High Courts14 Jul 2008Allowed
Mohammed Mahmood Ali Vs Municipal Council and Others
Andhra Pradesh High Court · (2008) 5 ALD 668 : (2008) 5 ALT 797
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 595 of 1,762
High Courts14 Jul 2008Dismissed
Gannamaneni Veerraju and Another Vs Gannamaneni Udaya Bhaskara Rao and Another
Andhra Pradesh High Court · (2008) 5 ALD 284 : (2009) 5 ALT 95
High Courts14 Jul 2008Allowed
Vinedale Distilleries Ltd. Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2009) 21 VST 239
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2), 20(3), 21
High Courts14 Jul 2008Dismissed
Yenneti Srinivas Vs Pula Varada Raj Kumar and Others
Andhra Pradesh High Court · (2008) 6 ALD 561
High Courts14 Jul 2008
B.K.S.R. Krishna Murthy Vs B. Kutumba Rao
Andhra Pradesh High Court · (2008) 5 ALD 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13, 96
High Courts14 Jul 2008Allowed
A.P. Federation of Chit Funds Vs Union of India (UOI)
Andhra Pradesh High Court · (2009) 13 STR 350
Andhra Pradesh Chit Funds Act, 1971 — Section 2, 6Constitution of India, 1950 — Article 14, 19(1), 226, 265Finance (Amendment) Act, 2007 — Section 65
High Courts14 Jul 2008Dismissed
Mungamuru Srinivasulu Reddy Vs Sowdagar Ifjanullah Khan
Andhra Pradesh High Court · (2008) 5 ALD 444 : (2008) 6 ALT 273
Civil Procedure Code, 1908 (CPC) — Section 148, 151Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 2008Allowed
K. Venkateswara Rao Vs Regional Manager, APSRTC and Others
Andhra Pradesh High Court · (2008) 5 ALD 769 : (2009) 1 SLR 645
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts14 Jul 2008Dismissed
Siluveru Lakshmamma Vs Siluveru Sankaraiah and Others
Andhra Pradesh High Court · (2008) 5 ALD 322 : (2008) 5 ALT 211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts14 Jul 2008Dismissed
Nallala Ram Reddy Vs The Commissioner, Prohibition and Excise, The Deputy Commissioner of Prohibition and Excise, Warangal Division and Sub-Inspector of Police
Andhra Pradesh High Court · (2008) 5 ALD 529 : (2008) 6 ALT 307
Andhra Pradesh Co-operative Societies Act, 1964 — Section 60, 61Andhra Pradesh Excise Act, 1968 — Section 46Andhra Pradesh Prohibition Act, 1995 — Section 12, 13, 13(1), 13(2), 13A
High Courts14 Jul 2008Allowed
The Andhra Pradesh Federation of Chit Funds Vs Union of India (UOI) and The Asst. Commissioner of Service Tax - Anti Evasion Service Tax Cell
Andhra Pradesh High Court · (2008) 220 CTR 28 : (2008) 17 VST 128
Chit Funds Act, 1982 — Section 2Constitution of India, 1950 — Article 14, 19(1), 226, 265Finance (Amendment) Act, 2007 — Section 65
High Courts14 Jul 2008Dismissed
Government of Andhra Pradesh and Others Vs D. Shankarji and Another
Andhra Pradesh High Court · (2009) 1 ALT 638
High Courts14 Jul 2008Allowed
R. Veerabhadram Vs Additional Secretary to Government, General Administration (SC-F) Department and Another
Andhra Pradesh High Court · (2009) 1 ALT 67
Revised Pension Rules, 1980 — Rule 2, 4, 6
High Courts13 Jul 2008Dismissed
Elisetty Bheemanna Dora Vs District Election Authority and District Collector and Others
Andhra Pradesh High Court · (2008) 6 ALD 97 : (2008) 3 APLJ 108
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 35
High Courts11 Jul 2008Allowed
Mohd. Mahboob Ali Khan Afsar Vs Najeebunnisa and Others
Andhra Pradesh High Court · (2008) 5 ALD 96 : (2008) 5 ALT 297
Civil Procedure Code, 1882 — Section 583Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 151
High Courts11 Jul 2008Dismissed
Kusampudi Sarada Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2008) 5 ALD 522 : (2008) 6 ALT 85 : (2008) 3 APLJ 157
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 2(6), 3, 3(1), 3(2)Constitution of India, 1950 — Article 226
High Courts11 Jul 2008Allowed
Peddireddy Venkata Satyanarayana Murthy @ Chittibabu Vs Danisetty Babu Rao and Others
Andhra Pradesh High Court · (2008) 5 ALD 264 : (2008) 6 ALT 127 : (2009) 2 APLJ 1 : (2008) 3 APLJ 96
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 32, 34, 35, 76Constitution of India, 1950 — Article 227
High Courts11 Jul 2008Dismissed
Gold and Silver Jewellery and Diamond Merchants Association Vs Municipal Corporation of Kurnool and Another
Andhra Pradesh High Court · (2008) 5 ALD 239
Hyderabad Municipal Corporation Act, 1955 — Section 201, 516, 517, 521, 521(1)Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts11 Jul 2008Allowed
A. Narendraraja Vs Government of A.P., Department of Mines and Geology and Others
Andhra Pradesh High Court · AIR 2008 AP 220 : (2008) 4 ALD 803 : (2008) 4 ALT 805
Forest (Conservation) Act, 1980 — Section 2
High Courts11 Jul 2008Allowed
Doneparthi Hymavathi and Another Vs Kotapati Ramalakshmi @ Radhika
Andhra Pradesh High Court · (2008) 5 ALD 500 : (2008) 5 ALT 533
Limitation Act, 1963 — Section 23