High Courts17 Apr 2007Allowed
R.A. Nagireddy Vs District Collector and Others
Andhra Pradesh High Court · (2007) 3 ALT 620
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 653 of 1,762
High Courts17 Apr 2007Dismissed
Venkata Naga Devi Picture Palace Vs E.S.I. Corporation, Hyderabad and Another
Andhra Pradesh High Court · (2007) 04 AP CK 0016
Employees State Insurance Act, 1948 — Section 75(2B), 82(2)
High Courts17 Apr 2007Allowed
Employees State Insurance Corporation Vs Ganapati Vilas
Andhra Pradesh High Court · (2007) 5 ALD 310 : (2007) 3 LLJ 1078
Employees State Insurance (General) Regulations, 1950 — Regulation 10B, 11, 12, 32Employees State Insurance Act, 1948 — Section 44, 45A, 82(2)
High Courts16 Apr 2007Dismissed
State Bank of India Vs Zeenath X-Ray and ECG Clinic and Others
Andhra Pradesh High Court · (2007) 4 ALD 506 : (2008) 3 ALT 134 : (2007) 2 APLJ 225
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58, 59
High Courts16 Apr 2007Allowed
Kallepally Krishnam Raju Vs Commissioner and Inspector General of Registration and Stamps and Another
Andhra Pradesh High Court · (2007) 4 ALD 523 : (2007) 2 APLJ 290
Partnership Act, 1932 — Section 14Stamp Act, 1899 — Article 29
High Courts16 Apr 2007Allowed
Dr. K.V. Pathi Vs Lakshmivilas Bank, Malkajgiri Branch
Andhra Pradesh High Court · (2007) 4 ALD 612
Contract Act, 1872 — Section 176
High Courts16 Apr 2007Allowed
Nukala Sailaja Devi and Others Vs District Registrar and Others
Andhra Pradesh High Court · (2007) 6 ALD 464 : (2007) 6 ALT 368 : (2007) 103 RD 507
Stamp Act, 1899 — Article 47A
High Courts16 Apr 2007
I. Sambasiva Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2007 AP 320 : (2007) 3 ALT 482
Notaries Act, 1952 — Section 3Notaries Rules, 1956 — Rule 13Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 13, 13(2), 18(2)
High Courts16 Apr 2007Allowed
P. Yagnanarayana Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 251 : (2007) 2 ALT(Cri) 474 : (2007) CriLJ 3551
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 120B, 21, 420, 468
High Courts16 Apr 2007Allowed
Gogu Narasamma Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 553 : (2007) CriLJ 4787
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2007Allowed
Ch. Venkaiah (Died) per L.Rs. Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 6 ALD 47 : (2007) 6 ALT 436
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 20, 20(1), 6(1), 8(4)
High Courts13 Apr 2007Dismissed
Karanam Visweswara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 263 : (2008) 1 BC 422
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Apr 2007Dismissed
B. Raghurami Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 5 ALD 134
Andhra Pradesh Panchayat Raj Act, 1994 — Section 264, 264(1)Constitution of India, 1950 — Article 217(3)Mineral Concession Rules, 1960 — Rule 54, 55
High Courts13 Apr 2007
Safia Sulthana and Others Vs Sudhakar Polymers Ltd. and Another
Andhra Pradesh High Court · (2007) 5 ALD 476
High Courts13 Apr 2007Dismissed
Godavarthi Ramakrishna Rao and Another Vs B. Sitaramachandra Raju (died) by LRs.
Andhra Pradesh High Court · (2007) 4 ALD 760 : (2007) 4 ALT 784
Specific Relief Act, 1963 — Section 16, 19, 19(1), 20Transfer of Property Act, 1882 — Section 3
High Courts13 Apr 2007
Divisional Manager, Oriental Insurance Co. Ltd. Vs G. Roshanna and Another
Andhra Pradesh High Court · (2007) 5 ALD 261
Motor Vehicles Act, 1988 — Section 147(1), 149(2), 149(4), 149(5), 149(7)
High Courts13 Apr 2007Dismissed
Chirala Rate Payers and Civic Amenities Association Vs Chirala Municipality
Andhra Pradesh High Court · AIR 2007 AP 249 : (2007) 4 ALD 458 : (2007) 4 ALT 1 : (2007) 2 APLJ 155
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24, 25, 47, 79(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Apr 2007Dismissed
K.H.A. Swamy Vs Depot Manager, APSRTC and Another
Andhra Pradesh High Court · (2007) 4 ALD 597
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts13 Apr 2007Dismissed
D. Rajamani Reddy and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 4 ALD 817 : (2007) 6 ALT 27
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 21, 5Andhra Pradesh Panchayat Raj Act, 1994 — Section 15(2), 17, 18, 19, 2(2)Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 12, 19, 3, 3(1)
High Courts13 Apr 2007Dismissed
J. Jayalalitha Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 4 ALT 450 : (2007) 2 APLJ 185
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47, 48Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(1), 3(2), 3(3), 4, 4(3)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 3, 5