forest Officer and Others

Andhra Pradesh High Court · (2006) 1 ALD 844

Andhra Pradesh Forest Act, 1967 — Section 10, 11, 12, 13, 14Andhra Pradesh Forest Produce Transit Rules, 1970 — Rule 5Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 3, 4, 7, 9, 9(1)

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High Courts04 Jan 2006

G. Mallaiah Vs APSRTC and Others

Andhra Pradesh High Court · (2006) 1 ALD 851

Penal Code, 1860 (IPC) — Section 304A

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High Courts04 Jan 2006

Y.S. Vidya Sagar Vs Deputy General Manager, Disciplinary Authority, State Bank of India

Andhra Pradesh High Court · (2006) 3 ALD 256

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