High Courts16 Mar 2007Allowed
T. Satyanarayana Vs Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (2007) 3 ALD 589 : (2007) 3 ALT 440
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 658 of 1,762
High Courts16 Mar 2007Dismissed
D. Srikanth Vs Industrial Development Bank of India
Andhra Pradesh High Court · (2007) 79 SCL 511
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)(4), Order 23 Rule 1(3), Order 23 Rule 2, Order 23 Rule 3National Prosecuting Authority Act, 2007 — Section 13Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(1)
High Courts16 Mar 2007Dismissed
Vonkela Subramanyam and Others Vs Special Court under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (2007) 5 ALD 184 : (2007) 6 ALT 309
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 8, 8(1)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6
High Courts15 Mar 2007Dismissed
Movva Rama Krishna Vs D. Venkayyanayudu and Another
Andhra Pradesh High Court · (2007) 4 ALD 200
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Mar 2007Dismissed
Bogireddy Chandra Reddy and Another Vs Mandal Revenue Officer and Another
Andhra Pradesh High Court · (2007) 3 ALD 483 : (2007) 3 ALT 489 : (2007) 1 APLJ 398
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(1), 3(2), 3(5), 4, 4(1)
High Courts15 Mar 2007Allowed
Arvind Srimal and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 1038 : (2007) 2 ALT(Cri) 303 : (2007) CriLJ 2130
Penal Code, 1860 (IPC) — Section 120A, 120B, 34, 420, 464
High Courts15 Mar 2007Allowed
Shrilekha Hire Purchase Finance Ltd. Vs TCI HU Ways Pvt. Ltd. and Others
Andhra Pradesh High Court · (2007) 5 ALD 424 : (2007) 5 ALT 798
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 6Civil Practice Rules, 1990 — Rule 28Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Mar 2007Dismissed
Prabhava Organics P. Ltd. and Others Vs Deputy Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 254 : (2008) 297 ITR 392
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 142, 143(1), 271(1), 276C, 277
High Courts14 Mar 2007Allowed
Late Syed Burhan (died) by LRs. Vs Mohammad Jahangir
Andhra Pradesh High Court · AIR 2007 AP 225 : (2007) 4 ALD 361
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 2 Rule 2Transfer of Property Act, 1882 — Section 53A
High Courts14 Mar 2007Dismissed
Oriental Insurance Co. Ltd., Gandhinagar Branch Vs Santhilal Patal and Another
Andhra Pradesh High Court · (2007) 4 ALD 855
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 8
High Courts14 Mar 2007Allowed
Ramavath Hari Vs Chief Executive Officer, A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2007) 3 ALD 1 : (2007) 3 ALT 626 : (2007) 2 APLJ 35
High Courts14 Mar 2007Allowed
A. Linga Reddy and Others Vs Andhra Pradesh State Handloom Weavers Society Limited (APCO) and Others
Andhra Pradesh High Court · (2007) 4 ALD 51 : (2007) 3 ALT 330
Constitution of India, 1950 — Article 14, 19, 21
High Courts14 Mar 2007Allowed
Kalisetti Venkata Ramanaiah and Others Vs Tirupati Kondamma
Andhra Pradesh High Court · AIR 2007 AP 286 : (2007) 3 ALD 826
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 290, 292, 3, 3(1), 4
High Courts14 Mar 2007Allowed
R. Koteswararao (Ex. Liquidator) now Sri A. Surya Prakasa Rao, N. Sivaprasad and Guntur District Milk Producers Mutually Aided Co-operative Union Ltd. Vs K. Ramamohanrao and Others
Andhra Pradesh High Court · (2007) 03 AP CK 0001
Easements Act, 1882 — Section 62, 63, 64Specific Relief Act, 1963 — Section 38, 41
High Courts13 Mar 2007
Movva Tirupathaiah and Others Vs Movva Sivaji Rao and Others
Andhra Pradesh High Court · (2007) 5 ALD 32 : (2007) 6 ALT 112
Hindu Succession Act, 1956 — Section 15, 15(1), 16, 4, 4(1)Transfer of Property Act, 1882 — Section 53A
High Courts13 Mar 2007Allowed
K. Sadanandam Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 46 : (2007) 3 ALT 494
Civil Procedure Code, 1908 (CPC) — Section 2(7)Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts13 Mar 2007Allowed
Subbarayudu Vs Director General of Police and Others
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 953 : (2007) 4 ALT 310 : (2007) CriLJ 4562
High Courts13 Mar 2007Allowed
Paidimarri Rama Rao Vs Immadi Naga Prasanna Laxmi
Andhra Pradesh High Court · (2007) 3 ALD 626 : (2007) 4 ALT 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts13 Mar 2007Allowed
Kishan Singh Vs Special Commissioner, Land Revenue and Others
Andhra Pradesh High Court · (2007) 4 ALD 686 : (2007) 4 ALT 646
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166(B), 172, 58AAndhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)Special Laoni Rules, 1950 — Rule 17
High Courts13 Mar 2007Dismissed
Najeebunnisa and Others Vs Mohammed Mahboob Ali Khan Afsar
Andhra Pradesh High Court · (2007) 4 ALD 1
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19A, Order 5 Rule 19A(2), Order 5 Rule 20General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Article 123