High Courts22 Mar 2007Allowed
Mandava Nirmala Vs Vellanki Vidya Swaroop and Others
Andhra Pradesh High Court · (2007) 5 ALD 160
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 657 of 1,762
High Courts22 Mar 2007Dismissed
Senior Intelligence Officer, Directorate of Revenue Intelligence Vs Sri Jugal Kishore Samra
Andhra Pradesh High Court · (2007) CriLJ 2692 : (2007) 3 RCR(Criminal) 991
Constitution of India, 1950 — Article 20(3), 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 438(2)(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 61(2), 67
High Courts22 Mar 2007
Koneru Vara Prasada Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 131 : (2007) 2 ALT(Cri) 498 : (2007) 2 APLJ 109 : (2007) CriLJ 2898
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(3), 173(4), 173(5), 173(6)Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts21 Mar 2007Dismissed
Lanka Anjaneyulu Vs Saptagiri Grameena Bank and Another
Andhra Pradesh High Court · (2007) 5 ALD 56
Constitution of India, 1950 — Article 311, 311(2)
High Courts21 Mar 2007
Annam Malla Reddy Vs Bangi Nagaiah and Others
Andhra Pradesh High Court · (2007) 5 ALD 43
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8
High Courts21 Mar 2007Dismissed
Syed Sattar Vs K. Kotaiah and Others
Andhra Pradesh High Court · (2007) 3 ALD 410 : (2007) 3 ALT 114
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 31A, 80, 81, 82, 83Constitution of India, 1950 — Article 12, 14, 366
High Courts21 Mar 2007Allowed
Nimma Venkateswarlu Vs Devireddy Krishnayya @ Venkata Krishnayya
Andhra Pradesh High Court · AIR 2007 AP 300 : (2007) 4 ALD 782 : (2007) 4 ALT 154
Civil Procedure Code, 1908 (CPC) — Section 148Legal Services Authorities Act, 1987 — Section 21(2)
High Courts21 Mar 2007Dismissed
Damalanka Gangaraju and Others Vs Nandipati Vijaya Lakshmi and Others
Andhra Pradesh High Court · (2007) 4 ALD 694
Constitution of India, 1950 — Article 246, 254, 254(1), 254(2)Hindu Adoptions and Maintenance Act, 1956 — Section 10Hindu Succession Act, 1956 — Section 23, 29, 29A, 6
High Courts21 Mar 2007Allowed
Dharavath Bhojya and Others Vs Land Acquisition Officer/Revenue Divisional Officer
Andhra Pradesh High Court · (2007) 4 ALD 668 : (2007) 5 ALT 361
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18, 23(1A)
High Courts21 Mar 2007Allowed
Dr. Macha Mohandas Vs Kareemunnissa Begum
Andhra Pradesh High Court · (2007) 4 ALD 450
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 23Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23, 23(7)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 100, 100(5)
High Courts21 Mar 2007Allowed
Annapurna Co-op. Housing Society Vs Commissioner of Land Revenue, Government of A.P. and Another
Andhra Pradesh High Court · (2007) 4 ALD 433 : (2007) 4 ALT 538
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166B
High Courts21 Mar 2007Allowed
Nagamallu Narayana Vs Edavall Raji Reddy
Andhra Pradesh High Court · (2007) 4 ALD 463 : (2007) 4 ALT 448
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31Evidence Act, 1872 — Section 114
High Courts20 Mar 2007Allowed
P. Venkateswarlu Vs Commissioner Tax Officer and Others
Andhra Pradesh High Court · (2008) 14 VST 245
Andhra Pradesh General Sales Tax Act, 1957 — Section 12(7)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 28(14), 28(8)
High Courts20 Mar 2007Dismissed
Madepalli Madhu Vs Grandhi Ramu and Another
Andhra Pradesh High Court · (2007) 5 ALD 855
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 16, Order 41 Rule 16(2), Order 41 Rule 17
High Courts20 Mar 2007
Gandepalli Primary Agricultural Co-operative Society Ltd. Vs Korpu Latchayya Dora and Others
Andhra Pradesh High Court · (2007) 4 ALD 377
High Courts20 Mar 2007Allowed
Mula Rama Devi (Smt.) Vs Collector and District Registrar and Another
Andhra Pradesh High Court · AIR 2007 AP 262 : (2007) 4 ALD 273 : (2007) 4 ALT 158 : (2007) 103 RD 420
Stamp Act, 1899 — Article 47A, 41A, 41A(1), 41A(2), 42
High Courts16 Mar 2007Dismissed
B. Subba Reddy Vs Superintending Engineer and Another
Andhra Pradesh High Court · (2007) 4 ALD 678 : (2007) 5 ALT 409 : (2007) 4 ARBLR 209
Arbitration Act, 1940 — Section 39, 41Civil Procedure Code, 1882 — Section 583Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, 132(2), 135(3), 135A
High Courts16 Mar 2007
Om Logistics Ltd. Vs Divisional Forest Officer and Another
Andhra Pradesh High Court · (2007) 3 ALD 500 : (2007) 4 ALT 540
Andhra Pradesh Forest Act, 1967 — Section 44
High Courts16 Mar 2007
Alluri Satyavathi and Others Vs A.P. State Financial Corporation and Another
Andhra Pradesh High Court · AIR 2007 AP 314 : (2007) 4 ALD 414 : (2007) 2 APLJ 165
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263, 264, 265, 268, 295
High Courts16 Mar 2007Dismissed
Gadiraju Narayana Raju and Others Vs Joint Collector and Another
Andhra Pradesh High Court · (2007) 3 ALD 355 : (2007) 3 ALT 23
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 19, 115, 99AConstitution of India, 1950 — Article 311(2)