COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 652 of 1,762

High Courts24 Apr 2007

Syed Muqtar Ahmed @ Shafiq @ Abdullah, Habeeb Abu Bakar, Mirza Ahmad Abdul Basheer Baig and M. Prakash Rao @ Maaz Vs State of A.P.

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 342 : (2007) 2 ALT(Cri) 388

Arms Act, 1959 — Section 2(1), 25, 25(1B), 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 164, 196(2), 374(2)Criminal Rules of Practice and Circular Orders, 1990 — Rule 34

Read judgment

High Courts24 Apr 2007

Kummuru Appala Swamy @ Sanjeeva Rao Vs P.V. Prasada Rao and Others

Andhra Pradesh High Court · (2007) 5 ALD 251 : (2007) 6 ALT 233

Evidence Act, 1872 — Section 32Hindu Succession Act, 1956 — Section 15Succession Act, 1925 — Section 384

Read judgment

High Courts24 Apr 2007Dismissed

G. Ravinder Vs Commissioner for Endowments and Another

Andhra Pradesh High Court · (2007) 4 ALD 587

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 35, 35(4), 39, 39(1), 7Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Office Holders and Servants Service Rules, 2000 — Rule 12, 33, 36, 5Constitution of India, 1950 — Article 226

Read judgment

High Courts24 Apr 2007

T. Srinivas Vs Inspector General of Police, Warangal Range and Others

Andhra Pradesh High Court · (2007) 5 ALD 314

Administrative Tribunals Act, 1985 — Section 28, 4Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226, 227, 32, 323A, 323B

Read judgment

High Courts23 Apr 2007Dismissed

T. Bhoopal Reddy and Another Vs Smt. K.R. Laxmi Bai (Died) and Others

Andhra Pradesh High Court · (2007) 5 ALD 622 : (2007) 3 ALT 760

Limitation Act, 1963 — Article 113

Read judgment

High Courts23 Apr 2007Dismissed

Parchuri Sambasiva Rao and Others Vs Parchuri Srinivasarao and Others

Andhra Pradesh High Court · (2007) 4 ALD 801 : (2007) 5 ALT 770

Andhra Pradesh Hindu Succession (Amendment) Act, 1986 — Section 29ACivil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Hindu Succession Act, 1956 — Section 6, 6(1)

Read judgment

High Courts19 Apr 2007Dismissed

Vuppu Veerabhadrudu (died) by L.Rs. Vs Vuppu Mallayya and Others

Andhra Pradesh High Court · (2007) 4 ALD 864

Read judgment

High Courts19 Apr 2007

Veluru Satish and Others Vs Chittaturu Sailaja and Others

Andhra Pradesh High Court · (2007) 5 ALD 257 : (2007) 5 ALT 222 : (2007) 2 APLJ 284

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5

Read judgment

High Courts19 Apr 2007Allowed

Employees State Insurance Corporation Vs Sri Lakshmi Tulasi Granites and Another

Andhra Pradesh High Court · (2007) 4 ALD 725 : (2007) 5 ALT 389 : (2007) 115 FLR 130 : (2007) 3 LLJ 1018

Employees State Insurance Act, 1948 — Section 44, 45(1), 45(2), 45A, 45B

Read judgment

High Courts18 Apr 2007Dismissed

APSRTC Vs Shaik Yousuf Pasha

Andhra Pradesh High Court · (2007) 5 ALD 439

Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 337, 338

Read judgment

High Courts18 Apr 2007Dismissed

A. Rajeshwar Rao and Others Vs Hasan Ali Khan and Another

Andhra Pradesh High Court · (2007) 3 ALD 774

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17

Read judgment

High Courts18 Apr 2007

Branch Manager, United India Insurance Co. Ltd. Vs Myakala Sulochana and Others

Andhra Pradesh High Court · (2009) ACJ 1675 : (2007) 6 ALD 738

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476, 476(A)Motor Vehicles Act, 1988 — Section 110A, 110A(1), 140, 165(1), 166

Read judgment

High Courts18 Apr 2007Dismissed

National Insurance Company Limited Vs Shaik Mumthaz Begum and Others

Andhra Pradesh High Court · (2008) ACJ 1367 : (2007) 4 ALD 188 : (2007) 3 ALT 499

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Motor Vehicles Act, 1988 — Section 140, 149, 163A, 166, 170

Read judgment

High Courts18 Apr 2007

Doobasi Satyavathi Vs Hari Gopal Lunani and Another

Andhra Pradesh High Court · (2007) 5 ALD 153

Read judgment

High Courts18 Apr 2007Allowed

Mohammad Vajahath Hussain @ Fasi Vs The Special Court under A.P. Land Grabbing (Prohibition) Act and Safiya Bee

Andhra Pradesh High Court · (2007) 5 ALD 6

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 3Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 6(1), 7ACivil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11

Read judgment

High Courts18 Apr 2007

Sarojamma and Others Vs Land Acquisition Officer-cum-RDO

Andhra Pradesh High Court · (2007) 5 ALD 500 : (2008) 1 ALT 23

Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11(2), 18

Read judgment

High Courts18 Apr 2007Dismissed

Khaja Raheemuddin Vs Conservator of Forests and Another

Andhra Pradesh High Court · (2007) 4 ALD 580

Constitution of India, 1950 — Article 226

Read judgment

High Courts17 Apr 2007Dismissed

Commissioner of Central Excise Vs Andhra Cements Limited, Durga Cement Works

Andhra Pradesh High Court · (2007) 216 ELT 362

Central Excise Rules, 1944 — Rule 96ZP(3)Central Excise Rules, 2002 — Rule 25, 8(3)Central Excises and Salt Act, 1944 — Section 11, 11A(2), 11AB, 11AC

Read judgment

High Courts17 Apr 2007

K. Hanmanth Rao and Another Vs Commissioner of Prohibition and Excise, Government of A.P. and Others

Andhra Pradesh High Court · (2007) 4 ALT 711

Andhra Pradesh (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 18, 19, 21, 27, 27(1)Andhra Pradesh Excise Act, 1968 — Section 13, 15, 17, 23

Read judgment

High Courts17 Apr 2007Allowed

Royal Food Products Vs E.S.I. Corporation and Another

Andhra Pradesh High Court · (2007) 4 ALD 632

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)Employees State Insurance Act, 1948 — Section 2(12), 40, 75, 75(2B), 77

Read judgment