High Courts12 Apr 2007
G. Mallesh Vs State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 974 : (2007) 2 ALT(Cri) 274 : (2007) 2 APLJ 98 : (2007) CriLJ 3394
Prevention of Food Adulteration Act, 1954 — Section 10(4), 10(4A), 11(4), 13(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 654 of 1,762
High Courts11 Apr 2007
Oriental Insurance Co. Ltd. Vs D. Kiran Kumar and Another
Andhra Pradesh High Court · (2007) 6 ALD 261
Motor Vehicles Act, 1988 — Section 166, 170, 4
High Courts11 Apr 2007Allowed
Annapurna Co-operative Housing Society Vs Special Officer and Competent Authority, Urban Land Ceiling and Another
Andhra Pradesh High Court · (2007) 4 ALD 440 : (2007) 4 ALT 459
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 19(1), 2(1), 20, 26
High Courts11 Apr 2007Dismissed
Jakka Gopal Reddy Vs Neelakantam Venkata Krishna
Andhra Pradesh High Court · (2007) 5 ALD 427 : (2008) 1 BC 382
Negotiable Instruments Act, 1881 (NI) — Section 118, 20, 4, 5Stamp Act, 1899 — Section 2(22)
High Courts11 Apr 2007Allowed
Mavuri Manikyam (Died) by LRs. and Another Vs G. Hanumanth Rao
Andhra Pradesh High Court · (2007) 4 ALD 515
Partnership Act, 1932 — Section 48Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 36
High Courts11 Apr 2007Allowed
Perumalla Ramana Maharshi and Another Vs Musunuri Bala Tripura Sundaramma and Another
Andhra Pradesh High Court · AIR 2007 AP 351
Easements Act, 1882 — Section 7
High Courts10 Apr 2007
YAK Granite Industries Pvt. Ltd. Vs Authorised Officer-cum-Divisional Forest Officer and Others
Andhra Pradesh High Court · (2007) 4 ALD 584
Andhra Pradesh Forest Act, 1967 — Section 44
High Courts10 Apr 2007
Mohammad Maqeenuddin Ahmed and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 248 : (2007) 2 ALT(Cri) 504 : (2007) CriLJ 3361 : (2007) 4 RCR(Criminal) 1027
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 20, 22
High Courts10 Apr 2007Allowed
OM Detective Security Services Vs District Collector and Chairman, Selection Committee and Another
Andhra Pradesh High Court · AIR 2007 AP 308 : (2007) 4 ALD 381 : (2007) 4 ALT 735
Constitution of India, 1950 — Article 226
High Courts10 Apr 2007
V. Satyanarayana and Others Vs Executive Engineer (Housing), A.P. Housing Board and Others
Andhra Pradesh High Court · (2007) 4 ALT 465
Andhra Pradesh Housing Board (Allotment, Management and Sale of MIG/LIG Houses) Regulations, 1975 — Regulation 23, 23(2), 23(3)Land Acquisition Act, 1894 — Section 18
High Courts10 Apr 2007
S. Muddu Krishna and Others Vs Executive Engineer (Hg), A.P. Housing Board and Others
Andhra Pradesh High Court · (2007) 3 ALD 779
Andhra Pradesh Housing Board (Allotment, Management and Sale of MIG/LIG Houses) Regulations, 1975 — Regulation 23, 23(2), 23(3)Land Acquisition Act, 1894 — Section 18
High Courts09 Apr 2007Allowed
Gowtham Residential Junior College and Others Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2007) 4 ALD 134 : (2009) 19 VST 305
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 2(1), 6A
High Courts09 Apr 2007Dismissed
Yenduri Dhanushpani (died) by LRs. Vs Yenduri Vittal Ranga and Others
Andhra Pradesh High Court · (2007) 4 ALD 622
High Courts05 Apr 2007Allowed
D. Appa Rao Vs Special Officer and Competent Authority, Urban Land Ceiling Authority and Another
Andhra Pradesh High Court · (2007) 4 ALD 477 : (2007) 4 ALT 476 : (2007) 2 APLJ 101
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 20, 20(1), 6(1)
High Courts05 Apr 2007Allowed
Vemulapalli Ravichandra Vs Mattampalli Srinivasa Rao
Andhra Pradesh High Court · AIR 2007 AP 306 : (2007) 4 ALD 485 : (2007) 4 ALT 5
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5
High Courts05 Apr 2007Allowed
Genemedix Biological Pvt. Ltd. Vs K. Narayana Reddy and Others
Andhra Pradesh High Court · (2007) 4 ALD 42
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 — Section 91, 92
High Courts05 Apr 2007
Tadem Satish and Others Vs District Collector and Others
Andhra Pradesh High Court · (2007) 4 ALD 328 : (2007) 4 ALT 468
High Courts05 Apr 2007
Mettu Pentaiah (Died) by LR Vs P. Veeraiah (Died) by LRs. and Others
Andhra Pradesh High Court · AIR 2007 AP 284 : (2007) 4 ALD 443 : (2007) 4 ALT 722 : (2007) 2 APLJ 119
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 51, 55, 5A, 5A(2), 5A(4)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 22(5)Land Acquisition Act, 1894 — Section 12(2), 30, 31, 4(1), 54
High Courts04 Apr 2007Allowed
Potta Sankaranarayana Vs Yorra Ramulu @ Ramu and Others
Andhra Pradesh High Court · (2007) 4 ALD 862 : (2007) 6 ALT 37
Motor Vehicles Act, 1988 — Section 166
High Courts04 Apr 2007
Singana Naga Nooka Chakrarao Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 334 : (2007) 2 ALT(Cri) 323 : (2007) 2 APLJ 145 : (2007) CriLJ 3466 : (2007) 4 RCR(Criminal) 831
Penal Code, 1860 (IPC) — Section 497, 498