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Andhra Pradesh High Court judgments

35,240 judgments · page 656 of 1,762

High Courts26 Mar 2007Dismissed

Andal Raghavan Vs Deputy Commissioner, Endowments Department

Andhra Pradesh High Court · (2007) 5 ALD 661 : (2007) 4 ALT 509

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(2), 153, 154, 16Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Appointment of Trustees Rules, 1987 — Rule 3, 4, 5, 5(1), 6
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High Courts26 Mar 2007Dismissed

H. Ravi Prakash Reddy Vs R.K. Krishna Murthy and Another

Andhra Pradesh High Court · (2008) ACJ 1265 : (2007) 5 ALD 77 : (2007) 4 ALT 155 : (2007) 3 RCR(Civil) 652

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 110A, 110FMotor Vehicles Act, 1988 — Section 146, 166, 175, 196
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High Courts23 Mar 2007Dismissed

Chidri Ashabee Vs S. Sulochana and Others

Andhra Pradesh High Court · (2007) 3 ALD 745 : (2007) 4 ALT 209

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 14Evidence Act, 1872 — Section 58Limitation Act, 1963 — Article 65, 10, 11, 12, 13
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High Courts22 Mar 2007Dismissed

K. Janga Reddy Vs G. Srinivas and Others

Andhra Pradesh High Court · (2007) 5 ALD 113 : (2007) 6 ALT 383

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(10), 19(11), 19(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 34
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