High Courts04 Jan 2006Allowed
Sanicons and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · AIR 2006 AP 282 : (2006) 2 ALD 138 : (2006) 1 APLJ 97 : (2006) 4 BC 232 : (2007) 2 CTLJ 128
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 730 of 1,762
High Courts04 Jan 2006
Sayam Venkata Ganesh Vs District Collector and Another
Andhra Pradesh High Court · (2006) 1 ALD 854
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5
High Courts03 Jan 2006
G. Rajendranath Goud Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 705 : (2006) 2 ALT 115 : (2006) 1 APLJ 285
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2002 — Section 107, 123, 17, 19, 20Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15(1), 153, 16, 17, 17(1)
High Courts03 Jan 2006Dismissed
S. Pakeer Saheb Vs Nagarjuna Grameena Bank and Another
Andhra Pradesh High Court · (2006) 1 ALD 700 : (2006) 109 FLR 65
Penal Code, 1860 (IPC) — Section 201, 409, 417
High Courts03 Jan 2006Allowed
Union of India (UOI) and Others Vs Radhika Metals and Minerals
Andhra Pradesh High Court · (2006) 2 ALD 735
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Jan 2006
Chairman and Managing Director, National Textile Corporation (APKK and M) Ltd. and Another Vs Vemula Lingaiah and Others
Andhra Pradesh High Court · (2006) 3 ALD 49 : (2006) 2 ALT 573 : (2006) 110 FLR 309 : (2006) 3 LLJ 303
Industrial Disputes Act, 1947 — Section 10, 33C(2)Payment of Gratuity Act, 1972 — Section 3, 4, 8
High Courts03 Jan 2006Dismissed
A.P. State Financial Corporation Vs Paida Jogaiah and Others
Andhra Pradesh High Court · (2006) 3 ALD 27 : (2006) 2 ALT 13
Andhra Pradehsh Agency Rules, 1924 — Rule 15, 3, 42Andhra Pradesh Civil Courts Act, 1972 — Section 1(3)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 8 Rule 1, 151, 26
High Courts03 Jan 2006Dismissed
Lingu Savithri Vs P. Sahadev
Andhra Pradesh High Court · AIR 2006 AP 182 : (2006) 5 ALD 4 : (2006) 2 ALT 1
Evidence Act, 1872 — Section 101, 102, 103, 4
High Courts03 Jan 2006Allowed
Vani Gottimukkala Vs Government of A.P. and Another
Andhra Pradesh High Court · (2006) 2 ALD 137
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 27Stamp Act, 1899 — Section 2(10), 47A, 47A(6)
High Courts03 Jan 2006Allowed
Kamepalli Sitaramaiah and Others Vs Nalluri Krishna Mohan Rao
Andhra Pradesh High Court · (2006) 3 ALD 411
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2), Order 41 Rule 31, 100, 96
High Courts03 Jan 2006Dismissed
Hyderabad Chemical Supplies Limited Vs United Phosphorus Limited and Another
Andhra Pradesh High Court · (2006) 6 ALT 515
Insecticides Act, 1968 — Section 9(3), 9(4)Patents Act, 1970 — Section 104, 104A, 105, 106, 107
High Courts02 Jan 2006Dismissed
K.V.S.N.V. Prasad and Another Vs Public Club and Others
Andhra Pradesh High Court · AIR 2006 AP 206 : (2006) 2 ALD 727 : (2006) 1 APLJ 212
High Courts02 Jan 2006Allowed
K.K. Valli Primary Agriculture Co-operative Society Vs District Collector and Others
Andhra Pradesh High Court · (2006) 2 ALD 452
High Courts02 Jan 2006Allowed
A. Sanjasi Rao Vs Leather Industries Development Corporation of Andhra Pradesh Ltd. (LIDCAP) and Another
Andhra Pradesh High Court · (2006) 2 ALD 311 : (2006) 5 ALT 398
High Courts02 Jan 2006Allowed
Vadala Vinay Kumar Vs State of A.P.
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 530 : (2006) 1 ALT(Cri) 437 : (2006) 1 APLJ 375 : (2006) CriLJ 1710 : (2006) 3 RCR(Criminal) 394
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Dec 2005Dismissed
Holy Faith International Pvt. Ltd. and Others Vs Dr. Shiv K. Kumar
Andhra Pradesh High Court · AIR 2006 AP 198 : (2006) 3 ALD 216 : (2006) 3 ALT 319 : (2006) 33 PTC 456
Contract Act, 1872 — Section 23, 65, 70, 72Copyright Act, 1957 — Section 13, 14, 16, 17, 18Solicitors Act, 1974 — Section 31
High Courts30 Dec 2005Allowed
Nagarapu Balaiah and Others Vs K. Venugopal and Another
Andhra Pradesh High Court · (2006) 2 ACC 476 : (2006) 2 ALD 409
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Dec 2005Dismissed
Mohd. Ali Shabbir Vs Yousuf Ali and Others
Andhra Pradesh High Court · AIR 2006 AP 160
Representation of the People Act, 1951 — Section 122, 123, 78
High Courts28 Dec 2005
Koppera Santha Kumar Vs Koppera Suneetha and Others
Andhra Pradesh High Court · (2006) 1 ALT(Cri) 384 : (2006) CriLJ 1094 : (2006) 2 DMC 655 : (2006) 2 RCR(Criminal) 592
Criminal Procedure Code, 1973 (CrPC) — Section 125, 177, 178, 179, 182(2)Hindu Marriage Act, 1955 — Section 19Penal Code, 1860 (IPC) — Section 494, 495, 497A, 498A
High Courts28 Dec 2005Allowed
Yeleti Pedaveerraju and Another Vs Vanka Jayalakshmi and Others
Andhra Pradesh High Court · (2006) 1 ALD 642 : (2006) 1 ALT 472
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 24, 24(2)Constitution of India, 1950 — Article 227