High Courts07 Jul 2008Allowed
G. Venkata Rao Vs Depot Manager, APSRTC and Another
Andhra Pradesh High Court · (2008) 5 ALD 439 : (2008) 6 ALT 25
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 597 of 1,762
High Courts04 Jul 2008Allowed
Amara Venkata Subbaiah and Sons and Others Vs Shaik Hussain Bi and Others
Andhra Pradesh High Court · (2008) 5 ALD 547 : (2008) 5 ALT 341
Administrator Generals Act, 1913 — Section 31, 32Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 1, Order 30 Rule 4, 2(11)Evidence Act, 1872 — Section 32(5), 45, 47, 48, 68
High Courts04 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Sk. Ahmedunnia and Others
Andhra Pradesh High Court · (2006) ACJ 2556 : AIR 2008 AP 278 : (2008) 5 ALD 575
Constitution of India, 1950 — Article 142Contract Act, 1872 — Section 25, 65Insurance Act, 1938 — Section 64VB
High Courts04 Jul 2008Dismissed
V. Chidambara Reddy Vs K. Govinda Reddy
Andhra Pradesh High Court · (2008) 5 ALD 325 : (2008) 6 ALT 312
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Evidence Act, 1872 — Section 45, 73
High Courts04 Jul 2008Dismissed
G. Veera Brahmam Vs Gopalapuram Sammakka and Another
Andhra Pradesh High Court · AIR 2009 AP 27 : (2008) 5 ALD 571 : (2009) 1 ALT 227 : (2008) 3 APLJ 14
Limitation Act, 1963 — Section 3
High Courts04 Jul 2008
Government of India, Ministry of Defence and Another Vs Aluminium Photo Industries Private Limited
Andhra Pradesh High Court · (2009) 1 ALT 497
Arbitration Act, 1940 — Section 39(2)
High Courts03 Jul 2008Dismissed
Tanuku Subash Chandra Bose Vs Non-Conventional Energy Development Corporation of A.P. Ltd. and Others
Andhra Pradesh High Court · (2008) 5 ALD 679
High Courts03 Jul 2008Allowed
R.V.V. Prasada Rao Vs The Managing Director, State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2008) 5 ALD 505 : (2008) 6 ALT 105
High Courts03 Jul 2008
Manda Laxmi Rajam Vs Kanaparthi Laxmi Bai @ Laxmi and Others
Andhra Pradesh High Court · AIR 2008 AP 255 : (2008) 5 ALD 279 : (2008) 5 ALT 222
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 13 Rule 4Evidence Act, 1872 — Section 65, 65A, 66, 74Stamp Act, 1899 — Section 36
High Courts02 Jul 2008Allowed
Prathap Jungle Resorts Private Limited and Others Vs Joint Collector and Another
Andhra Pradesh High Court · (2008) 4 ALT 794
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166(B)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50B, 50B(4)Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 12, 7, 9
High Courts02 Jul 2008Dismissed
Mekala Ramasubbaiah Vs Potula Yesepu and Others
Andhra Pradesh High Court · (2008) 5 ALD 333 : (2008) 5 ALT 165
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9
High Courts02 Jul 2008Dismissed
K. Narayanappa Vs A. Sreeramulu Reddy and Others
Andhra Pradesh High Court · (2008) 6 ALD 13
Evidence Act, 1872 — Section 101, 32Limitation Act, 1963 — Article 58, 3
High Courts02 Jul 2008Allowed
K. Suresh Babu Vs Deputy General Manager, State Bank of India and Others
Andhra Pradesh High Court · (2008) 5 ALD 479 : (2008) 5 ALT 426 : (2009) 2 LLJ 382
High Courts02 Jul 2008Dismissed
K. Masthan Rao and Another Vs Land Acquisition Officer-cum-Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2008) 5 ALD 339 : (2008) 6 ALT 318
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18, 4(1), 6
High Courts02 Jul 2008Dismissed
D. Baliram Naik Vs Girijan Co-operative Corporation Ltd. and Another
Andhra Pradesh High Court · (2008) 5 ALD 412 : (2008) 6 ALT 190
High Courts02 Jul 2008Allowed
Smt. Bhukya Aruna Vs ARKS Cold Storage (P) Limited
Andhra Pradesh High Court · AIR 2008 AP 155 : (2008) 5 ALD 53 : (2008) 4 ALT 696 : (2008) 3 APLJ 77
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts02 Jul 2008Allowed
S. Kishore Kumar Goud and Others Vs The State of A.P.
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 221 : (2008) 3 ALT(Cri) 33 : (2008) 3 APLJ 45
Evidence Act, 1872 — Section 126, 25
High Courts01 Jul 2008Allowed
P. Chandrasekhara Reddy Vs District Collector and Another
Andhra Pradesh High Court · (2008) 4 ALD 797 : (2008) 4 ALT 686
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18
High Courts01 Jul 2008Dismissed
Mohd. Mahaboobali Pasha and Others Vs Rahamatunnisa and Others
Andhra Pradesh High Court · (2009) 3 ALD 189 : (2008) 6 ALT 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 129
High Courts01 Jul 2008Dismissed
S.S. Sabitha Rani Vs Registrar, Dr. N.T.R. University of Health Sciences and Another
Andhra Pradesh High Court · (2008) 5 ALD 20 : (2008) 4 ALT 741